ITAT Raipur Bench

3,211 judgments

SHREEMATI JASWANTI DEVI L/H OF LATE SHRI RANDHIR SINGH DAHIYA,BHILAI vs INCOME TAX OFFICER, WARD-1(3), BHILAI

ITA 13/RPR/2020[2014-15]Status: Disposed27/3/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member)

MESERS GOYAL ENERGY & STEEL PRIVATE LIMITED,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, RAIPUR

ITA 245/RPR/2019[2017-18]Status: Disposed27/3/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

MESERS GOYAL ENERGY & STEEL PRIVATE LIMITED,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, RAIPUR

ITA 244/RPR/2019[2016-17]Status: Disposed27/3/2023AY 2016-17

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -I, RAIPUR vs LORD BUDDHA EDUCATIONAL SOCIETY, RAIPUR

ITA 193/RPR/2019[2017-18]Status: Disposed27/3/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -I, RAIPUR vs LORD BUDDHA EDUCATIONAL SOCIETY, RAIPUR

ITA 192/RPR/2019[2016-17]Status: Disposed27/3/2023AY 2016-17

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -I, RAIPUR vs LORD BUDDHA EDUCATIONAL SOCIETY, RAIPUR

ITA 191/RPR/2019[2015-16]Status: Disposed27/3/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -I, RAIPUR vs LORD BUDDHA EDUCATIONAL SOCIETY, RAIPUR

ITA 190/RPR/2019[2014-15]Status: Disposed27/3/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -I, RAIPUR vs LORD BUDDHA EDUCATIONAL SOCIETY, RAIPUR

ITA 189/RPR/2019[2013-14]Status: Disposed27/3/2023AY 2013-14

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -I, RAIPUR vs LORD BUDDHA EDUCATIONAL SOCIETY, RAIPUR

ITA 188/RPR/2019[2012-13]Status: Disposed27/3/2023AY 2012-13

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

M/S VIJENDRA SINGH & ASSOCIATES,BILASPUR vs INCOME TAX OFFICER, WARD 1(2), BILASPUR

ITA 113/RPR/2018[2011-12]Status: Disposed27/3/2023AY 2011-12

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SHRI SHRI SUSHIL KUMAR AGRAWAL, KORBA,KORBA(CG) vs THE JOINT COMMISSIONER OF INCOME TAX,RANGE KORBA, KORBA(CG)

ITA 94/BIL/2017[2011-12]Status: Disposed27/3/2023AY 2011-12

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SHRI SHRI SUSHIL KUMAR AGRAWAL, KORBA,KORBA(CG) vs THE JOINT COMMISSIONER OF INCOME TAX,RANGE KORBA, KORBA(CG)

ITA 93/BIL/2017[2010-11]Status: Disposed27/3/2023AY 2010-11

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

THE ASSISTANT COMMISSIONER OF INCOME-TAX-2(1)BHILAI, BHILAI(CG) vs M/S SMS SHIVNATH INFRASSTRUCTURE PVT LTD., DURG, DURG(CG)

ITA 87/BIL/2017[2012-13]Status: Disposed27/3/2023AY 2012-13

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

M/S SMS SHIVNATH INFRASTRUCTURE PVT LTD,DURG(CG) vs THE PR. COMMISSIONER OF INCOME TAX-2, RAIPUR (CG)

ITA 107/BIL/2016[2011-12]Status: Disposed27/3/2023AY 2011-12

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SHRI DEEPAK KUMAR AGRAWAL,SARANGARH vs INCOME TAX OFFICER-3, RAIGARH

ITA 80/RPR/2022[2014-15]Status: Disposed24/3/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member)

THE DY. COMMISSIONER OF INCOME TAX 4(1), RAIPUR (CG) vs SHRI NAND KISHORE AGRAWAL, RAIPUR (CG)

ITA 235/BIL/2016[2011-12]Status: Disposed24/3/2023AY 2011-12

HON’BLE SHRI RAVISH SOOD (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

M/S SGEPL INFRASTRUCTURE PVT. LTD.,RAIPUR vs DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1), RAIPUR, RAIPUR

ITA 28/RPR/2023[2014-15]Status: Disposed22/3/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member)

RAHUL SHUKLA,DURG vs COMMISSIONER OF INCOME TAX (APPEALS), NATIONAL FACELESS APPEAL CENTRE, DELHI

ITA 258/RPR/2022[2014-15]Status: Disposed22/3/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member)

SHIVOM VIDYAPEETH SHIKSHAN SAMITI,RAIPUR vs INCOME TAX OFFICER, EXEMETION 2, RAIPUR, RAIPUR

ITA 263/RPR/2022[2016-17]Status: Disposed17/3/2023AY 2016-17

SHRI RAVISH SOOD (Judicial Member)

SHIVOM VIDYAPEETH SHIKSHAN SAMITI,RAIPUR vs INCOME TAX OFFICER, EXEMETION 2, RAIPUR, RAIPUR

ITA 262/RPR/2022[2015-16]Status: Disposed17/3/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member)