← All Benches
ITAT Raipur Bench
3,211 judgments
MARUTI CLEAN COAL AND POWER LTD.,RAIPUR vs PR. COMMISIONER INCOME TAX-1, RAIPUR
ITA 55/RPR/2021[2011-12]Status: Disposed31/10/2022AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(1), RAIPUR vs BAGADIYA BROTHERS PRIVATE LIMITED, RAIPUR
ITA 75/RPR/2020[2011-12]Status: Disposed31/10/2022AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(1), RAIPUR vs BAGADIYA BROTHERS PRIVATE LIMITED, RAIPUR
ITA 224/RPR/2019[2010-11]Status: Disposed31/10/2022AY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(1), RAIPUR vs BAGADIYA BROTHERS PRIVATE LIMITED, RAIPUR
ITA 223/RPR/2019[2009-10]Status: Disposed31/10/2022AY 2009-10
CHHATTISGARH STATE CRICKET SANGH,RAIPUR vs COMMISSIONER OF INCOME TAX, EXEMPTION, BHOPAL
ITA 207/RPR/2019[2019-20]Status: Disposed31/10/2022AY 2019-20
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 1(1), RAIPUR vs MESERS VANDANA ISPAT LIMITED, RAIPUR
ITA 183/RPR/2019[2013-14]Status: Disposed31/10/2022AY 2013-14
INCOME TAX OFFICER-2, RAIGARH vs SHRI VINOD KUMAR JAIN, JASHPUR
ITA 96/RPR/2018[2014-15]Status: Disposed31/10/2022AY 2014-15
M/S M/S NAV BHARAT PRESS,RAIPUR (CG) vs THE ASSTT. COMMISSIONER OF INCOME TAX 3(1), RAIPUR (CG)
ITA 6/BIL/2017[2013-14]Status: Disposed31/10/2022AY 2013-14
SMT SMT. PRIYA SONI,RAIPUR (CG) vs THE INCOME TAX OFFICER, WARD-4(5), RAIPUR (CG)
ITA 32/BIL/2017[2012-13]Status: Disposed31/10/2022AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 4(1), RAIPUR vs M/S SUPER IRON AND STEEL PVT LTD., RAIPUR
ITA 261/RPR/2017[2010-11]Status: Disposed31/10/2022AY 2010-11
INCOME TAX OFFICER,WARD-3(4), RAIPUR vs SHRI ANIL KUMAR PANTHI, RAIPUR
ITA 236/RPR/2017[2012-13]Status: Disposed31/10/2022AY 2012-13
SHRI MAHENDRA LAL SALUJA,BILASPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2(1), BILASPUR, BILASPUR
ITA 212/RPR/2017[2007-08]Status: Disposed31/10/2022AY 2007-08
THE ASSISTANT COMMISSIONER OF INCOME-TAX-4(1),RAIPUR, RAIPUR (CG) vs THE CHHATTISGARH STATE ELECTRICITY BOARD THROUGH, RAIPUR (CG)
ITA 18/BIL/2017[2009-10]Status: Disposed31/10/2022AY 2009-10
ITO, WARD- 1(3), RAIPUR (CG) vs SHRI KEDAR AGARWAL, RAIPUR (CG)
ITA 117/BIL/2014[2005-06]Status: Disposed19/10/2022AY 2005-06
AVINASH INFRA PROJECTS PVT. LTD.,RAIPUR vs DY. COMMSSIONER OF INCOME TAX, CIRCLE-1(1), RAIPUR
ITA 31/RPR/2021[2015-16]Status: Disposed17/10/2022AY 2015-16
SHRI TIRATH RAJ SHUKLA,BHILAI vs INCOME TAX OFFICER, WARD-1(2), BHILAI
ITA 7/RPR/2020[2015-16]Status: Disposed17/10/2022AY 2015-16
SHRI VIVEK NATHANI,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 4(1), RAIPUR
ITA 30/RPR/2020[2013-14]Status: Disposed17/10/2022AY 2013-14
SRI SHIRDI SAI BABA SATSANG SEVA CHARITABLE TRUST,BHILAI vs COMMISSIONER OF INCOME TAX(EXEMPTION, BHOPAL
ITA 201/RPR/2019[2018-19]Status: Disposed17/10/2022AY 2018-19
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RAIPUR vs MESERS SINGHANIA BUILDCON PRIVATE LIMITED, RAIPUR
ITA 199/RPR/2019[2014-15]Status: Disposed17/10/2022AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1(1), RAIPUR vs MESERS BHAGWATI INDUSTRIES, RAIPUR
ITA 184/RPR/2019[2013-14]Status: Disposed17/10/2022AY 2013-14
