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ITAT Raipur Bench

3,211 judgments

HE DISTRICT MARKETING OFFICER, CHHATTISGARH,RAIPUR vs THE INCOME TAX OFFICER, TDS, RAIPUR (CG)

ITA 291/BIL/2016[2013-14]Status: Disposed19/12/2022AY 2013-14

MAHESH PARGANIHA,DURG vs INCOME TAX OFFICER, WARD-1(4), DURG

ITA 3/RPR/2022[2017-18]Status: Disposed16/12/2022AY 2017-18

GRAMIN SEWA SAHAKARI SAMITI MARYADIT, PACHEDA, ABHANPUR,RAIPUR vs INCOME TAX OFFICER, WARD-1(1), RAIPUR

ITA 114/RPR/2022[2013-14]Status: Disposed16/12/2022AY 2013-14

SANAT KUMAR SINHA,KHEDAMARA vs INCOME TAX OFFICER, WARD-1(5), BHILAI

ITA 52/RPR/2020[2011-12]Status: Disposed16/12/2022AY 2011-12

SHREYANSH BOTHRA,DURG vs INCOME TAX OFFICER, WARD 2(1), BHILAI

ITA 115/RPR/2019[2009-10]Status: Disposed16/12/2022AY 2009-10

SHREYANSH BOTHRA,DURG vs INCOME TAX OFFICER, WARD 2(1), BHILAI

ITA 114/RPR/2019[2008-09]Status: Disposed16/12/2022AY 2008-09

JILLA ALP SANKHYAK BACHAT SAHAKARI SAKH SAMITI MARYADIT, DURG,DURG vs INCOME TAX OFFICER, WARD - 2(1), BHILAI

ITA 143/RPR/2022[2018-19]Status: Disposed14/12/2022AY 2018-19

ALASKA INFRASTRUCTURE PRIVATE LIMITED,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 4(1), RAIPUR

ITA 14/RPR/2020[2015-16]Status: Disposed13/12/2022AY 2015-16

MOHAMMAD AKHTAR KHAN,DURG vs INCOME TAX OFFICER, WARD 2(1), BHILAI

ITA 87/RPR/2019[2013-14]Status: Disposed13/12/2022AY 2013-14

INCOME TAX OFFICER, WARD-3(4), RAIPUR vs MESERS MAHENDRA TRAVELS, RAIPUR

ITA 229/RPR/2019[2014-15]Status: Disposed13/12/2022AY 2014-15

MANAWTA CHARITABLE AND WELFARE TRUST,RAIPUR vs COMMISSIONER OF INCOME TAX (EXEMPTION), BHOPAL

ITA 163/RPR/2018[12AA]Status: Disposed13/12/2022

KAILASH KHEMANI,RAIPUR vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RAIPUR

ITA 93/RPR/2021[2017-18]Status: Disposed12/12/2022AY 2017-18

TOUCHSTONE SERVICES P. LTD.,RAJNANDGAON vs INCOME TAX OFFICER (TDS), DURG

ITA 69/RPR/2021[2014-15]Status: Disposed12/12/2022AY 2014-15

TOUCHSTONE SERVICES P. LTD.,RAJNANDGAON vs INCOME TAX OFFICER (TDS), BHILAI

ITA 68/RPR/2021[2013-14]Status: Disposed12/12/2022AY 2013-14

CHHATTISGARH STATE BEVERAGES CORPORATION LTD.,RAIPUR vs PR. CIT-1, RAIPUR

ITA 40/RPR/2021[2017-18]Status: Disposed12/12/2022AY 2017-18

CHHATTISGARH STATE BEVERAGES LTD.,RAIPUR vs PR. COMMISSIONER OF INCOME TAX-1, RAIPUR

ITA 39/RPR/2021[2016-17]Status: Disposed12/12/2022AY 2016-17

CHHATTISGARH STATE BEVERAGES LTD.,RAIPUR vs PR. COMMISSIONER OF INCOME TAX-1, RAIPUR

ITA 38/RPR/2021[2015-16]Status: Disposed12/12/2022AY 2015-16

MESERS RAVISHREE NARAYAN TRANSPORT,BHILAI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), BHILAI

ITA 82/RPR/2020[2012-13]Status: Disposed12/12/2022AY 2012-13

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 3(1) ), RAIPUR vs SHRI SANTOSH JAIN, RAIPUR

ITA 44/RPR/2020[2009-10]Status: Disposed12/12/2022AY 2009-10

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 3(1) ), RAIPUR vs SHRI SANTOSH JAIN, RAIPUR

ITA 43/RPR/2020[2008-09]Status: Disposed12/12/2022AY 2008-09