← All Benches

ITAT Raipur Bench

3,213 judgments

AGRAWAL INFRABUILD PRIVATE LIMITED ,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-II, RAIPUR

ITA 11/RPR/2020[2014-15]Status: Disposed30/3/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

AGRAWAL INFRABUILD PRIVATE LIMITED ,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-II, RAIPUR

ITA 10/RPR/2020[2013-14]Status: Disposed30/3/2023AY 2013-14

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2(1), BHILAI vs MESERS ABIS POULTRY PRIVATE LIMITED, RAJNANDGAON

ITA 234/RPR/2019[2011-12]Status: Disposed30/3/2023AY 2011-12

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2(1), BHILAI vs MESERS ABIS POULTRY PRIVATE LIMITED, RAJNANDGAON

ITA 233/RPR/2019[2009-10]Status: Disposed30/3/2023AY 2009-10

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

THE ASSISTANT COMMISSIONER OF INCOME-TAX-CENTRAL CIRCLE-2,RAIPUR, RAIPUR (CG) vs M/S DEVI IRON & POWER PVT LTD., RAIPUR, RAIPUR (CG)

ITA 101/BIL/2017[2013-14]Status: Disposed30/3/2023AY 2013-14

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SMT SMT ASHA SHARMA,RAIPUR (CG) vs THE DY. COMMISSIONER OF INCOME TAX 1(1), RAIPUR (CG)

ITA 352/BIL/2016[2011-12]Status: Disposed30/3/2023AY 2011-12

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SMT. SMT. NEETU SHARMA,RAIPUR (CG) vs THE DY. COMMISSIONER OF INCOME TAX 1(1), RAIPUR (CG)

ITA 351/BIL/2016[2011-12]Status: Disposed30/3/2023AY 2011-12

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

D.C.I.T. CENTRAL CRICLE,, RAIPUR vs DEVI IRON & POWER PVT LIMITED, RAIPUR

ITA 268/BIL/2014[2012-13]Status: Disposed30/3/2023AY 2012-13

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

D.C.I.T. CENTRAL CRICLE,, RAIPUR vs DEVI IRON & POWER LIMITED, RAIPUR

ITA 267/BIL/2014[2011-12]Status: Disposed30/3/2023AY 2011-12

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

CHHATTISGARH STATE BEVERAGES CORPORATION LTD,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE1(1), RAIPUR, RAIPUR

ITA 242/RPR/2022[2015-16]Status: Disposed28/3/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

BHILAI JAYPEE CEMENT LTD.,DURG vs DY. COMMISSIONER OF INCOME TAX-1(1), DURG

ITA 85/RPR/2021[2012-13]Status: Disposed28/3/2023AY 2012-13

SHRI RAVISH SOOD (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

INCOME TAX OFFICER- 1(1), BHILAI vs M/S AVNI COLONIZERS PVT. LTD, BHILAI

ITA 59/RPR/2020[2015-16]Status: Disposed28/3/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)

INCOME TAX OFFICER, WARD- 3(1), RAIPUR vs HARSHA RICE MILLS PRIVATE LIMITED, RAIPUR

ITA 170/RPR/2019[2014-15]Status: Disposed28/3/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)

HARSHA RICE MILLS PRIVATE LIMITED,RAIPUR vs INCOME TAX OFFICER, WARD- 3(1), RAIPUR

ITA 156/RPR/2019[2014-15]Status: Disposed28/3/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)

VIVEK KUMAR BATRA,JAGDALPUR vs INCOME TAX OFFICER WARD- JAGDALPUR, BASTAR

ITA 232/RPR/2022[2019-20]Status: Disposed27/3/2023AY 2019-20

SHRI RAVISH SOOD (Judicial Member)

SHRI NARBARDA PARSAD GUPTA,SURAJPUR vs INCOME TAX OFFICER, WARD - 2, SARGUJA

ITA 205/RPR/2022[2015-16]Status: Disposed27/3/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member)

GANESHAN PURUSHOTHAMAN ACHARI,BHILAI, DURG vs INCOME TAX OFFICER-1(4), BHILAI, DURG

ITA 148/RPR/2022[2019-20]Status: Disposed27/3/2023AY 2019-20

SHRI RAVISH SOOD (Judicial Member)

GANESHAN PURUSHOTHAMAN ACHARI,BHILAI, DURG vs INCOME TAX OFFICER-1(4), BHILAI, DURG

ITA 147/RPR/2022[2018-19]Status: Disposed27/3/2023AY 2018-19

SHRI RAVISH SOOD (Judicial Member)

GANESHAN PURUSHOTHAMAN ACHARI,BHILAI, DURG vs INCOME TAX OFFICER-1(4), BHILAI, DURG

ITA 146/RPR/2022[2017-18]Status: Disposed27/3/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member)

SHRI MIR ZARDARI QURESHI,DURG vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 2(1), BHILAI

ITA 78/RPR/2020[2013-14]Status: Disposed27/3/2023AY 2013-14

SHRI RAVISH SOOD (Judicial Member)