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ITAT Raipur Bench

3,213 judgments

PRIYANKA TYAGI,RAIPUR vs INCOME TAX OFFFICER-2(2), BILASPUR, BILASPUR

ITA 18/RPR/2023[2018-19]Status: Disposed28/4/2023AY 2018-19

SHRI RAVISH SOOD (Judicial Member)

DEEPAK TYAGI,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE4(1), RAIPUR, RAIPUR

ITA 17/RPR/2023[2017-18]Status: Disposed28/4/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member)

RICHHPAL SINGH TYAGI,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX-2(1), BILASPUR, BILASPUR

ITA 16/RPR/2023[2018-19]Status: Disposed28/4/2023AY 2018-19

SHRI RAVISH SOOD (Judicial Member)

RICHHPAL SINGH TYAGI,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX-2(1), BILASPUR, BILASPUR

ITA 15/RPR/2023[2017-18]Status: Disposed28/4/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member)

SHRI ANJAY SURANA,DURG vs INCOME TAX OFFICER, WARD-1(1), BHILAI

ITA 75/RPR/2022[2017-18]Status: Disposed28/4/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SANDEEP KAUR GILL,RAIPUR vs JOINT COMMISSIONER OF INCOME TAX-RANGE-3, RAIPUR

ITA 63/RPR/2022[2015-16]Status: Disposed28/4/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SARITA KONDA,BHILAI vs PRINCIPAL COMMISSIONER OF INCOME TAX, RAIPUR-1, RAIPUR

ITA 62/RPR/2022[2017-18]Status: Disposed28/4/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

ADIM JATI SEWA SAHAKARI SAMITI MARYADIT, DHORRA,GARIYABAND vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RAIPUR

ITA 25/RPR/2022[2016-17]Status: Disposed28/4/2023AY 2016-17

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-1(1), RAIPUR vs M/S ANIMESH ISPAT PRIVATE LIMITED, RAIPUR

ITA 14/RPR/2021[2016-17]Status: Disposed28/4/2023AY 2016-17

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

INCOME TAX OFFICER, WARD-2(1), RAIPUR vs MESERS GOYAL AGRO INDUSTRIES, RAIPUR

ITA 217/RPR/2019[2013-14]Status: Disposed28/4/2023AY 2013-14

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

KAVITA HAHAR,DURG vs INCOME TAX OFFICER, WARD 2(1), BHILAI

ITA 126/RPR/2018[2013-14]Status: Disposed28/4/2023AY 2013-14

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

INCOME TAX OFFICER WARD 2, RAIGARH vs SHRI BIJAY KUMAR AGRAWAL, PATHALGAON

ITA 286/RPR/2017[2009-10]Status: Disposed28/4/2023AY 2009-10

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1), RAIPUR vs M/S HOTEL ISHIKA, RAIPUR

ITA 235/RPR/2017[2008-09]Status: Disposed28/4/2023AY 2008-09

SHRI RAVISH SOOD (Judicial Member)

PREMA AGROTECH,BALOD vs PRINCIPAL COMMISSIONER OF INCOME TAX, RAIPUR-1, RAIPUR

ITA 97/RPR/2022[2017-18]Status: Disposed24/4/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

M/S. TODARMULL INFRASTRUCTURES PVT. LTD.,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1), RAIPUR

ITA 5/RPR/2022[2015-16]Status: Disposed24/4/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

GODAWARI POWER AND ISPAT LTD.,RAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, NATIONAL INFORMATICS CENTER, DELHI, DELHI

ITA 42/RPR/2022[2017-18]Status: Disposed24/4/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

ADIM JATI SEWA SAHAKARI SAMITI MARYADIT, DHORRA,GARIYABAND vs INCOME TAX OFFICER, WARD-1(1), RAIPUR

ITA 19/RPR/2022[2014-15]Status: Heard24/4/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

M/S BEC INFRA PRIVATE LIMITED,DURG vs DY. COMMISSIONER OF INCOME TAX-1(1), BHILAI

ITA 66/RPR/2020[2014-15]Status: Heard24/4/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SHRI PRATAP NAYAK,BHILAI vs INCOME TAX OFFICER, WARD- 1(3), BHILAI

ITA 15/RPR/2018[2014-15]Status: Disposed24/4/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

GRAMIN SEWA SAHAKARI SAMITI MARYADIT, SANKARI,RAIPUR vs INCOME TAX OFFICER-1(2), RAIPUR

ITA 22/RPR/2022[2013-14]Status: Heard21/4/2023AY 2013-14

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)