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ITAT Raipur Bench
3,211 judgments
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1), RAIPUR vs M/S TRICO SERVICES PVT. LTD., RAIPUR
ITA 109/RPR/2020[2014-15]Status: Disposed12/12/2022AY 2014-15
MESERS DURGA MANIKANTA TRADERS,DURG vs INCOME TAX OFFICER, WARD 1(1), BHILAI
ITA 59/RPR/2019[2014-15]Status: Disposed12/12/2022AY 2014-15
GAYATRI PARIVAR TRUST,BHATAPARA vs COMMISSIONER OF INCOME TAX(EXEMPTION), BHOPAL
ITA 220/RPR/2019[2019-20]Status: Disposed12/12/2022AY 2019-20
M/S KULKARNI & SAHU BUILDCON PVT.LTD.,BHILAI(CG) vs THE DY. COMMISSIONER OF INCOME TAX 1(1), BHILAI(CG)
ITA 30/BIL/2016[2012-13]Status: Disposed12/12/2022AY 2012-13
SHRI AJAY CHANDRAKAR,KURUD vs PR. COMMISSIONER OF INCOME TAX-1, RAIPUR
ITA 27/RPR/2022[2016-17]Status: Disposed12/12/2022AY 2016-17
SHRI SHRI DEEPAK KUMAR PATEL,RAIPUR (CG) vs THE DY. COMMISSIONER OF INCOME TAX 1(1), RAIPUR (CG)
ITA 336/BIL/2016[2010-2011]Status: Disposed12/12/2022AY 2010-2011
SHRI SHRI HARISH KUMAR CHHABADA,RAIPUR (CG) vs THE INCOME TAX OFFICER, WARD-2(1), RAIPUR (CG)
ITA 323/BIL/2016[2012-13]Status: Disposed12/12/2022AY 2012-13
MOHAMMED YUSUF,RAIPUR vs INCOME TAX OFFICER, WARD - 3(1), RAIPUR
ITA 147/RPR/2019[2012-13]Status: Disposed12/12/2022AY 2012-13
M/S ADARSH RICE MILL,RAIPUR vs INCOME TAX OFFICER, WARD 1(1), RAIPUR, RAIPUR
ITA 84/RPR/2022[2011-12]Status: Disposed29/11/2022AY 2011-12
RAHUL COLD STORAGE,DHAMTARI vs INCOME TAX OFFICER, WARD-DHAMTARI, DHAMTARI
ITA 123/RPR/2022[2017-18]Status: Disposed29/11/2022AY 2017-18
NIKHIL AGRAWAL,BILASPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BENGALURU, BEGALURU
ITA 140/RPR/2022[2018-19]Status: Disposed25/11/2022AY 2018-19
SAMPAT LAL DEWANGAN,DHAMTARI vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 11/RPR/2022[2019-20]Status: Disposed25/11/2022AY 2019-20
SAMPAT LAL DEWANGAN,DHAMTARI vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 10/RPR/2022[2018-19]Status: Disposed25/11/2022AY 2018-19
RAJENDRA KUMAR DEWANGAN,DURG vs INCOME TAX OFFICER, WARD-2(2), BHILAI
ITA 1/RPR/2022[2017-18]Status: Disposed25/11/2022AY 2017-18
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1), RAIPUR vs M/S VARSHA CONSTRUCTION, RAIPUR
ITA 111/RPR/2020[2007-08]Status: Disposed25/11/2022AY 2007-08
SHRIMATI EPPARI MANGAMMA,JAGDALPUR vs INCOME TAX OFFICER, WARD, JAGDALPUR
ITA 175/RPR/2019[2015-16]Status: Disposed25/11/2022AY 2015-16
SHRI PRAMOD SINGH,RAIGARH vs INCOME TAX OFFICER-1, RAIGARH
ITA 181/RPR/2017[2010-11]Status: Disposed25/11/2022AY 2010-11
SHRI JAYANTILAL PATEL,RAIPUR vs INCOME TAX OFFICER, WARD-2(2), RAIPUR
ITA 94/RPR/2022[2017-18]Status: Disposed23/11/2022AY 2017-18
SHOBHA DEVI NATHANI,RAIPUR vs INCOME TAX OFFICER, WARD -4(3), RAIPUR
ITA 4/RPR/2022[2012-13]Status: Disposed23/11/2022AY 2012-13
PRIYANKA MODI,JANJGIR-CHAMPA vs INCOME TAX OFFICER, WARD-JANJGIR CHAMPA, JANJGIR-CHAMPA
ITA 149/RPR/2022[2017-18]Status: Disposed23/11/2022AY 2017-18
