← All Benches

ITAT Raipur Bench

3,211 judgments

OM PRAKASH VERMA,BHOPAL vs INCOME TAX OFFICER, JAGDALPUR, JAGDALPUR

ITA 87/RPR/2022[2010-11]Status: Disposed16/3/2023AY 2010-11

SHRI RAVISH SOOD (Judicial Member)

BHATIA ENERGY AND MINERALS PVT. LTD.,BILASPUR vs INCOME TAX OFFICER, WARD-1(1), BILASPUR, BILASPUR

ITA 259/RPR/2022[2011-12]Status: Disposed16/3/2023AY 2011-12

SHRI RAVISH SOOD (Judicial Member)

BAJRANG LAL AGRAWAL,SURAJPUR vs INCOME TAX OFFICER, WARD-2, AMBIKAPUR, AMBIKAPUR

ITA 260/RPR/2022[2016-17]Status: Disposed14/3/2023AY 2016-17

SHRI RAVISH SOOD (Judicial Member)

PAYAL VERMA (PROP. M/S JAI VRIDDHI TRADERS),BHILIA vs INCOME TAX OFFICER, WARD- 1(3), BHILAI, DURG

ITA 169/RPR/2022[2018-19]Status: Disposed14/3/2023AY 2018-19

SHRI RAVISH SOOD (Judicial Member)

CHHATTISGARH METALIKS AND ALLOYS PVT. LTD.,RAIPUR vs INCOME TAX OFFICER -3(3), RAIPUR

ITA 114/RPR/2021[2015-16]Status: Disposed13/3/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)

GURMUKH DAS GANGWANI, BHATAPARA,BHATAPARA vs INCOME TAX OFFICER, WARD-1(1), RAIPUR, RAIPUR

ITA 246/RPR/2022[2016-17]Status: Disposed10/3/2023AY 2016-17

SHRI RAVISH SOOD (Judicial Member)

M/S. SHRI GANESHA GLOBAL GULAL PVT. LTD.,RAIPUR vs PR. CIT-1, RAIPUR

ITA 67/RPR/2021[2016-17]Status: Disposed9/3/2023AY 2016-17

SHRI RAVISH SOOD (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)

K M AUTOMOBILES,KORBA vs INCOME TAX OFFICER -1, KORBA

ITA 100/RPR/2021[2015-16]Status: Disposed6/3/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

SHRIMATI REETU NIHLANI,BHATAPARA vs INCOME TAX OFFICER, BHATAPARA

ITA 17/RPR/2019[2015-16]Status: Disposed23/2/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)

JOINT COMMISSIONER OF INCOME TAX, CIRCLE 1(1), BILASPUR vs MESERS SOUTH EASTERN COALFIELDS LIMITED, BILASPUR

ITA 30/RPR/2010[2007-08]Status: Disposed23/2/2023AY 2007-08

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

ADDL.COMMISSIONER OF INCOME TAX RANGE -1, BILASPUR(CG) vs SOUTH EASTERN COALFIELDS LTD, BILASPUR(CG)

ITA 186/JAB/2008[2006-07]Status: Disposed23/2/2023AY 2006-07

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

ADDL.COMMISSIONER OF INCOME TAX RANGE -1, BILASPUR(CG) vs SOUTH EASTERN COALFIELDS LTD, BILASPUR(CG)

ITA 185/JAB/2008[2005-06]Status: Disposed23/2/2023AY 2005-06

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

ASSTT.COMMISSIONER OF INCOME TAX CIRCLE-1(1), BILASPUR(CG) vs SOUTH EASTERN COALFIELDS LTD, BILASPUR(CG)

ITA 184/JAB/2008[2004-05]Status: Disposed23/2/2023AY 2004-05

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

ASSTT.COMMISSIONER OF INCOME TAX CIRCLE-1(1), BILASPUR(CG) vs SOUTH EASTERN COALFIELDS LTD, BILASPUR(CG)

ITA 183/JAB/2008[2004-05]Status: Disposed23/2/2023AY 2004-05

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

ASSTT.COMMISSIONER OF INCOME TAX CIRCLE-1(1), BILASPUR(CG) vs SOUTH EASTERN COALFIELDS LTD, BILASPUR(CG)

ITA 182/JAB/2008[2002-03]Status: Disposed23/2/2023AY 2002-03

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

ASSTT.COMMISSIONER OF INCOME TAX CIRCLE-1(1), BILASPUR(CG) vs SOUTH EASTERN COALFIELDS LTD, BILASPUR(CG)

ITA 180/JAB/2008[2001-02]Status: Disposed23/2/2023AY 2001-02

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

ASSTT.COMMISSIONER OF INCOME TAX CIRCLE-1(1), BILASPUR(CG) vs SOUTH EASTERN COALFIELDS LTD, BILASPUR(CG)

ITA 178/JAB/2008[2000-01]Status: Disposed23/2/2023AY 2000-01

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

ASSTT.COMMISSIONER OF INCOME TAX CIRCLE-1(1), BILASPUR(CG) vs SOUTH EASTERN COALFIELDS LTD, BILASPUR(CG)

ITA 177/JAB/2008[1999-2000]Status: Disposed23/2/2023AY 1999-2000

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

ASSTT.COMMISSIONER OF INCOME TAX CIRCLE-1(1), BILASPUR(CG) vs SOUTH EASTERN COALFIELDS LTD, BILASPUR(CG)

ITA 176/JAB/2008[1998-99]Status: Disposed23/2/2023AY 1998-99

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

MESERS D M BUILDERS,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 4(1), RAIPUR

ITA 220/RPR/2018[2014-15]Status: Disposed22/2/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member)