ITAT Raipur Bench

3,213 judgments

RADHESHYAM ARYA, BHATAPARA,BHATAPARA vs INCOME TAX OFFICER, BHATAPARA, BHATAPARA

ITA 57/RPR/2023[2017-18]Status: Disposed20/4/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member)

MOHAN SINGH, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD 3(1), RAIPUR, RAIPUR

ITA 56/RPR/2023[2017-18]Status: Disposed20/4/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member)

SINGHANIA BUILDCON PVT. LTD.,RAIPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), BHOPAL, BHOPAL

ITA 83/RPR/2022[2017-18]Status: Disposed20/4/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTION), RAIPUR vs MAHARSHI MAHESH YOGI VEDIC VISHWAVIDYALAYA, JABALPUR

ITA 142/RPR/2019[2012-13]Status: Disposed20/4/2023AY 2012-13

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTION), RAIPUR vs MAHARSHI MAHESH YOGI VEDIC VISHWAVIDYALAYA, JABALPUR

ITA 141/RPR/2019[2011-12]Status: Disposed20/4/2023AY 2011-12

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTION), RAIPUR vs MAHARSHI MAHESH YOGI VEDIC VISHWAVIDYALAYA, JABALPUR

ITA 140/RPR/2019[2010-11]Status: Disposed20/4/2023AY 2010-11

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTION), RAIPUR vs MAHARSHI MAHESH YOGI VEDIC VISHWAVIDYALAYA, JABALPUR

ITA 139/RPR/2019[2009-10]Status: Disposed20/4/2023AY 2009-10

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1), RAIPUR vs MESERS TIRUPATI BALAJI FOOD PRIVATE LIMITED, TILDA

ITA 13/RPR/2019[2015-16]Status: Disposed20/4/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1), RAIPUR vs MESERS TIRUPATI BALAJI FOOD PRIVATE LIMITED, TILDA

ITA 202/RPR/2018[2014-15]Status: Disposed20/4/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SHRI SHRI PRAVIN SINGH S/O RAM BHAROSE SINGH, BHILAI,BHILAI(CG) vs THE DY. COMMISSIONER OF INCOME TAX 1(1), BHILAI(CG)

ITA 4/BIL/2017[2010-11]Status: Disposed20/4/2023AY 2010-11

SHRI RAVISH SOOD (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

SHRI HARISH KUMAR CHHABADA,RAIPUR (CG) vs THE DY. COMMISSIONER OF INCOME TAX 1(1), RAIPUR (CG)

ITA 91/BIL/2016[2011-12]Status: Disposed20/4/2023AY 2011-12

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

MANJU LATA SULTANIA,BILASPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX, RAIPUR-1, RAIPUR

ITA 92/RPR/2022[2017-18]Status: Disposed19/4/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

CHHATTISGARH JEWELLERS PVT. LTD.,RAIPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX RAIPUR-1, RAIPUR

ITA 40/RPR/2022[2017-18]Status: Disposed19/4/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

S.A. ALUMINIUM,RAIPUR vs INCOME TAX OFFICER, RAIPUR

ITA 27/RPR/2023[2020-21]Status: Disposed18/4/2023AY 2020-21

SHRI RAVISH SOOD (Judicial Member)

DR. ASHOK JOHN,MUNGELI vs INCOME TAX OFFICER-2(2), BILASPUR, BILASPUR

ITA 24/RPR/2023[2010-11]Status: Disposed17/4/2023AY 2010-11

SHRI RAVISH SOOD (Judicial Member)

SHANTI PARBOILING INDUSTRIES,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), RAIPUR

ITA 99/RPR/2021[2016-17]Status: Disposed17/4/2023AY 2016-17

SHRI RAVISH SOOD (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)

MAHENDRA KUMAR LODHA,RAIPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX, RAIPUR-1, RAIPUR

ITA 38/RPR/2022[2017-18]Status: Disposed11/4/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

MADHYA BHARAT POWER CORPORATION LTD..,RAIPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX, RAIPUR-1, RAIPUR

ITA 66/RPR/2022[2017-18]Status: Disposed10/4/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX (CENTRAL CIRCLE)-1, RAIPUR vs M/S. MAHAVIR INFRACON PVT. LTD., RAJNANDGAON

ITA 92/RPR/2021[2017-18]Status: Disposed10/4/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2(1), RAIPUR vs VIJAYSHREE FATS & OIL PRODUCTS PRIVATE LIMITED , RAIPUR

ITA 49/RPR/2018[2013-14]Status: Disposed10/4/2023AY 2013-14

SHRI RAVISH SOOD (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)