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ITAT Raipur Bench

3,211 judgments

PARIMAL KARMAKAR,KANKER vs INCOME TAX OFFICER, WARD- KANKER, KANKER

ITA 124/RPR/2022[2017-18]Status: Disposed23/11/2022AY 2017-18

BHATIA INDUSTRIES,DURG vs INCOME TAX OFFICER, WARD-2(1), BHILAI

ITA 50/RPR/2021[2010-11]Status: Disposed23/11/2022AY 2010-11

LAXMI DEVI CHHUGANI,RAIPUR vs INCOME TAX OFFICER WARD 1(3), RAIPUR

ITA 159/RPR/2018[2013-14]Status: Disposed23/11/2022AY 2013-14

SHRI SHYAM SUNDER AGRAWAL, HUF,JANJGIR CHAMPA vs THE INCOME TAX OFFICER, WARD-2(2),BILASPUR, BILASPUR(CG)

ITA 60/BIL/2017[2010-11]Status: Disposed23/11/2022AY 2010-11

SMT. MOHINI DEVI AGRAWAL L/H OF LATE SHRI KISHAN LAL AGRAWAL,DHAMTARI vs INCOME TAX OFFICER, WARD, DHAMTARI

ITA 269/RPR/2017[2014-15]Status: Disposed23/11/2022AY 2014-15

SHRI SATNAM SINGH WADHAWA,PROP M/S PALI TRANSPORT & M/S COAL MOVERS,H.NO. 20,BEEDPARA, WARD NO.10,DIST: RAIGARH(CG) vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), MAHIMA COMPLEX, VYAPAR VIHAR, BILASPUR

ITA 177/RPR/2017[2012-13]Status: Disposed23/11/2022AY 2012-13

VENKATESHWAR ISPAT LIMITED,RAIPUR vs INCOME TAX OFFICER, WARD-1(1), RAIPUR

ITA 15/RPR/2021[2011-12]Status: Disposed18/11/2022AY 2011-12

ABHINAV CHAWLA,BHILAI vs INCOME TAX OFFICER, WARD-1(4), BHILAI

ITA 86/RPR/2020[2013-14]Status: Disposed18/11/2022AY 2013-14

HIDAYATULLAH NATIONAL LAW UNIVERSITY,RAIPUR vs COMMISSIONER OF INCOME TAX (EXEMPTION), BHOPAL

ITA 232/RPR/2019[2019-20]Status: Disposed17/11/2022AY 2019-20

M/S OMAX MINERALS PVT. LTD. GADUMARIA,RAIGARH vs JOINT COMMISSIONER OF INCOME TAX (OSD) CIRCLE-1(1), BILASPUR

ITA 122/RPR/2018[2013-14]Status: Disposed17/11/2022AY 2013-14

SHRI ABDUL RASHID, BILASPUR,BILASPUR(CG) vs THE DY. COMMISSIONER OF INCOME TAX,CIRCLE, 1(1),BILASPUR, BILASPUR(CG)

ITA 91/BIL/2017[2013-14]Status: Disposed17/11/2022AY 2013-14

GRAMIN SEWA SAHAKARI SAMITI MARYADIT,ANKORI vs INCOME TAX OFFICER, MAHASAMUND

ITA 26/RPR/2022[2015-16]Status: Disposed10/11/2022AY 2015-16

GRAMIN SEWA SAHAKARI SAMITI MARYADIT,DEOSUNDRA vs INCOME TAX OFFICER, BHATAPARA

ITA 23/RPR/2022[2016-17]Status: Disposed10/11/2022AY 2016-17

GRAMIN SEWA SAHAKARI SAMITI MARYADIT,BELAR vs INCOME TAX OFFICER-1(1), RAIPUR

ITA 21/RPR/2022[2012-13]Status: Disposed10/11/2022AY 2012-13

ADIM JATI SEWA SAHAKARI SAMITI MARYADIT,DHORRA vs INCOME TAX OFFICER, WARD-1(3), RAIPUR

ITA 20/RPR/2022[2015-16]Status: Disposed10/11/2022AY 2015-16

MANOJ PANIGRAHI, JAGDALPUR,BASTAR vs INCOME TAX OFFICER, WARD- JAGDALPUR, BASTAR

ITA 137/RPR/2022[2017-18]Status: Disposed10/11/2022AY 2017-18

GRAMIN SEWA SAHAKARI SAMITI MARYADIT, TILDA,RAIPUR vs INCOME TAX OFFICER, WARD-1(2), RAIPUR

ITA 115/RPR/2022[2015-16]Status: Disposed10/11/2022AY 2015-16

ALOK KUMAR JAIN,DURG vs INCOME TAX OFFICER, WARD-2(1), BHILAI

ITA 50/RPR/2020[2015-16]Status: Disposed10/11/2022AY 2015-16

SHRI BALA LAKRA,RAIPUR vs INCOME TAX OFFICER, WARD- 2(1), BHILAI

ITA 46/RPR/2020[2015-16]Status: Disposed10/11/2022AY 2015-16

GHANSHYAM PRASAD SAHU,RAIPUR vs INCOME TAX OFFICER, WARD-2(2), RAIPUR

ITA 236/RPR/2019[2011-12]Status: Disposed10/11/2022AY 2011-12