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ITAT Raipur Bench

3,211 judgments

ANJANI KUMAR DWIVEDI,DURG vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE

ITA 98/RPR/2021[2018-19]Status: Disposed20/2/2023AY 2018-19

SHRI RAVISH SOOD (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

MESERS CREST STEEL AND POWER PRIVIATE LIMITED,RAJNANDGAON vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-II, RAIPUR

ITA 64/RPR/2019[2015-16]Status: Disposed17/2/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

M/S BAJRANG AGROTECH(I) PVT. LTD,DURG(CG) vs THE INCOME TAX OFFICER, WARD-2(1),BHILAI, BHILAI(CG)

ITA 43/BIL/2017[2012-13]Status: Disposed17/2/2023AY 2012-13

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SUNIL KHEMANI,RAIPUR vs INCOME TAX OFFICER, WARD-1(3), RAIPUR

ITA 153/RPR/2022[2017-18]Status: Disposed13/2/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member)

CHARANJEET SINGH GARCHA,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RAIPUR

ITA 14/RPR/2022[2016-17]Status: Disposed7/2/2023AY 2016-17

SHRI RAVISH SOOD (Judicial Member)

INCOME TAX OFFICER, WARD 1(2), RAIPUR vs MESERS MAMRAJ AND SONS, RAIPUR

ITA 226/RPR/2019[2014-15]Status: Disposed6/2/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

MESERS MAMRAJ AND SONS,RAIPUR vs INCOME TAX OFFICER, WARD 1(2), RAIPUR

ITA 209/RPR/2019[2014-15]Status: Disposed6/2/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

SHRI SOURABH AGRAWAL,KORBA(CG) vs JCIT, KORBA RANGE, KORBA(CG)

ITA 85/BIL/2015[2010-11]Status: Disposed6/2/2023AY 2010-11

SHRI RAVISH SOOD (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

RAIPUR SECURITIES & INVESTMENT LIMITED,RAIPUR vs INCOME TAX OFFICER, WARD-3(1), RAIPUR

ITA 104/RPR/2020[2015-16]Status: Disposed24/1/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member)

M/S M/S BAGADIYA BROTHERS PVT.LTD., RAIPUR,RAIPUR (CG) vs THE DY. COMMISSIONER OF INCOME TAX,-2(1),RAIPUR, RAIPUR (CG)

ITA 37/BIL/2017[2011-12]Status: Disposed24/1/2023AY 2011-12

SHRI RAVISH SOOD (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)

M/S M/S GOYAL CONSTRUCTION COMPANY, RAIPUR,RAIPUR (CG) vs THE INCOME TAX OFFICER, 3(1),RAIPUR, RAIPUR (CG)

ITA 17/BIL/2017[2012-13]Status: Disposed24/1/2023AY 2012-13

SHRI RAVISH SOOD (Judicial Member)

GREENONE CONSTRUCTION AND DEVELOPMENT PVT. LTD.,RAIPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX, RAIPUR-1, RAIPUR

ITA 56/RPR/2022[2017-18]Status: Disposed23/1/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)

M/S G.T. HOMES,RAIPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX-1, RAIPUR, RAIPUR

ITA 55/RPR/2022[2017-18]Status: Disposed23/1/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE, KORBA vs M/S. DEE VEE PROJECT LTD., KORBA

ITA 69/RPR/2018[2014-15]Status: Disposed23/1/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)

RAGHUBIR SINGH SISODIA,JANJGIR-CHAMPA vs INCOME TAX OFFICER, WARD- JANJGIR-CHAMPA, JANJGIR-CHAMPA

ITA 176/RPR/2022[2012-13]Status: Disposed20/1/2023AY 2012-13

SHRI RAVISH SOOD (Judicial Member)

FAKIR CHAND AGRAWAL,BILASPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX, RAIPUR-1, RAIPUR

ITA 61/RPR/2022[2017-18]Status: Disposed19/1/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)

SHYAM SUNDER AGRAWAL HUF,JANJGIR-CHAMPA vs INCOME TAX OFFICER, WARD- JANJGIR CHAMPA, JANJGIR-CHAMPA

ITA 175/RPR/2022[2009-10]Status: Disposed19/1/2023AY 2009-10

SHRI RAVISH SOOD (Judicial Member)

SHYAM SUNDER AGRAWAL HUF,JANJGIR-CHAMPA vs INCOME TAX OFFICER, WARD- JANJGIR CHAMPA, JANJGIR-CHAMPA

ITA 174/RPR/2022[2008-09]Status: Disposed19/1/2023AY 2008-09

SHRI RAVISH SOOD (Judicial Member)

SHYAM SUNDER AGRAWAL HUF,JANJGIR-CHAMPA vs INCOME TAX OFFICER, WARD- JANJGIR CHAMPA, JANJGIR-CHAMPA

ITA 173/RPR/2022[2007-08]Status: Disposed19/1/2023AY 2007-08

SHRI RAVISH SOOD (Judicial Member)

ASHOKA TRANSWAYS SERVICES PVT. LTD.,RAIPUR vs INCOME TAX OFFICER, WARD-2(2), RAIPUR, RAIPUR

ITA 168/RPR/2022[2014-15]Status: Disposed19/1/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member)