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ITAT Raipur Bench

3,211 judgments

HOLY HEARTS EDUCATIONAL SOCIETY,RAIPUR vs DY. COMMISSIONER OF INCOME TAX, RAIPUR

ITA 187/RPR/2016[2007-08]Status: Disposed17/10/2022AY 2007-08

D.C.I.T. CENTRAL CRICLE, RAIPUR vs DEVI IRON & POWER LIMITED, RAIPUR

ITA 266/BIL/2014[2010-11]Status: Disposed17/10/2022AY 2010-11

M/S. VISHAL MOTORS,BILASPUR vs ASSISTANT COMMISSIONER OF INCOME TAX-1(1), BILASPUR

ITA 13/RPR/2013[2009-10]Status: Disposed17/10/2022AY 2009-10

VIJAY KUMAR AGRAWAL,KORBA vs INCOME TAX OFFICER, WARD 1, KORBA

ITA 150/RPR/2018[2012-13]Status: Disposed23/9/2022AY 2012-13

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -1(1), RAIPUR vs M/S R.N. NAVNIRMAN PRIVATE LIMITED, RAIPUR

ITA 143/RPR/2018[2014-15]Status: Disposed23/9/2022AY 2014-15

ASSISTANT COMMISSIONER OF INCOME TAX (CENTRAL CIRCLE)-I, RAIPUR vs M/S MAHAVIR INFRACON PRIVATE LIMITED, RAJNANDGAON

ITA 125/RPR/2018[2013-14]Status: Disposed23/9/2022AY 2013-14

THE RAIGARH NAGRIK SAHKARI BANK MARYADIT,RAIGARH(CG) vs THE INCOME TAX OFFICER, WARD-3, RAIGARH, RAIGARH(CG)

ITA 33/BIL/2017[2010-11]Status: Disposed23/9/2022AY 2010-11

SHRI SOMNATH SAHU,RAIPUR vs INCOME TAX OFFICER, WARD 2(1), RAIPUR

ITA 243/RPR/2017[2008-09]Status: Disposed23/9/2022AY 2008-09

JINDAL POWER LIMITEED,RAIGARH vs DEPUTY COMMISSIONER OF INCOE TAX, CIRCLE 1(1), BILASPUR

ITA 199/RPR/2017[2008-09]Status: Disposed23/9/2022AY 2008-09

RAIGARH NAGRIK SAHKARI BANK MARYADIT,RAIGARH(CG) vs INCOME TAX OFFICER-1, RAIGARH, RAIGARH(CG)

ITA 118/BIL/2017[2010-11]Status: Disposed23/9/2022AY 2010-11

RAIGARH NAGRIK SAHKARI BANK MARYADIT,RAIGARH(CG) vs INCOME TAX OFFICER-1, RAIGARH, RAIGARH(CG)

ITA 116/BIL/2017[2008-09]Status: Disposed23/9/2022AY 2008-09

SHRI SATISH KUMAR AGRAWAL,KORBA(CG) vs THE DY. COMMISSIONER OF INCOME TAX, KORBA(CG)

ITA 252/BIL/2016[2007-08]Status: Disposed23/9/2022AY 2007-08

SHRI SHRI CHITTARANJAJ KUMAR,BHILAI(CG) vs THE DEPUTY COMMISSIONER OF INCOME TAX-1, BHILAI(CG)

ITA 149/BIL/2016[2011-12]Status: Disposed23/9/2022AY 2011-12

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1), RAIPUR vs MESERS CHHATTISGARH CAPTIVE COAL MINING LIMITED, RAIPUR

ITA 6/RPR/2020[2015-16]Status: Disposed22/9/2022AY 2015-16

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RAIPUR vs SHRI ANUP KUMAR AGRAWAL, RAIPUR

ITA 36/RPR/2020[2010-11]Status: Disposed22/9/2022AY 2010-11

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(1), RAIPUR vs SHRI RADHESHYAM AGRAWAL, RAIPUR

ITA 32/RPR/2020[2015-16]Status: Disposed22/9/2022AY 2015-16

MESERS RAM AVTAR AGRAWAL ROAD CONSTRUCTION PRIVATE LIMITED,BILASPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-II, RAIPUR

ITA 239/RPR/2019[2017-18]Status: Fixed22/9/2022AY 2017-18

INCOME TAX OFFICER, WARD-2(1), RAIPUR vs SHRI BINOD KUMAR AGRAWAL, RAIPUR

ITA 225/RPR/2019[2010-11]Status: Disposed22/9/2022AY 2010-11

DEPUTY COMMISSIONER OF INCOMETAX, CIRCLE -2(1), RAIPUR vs SHRI VAIBHAV JAIN, RAIPUR

ITA 222/RPR/2019[2009-10]Status: Disposed22/9/2022AY 2009-10

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 2(1), RAIPUR vs SHRI VARUN JAIN, RAIPUR

ITA 221/RPR/2019[2009-10]Status: Disposed22/9/2022AY 2009-10