ITAT Raipur Bench
3,211 judgments
MANAV RACHNA EDUCATION SOCIETY,RAIPUR vs COMMISSIONER OF INCOME TAX ( EXEMPTION), BHOPAL
SHRI RAVISH SOOD (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)
N.K. CHIRANIA,BILASPUR(CG) vs ITO, WARD- 2(1), BILASPUR(CG)
SHRI RAVISH SOOD (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)
SHYAM SUNDER AGRAWAL,JANJGIR-CHAMPA vs INCOME TAX OFFICER, WARD- JANJGIR-CHAMPA, JANJGIR-CHAMPA
SHRI RAVISH SOOD (Judicial Member)
SHYAM SUNDER AGRAWAL,JANJGIR-CHAMPA vs INCOME TAX OFFICER, WARD- JANJGIR-CHAMPA, JANJGIR-CHAMPA
SHRI RAVISH SOOD (Judicial Member)
SHYAM SUNDER AGRAWAL,JANJGIR-CHAMPA vs INCOME TAX OFFICER, WARD- JANJGIR-CHAMPA, JANJGIR-CHAMPA
SHRI RAVISH SOOD (Judicial Member)
MOHAN LAL KIRI,KANKER vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RAIPUR
SHRI RAVISH SOOD (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
VIJAY TRANSMISSION PVT. LTD.,RAIPU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RAIPUR
SHRI RAVISH SOOD (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
INCOME TAX OFFICER, WARD-1(2), RAIPUR vs SHRI JAGDISH PRASAD SINGHANIA, RAIPUR
SHRI RAVISH SOOD (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
THE DEPUTY COMMISIONER OF INCOME TAX, CIRCLE- 3(1), RAIPUR vs M/S SANKALP REALITIES, RAIPUR
SHRI RAVISH SOOD (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
A.C.STRIPS PRIVATE LIMITED,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), RAIPUR
SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), BHILAI vs M/S SHREE ARIHANT TRADE LINKS INDIA PRIVATE LIMITED, BHILAI
SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
M/S SHREE ARIHANT TRADE LINKS INDIA PRIVATE LIMITED,BHILAI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), BHILAI
SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
SHRI SHRI SUDHIR KUMAR AGRAWAL, DURG,DURG(CG) vs THE INCOME TAX OFFICER, WARD-2(2), BHILAI, BHILAI(CG)
SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
SHRI SHRI (DR.) HARI SINGH CHANDEL,CHAMPA (CG) vs THE INCOME TAX OFFICER, WARD-2(2), BILASPUR(CG)
SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
AGRAWAL CONSUMABLE PRODUCTS PRIVATE LIMITED,BHILAI vs DIRECTORE OF INCOME TAX (I&CI), BHOPAL
SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
CHHATTISGARH RAJYA OPEN SCHOOL,RAIPUR vs COMMISSIONER OF INCOME TAX (EXEMPTION), BHOPAL
SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
