← All Benches
ITAT Raipur Bench
3,211 judgments
INCOME TAX OFFICER, WARD-1(2), RAIPUR vs MESERS BALAJI RICE INDUSTRIES, RAIPUR
ITA 181/RPR/2019[2013-14]Status: Disposed17/10/2022AY 2013-14
MESERS BALAJI RICE INDUSTRIES,RAIPUR vs INCOME TAX OFFICER, WARD-1(2), RAIPUR
ITA 168/RPR/2019[2013-14]Status: Disposed17/10/2022AY 2013-14
INCOME TAX OFFICER, WARD 1(2), RAIPUR vs SHRI RAJENDRA KUMAR AGRAWAL, NEORA, RAIPUR
ITA 15/RPR/2019[2013-14]Status: Disposed17/10/2022AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1), RAIPUR vs SHRI SUBODH SINGHANIA, RAIPUR
ITA 135/RPR/2019[2014-15]Status: Disposed17/10/2022AY 2014-15
HEMENDRA BANJARE,BHILAI vs INCOME TAX OFFICER, WARD-1(4), BHILAI
ITA 112/RPR/2019[2013-14]Status: Disposed17/10/2022AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, 1(1), RAIPUR vs MESERS P.D. RICE UDYOG, RAIPUR
ITA 11/RPR/2019[2013-14]Status: Disposed17/10/2022AY 2013-14
JOINT COMMISSIONER OF INCOME TAX (OSD) CIRCLE-1(1), BILASPUR vs M/S OMAX MINERALS PVT. LTD. GADUMARIA, RAIGARH
ITA 94/RPR/2018[2014-15]Status: Disposed17/10/2022AY 2014-15
PAVITRA CRUZ SISTERS ASSOCIATION,AMBIKAPUR vs INCOME TAX OFFICER, AMBIKAPUR
ITA 8/RPR/2018[2014-15]Status: Disposed17/10/2022AY 2014-15
SHRI VIJAY KUMAR ROHDA,RAIPUR vs INCOME TAX OFFICER, WARD-1(4), RAIPUR
ITA 54/RPR/2018[2013-2014]Status: Disposed17/10/2022AY 2013-2014
M/S RADHE SHYAM BENI SHYAM KESARY & COMPANY,BILASPUR vs INCOME TAX OFFICDRF, WARDF 1(2), BILASPUR
ITA 33/RPR/2018[2009-10]Status: Disposed17/10/2022AY 2009-10
MESERS P.D. RICE UDYOG,RAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, 1(1), RAIPUR
ITA 210/RPR/2018[2013-14]Status: Disposed17/10/2022AY 2013-14
M/S SUN DEVELOPERS & BUILDERS PRIVATE LIMITED,KORBA vs PRINCIPAL COMMISSIONER OF INCOME TAX, BILASPUR
ITA 112/RPR/2018[2013-14]Status: Disposed17/10/2022AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX (CENTRAL)-2, RAIPUR vs ABHISHEKH STEEL INDUSTRIES LTD., RAIPUR
ITA 107/RPR/2018[2013-14]Status: Disposed17/10/2022AY 2013-14
VENKATESHWAR ISPAT LIMITED,RAIPUR vs INCOME TAX OFFICER, WARD 2(1), RAIPUR
ITA 10/RPR/2018[2014-15]Status: Disposed17/10/2022AY 2014-15
SHRI SHRI SUDHIR KUMAR JHA,BHILAI(CG) vs THE DY. COMMISSIONER OF INCOME TAX 1(1), BHILAI, BHILAI(CG)
ITA 90/BIL/2017[2011-12]Status: Disposed17/10/2022AY 2011-12
M/S GOPAL RICE INDUSTRIES,DHAMTARI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(1), RAIPUR
ITA 291/RPR/2017[2008-09]Status: Disposed17/10/2022AY 2008-09
LAKHICHAND SIDARA,BILASPUR vs INCOME TAX OFFICER-1(2), BILASPUR
ITA 180/RPR/2017[2009-10]Status: Disposed17/10/2022AY 2009-10
SHRI SURESH KUMAR NAMDEO,BILASPUR(CG) vs THE ASSISTANT COMMISSIONER OF INCOME TAX, BILASPUR(CG)
ITA 84/BIL/2016[2004-05]Status: Disposed17/10/2022AY 2004-05
THE INCOME TAX OFFICER -3(4), RAIPUR (CG) vs M/S M/S STOCK MANDI, RAIPUR (CG)
ITA 342/BIL/2016[2012-13]Status: Disposed17/10/2022AY 2012-13
SHRI SHRI NISHANT JAIN,BILASPUR(CG) vs THE JOINT COMMISSIONER OF INCOME TAX,RANGE-I, BILASPUR(CG)
ITA 199/BIL/2016[2010-11]Status: Disposed17/10/2022AY 2010-11
