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ITAT Raipur Bench

3,211 judgments

M/S KRISHNA INDUSTRIES,RAIPUR vs INCOME TAX OFFICER, WARD 1(2), RAIPUR, RAIPUR

ITA 85/RPR/2022[2016-17]Status: Disposed27/12/2022AY 2016-17

VAISHALI KANODIA,RAIPUR vs INCOME TAX OFFICER, 4(1), RAIPUR

ITA 79/RPR/2022[2017-18]Status: Disposed27/12/2022AY 2017-18

SAIRAM WHEELS PRIVATE LIMITED,BHILAI vs INCOME TAX OFFICER, WARD-1(1), BHILAI

ITA 127/RPR/2019[2015-16]Status: Disposed27/12/2022AY 2015-16

THE ASSISTANT COMMISSIONER OF INCOME-TAX-3(1),RAIPUR, RAIPUR (CG) vs M/S KARSHAN BHAI & BROTHERS, RAIPUR, RAIPUR (CG)

ITA 31/BIL/2017[2012-13]Status: Disposed27/12/2022AY 2012-13

BALDEV INFRA PROJECTS PVT LTD,JAGDALPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(1), RAIPUR

ITA 208/RPR/2017[2013-14]Status: Disposed27/12/2022AY 2013-14

SHRI SHRI NISHANT JAIN,BILASPUR(CG) vs THE JOINT COMMISSIONER OF INCOME TAX,RANGE-I, BILASPUR(CG)

ITA 200/BIL/2016[2011-12]Status: Disposed27/12/2022AY 2011-12

M/S. EXOTICS FATS EXIM,RAIPUR vs INCOME TAX OFFICER, WARD-4(4), RAIPUR

ITA 130/RPR/2022[2010-11]Status: Disposed26/12/2022AY 2010-11

SHRI LOKNATH SAHU,DURG vs INCOME TAX OFFICER, WAD-2(1), BHILAI

ITA 77/RPR/2020[2011-12]Status: Disposed26/12/2022AY 2011-12

HARJINDAR SINGH BAL,DURG vs INCOME TAX OFFICER, WARD-2(1), BHILAI

ITA 57/RPR/2020[2010-11]Status: Disposed26/12/2022AY 2010-11

M/S. RAVI SHREE NARAYAN TRANSPORT,BHILAI vs ASSISTANT COMMISSIONER OF INCOME TAX (TDS), RAIPUR

ITA 107/RPR/2020[2009-10]Status: Disposed26/12/2022AY 2009-10

M/S. RAVI SHREE NARAYAN TRANSPORT,BHILAI vs ASSISTANT COMMISSIONER OF INCOME TAX (TDS), RAIPUR

ITA 106/RPR/2020[2008-09]Status: Disposed26/12/2022AY 2008-09

M/S. RAVI SHREE NARAYAN TRANSPORT,BHILAI vs ASSISTANT COMMISSIONER OF INCOME TAX(TDS), RAIPUR

ITA 105/RPR/2020[2007-08]Status: Disposed26/12/2022AY 2007-08

SHREE PRAHALAD AHUJA FOUNDATION,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTION), RAIPUR

ITA 185/RPR/2019[2018-19]Status: Disposed26/12/2022AY 2018-19

RAJINDER SINGH SADANA,RAIPUR vs INCOME TAX OFFICER, WARD-4(1), RAIPUR

ITA 144/RPR/2019[2012-13]Status: Disposed26/12/2022AY 2012-13

SHRI DIPAK KUMAR PATEL,RAIPUR vs INCOME TAX OFFICER, WARD 3(3), RAIPUR

ITA 275/RPR/2017[2014-15]Status: Disposed26/12/2022AY 2014-15

INCOME TAX OFFICER, DHAMTARI vs M/S GOPAL RICE INDUSTRIES, DHAMTARI

ITA 74/RPR/2020[2014-15]Status: Disposed22/12/2022AY 2014-15

M/S GOPAL RICE INDUSTRIES,DHAMTARI vs INCOME TAX OFFICER,WARD, DHAMTARI

ITA 62/RPR/2020[2014-15]Status: Disposed22/12/2022AY 2014-15

CHHATTISGARH STATE WAREHOUSING CORPORATION,RAIPUR vs ASSISTANT COMMSSIONER OF INCOME TAX, CIRCLE 1(3), RAIPUR

ITA 68/RPR/2019[2014-15]Status: Disposed22/12/2022AY 2014-15

SHRI DEEPAK LULIYA,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1, RAIPUR

ITA 198/RPR/2019[2013-14]Status: Disposed21/12/2022AY 2013-14

SHRIMATI NEHA LULIYA,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAIPUR

ITA 197/RPR/2019[2013-14]Status: Disposed21/12/2022AY 2013-14