← All Benches
ITAT Raipur Bench
3,211 judgments
TARUN KUMAR (HUF),RAIPUR vs INCOME TAX OFFICER, WARD 3(3), RAIPUR
ITA 210/RPR/2019[2016-17]Status: Disposed22/9/2022AY 2016-17
MESERS KANWARSHREE BUILDCON PRIVATE LIMITED,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4(1), RAIPUR
ITA 146/RPR/2019[2008-09]Status: Disposed22/9/2022AY 2008-09
SHRI SOMNATH SAHU,RAIPUR vs INCOME TAX OFFICER, WARD 2(1), RAIPUF
ITA 52/RPR/2018[2008-09]Status: Disposed22/9/2022AY 2008-09
PRAKASH GODHWANI,RAIPUR vs INCOME TAX OFFICER, WARD 1(2), RAIPUR
ITA 136/RPR/2019[2015-16]Status: Disposed21/9/2022AY 2015-16
NAVBHARAT FUSE COMPANY LIMITED,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 3(1), RAIPUR
ITA 119/RPR/2019[2015-16]Status: Disposed21/9/2022AY 2015-16
PRASHANT CHHAJER,RAIPUR vs INCOME TAX OFFICER, WARD 3(2), RAIPUR
ITA 218/RPR/2018[2014-15]Status: Disposed21/9/2022AY 2014-15
CAREER EDUCOM ACADEMY,RAIPUR vs COMMISSIONER OF INCOME TAX (EXEMPTION), BHOPAL
ITA 204/RPR/2018[section 80G]Status: Disposed21/9/2022
ISHWAR ISPAT INDUSTRIES PRIVATE LIMITED,RAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(1), RAIPUR
ITA 172/RPR/2018[2010-11]Status: Disposed21/9/2022AY 2010-11
PRAGATISHEEL CHHATTISGARH SATNAMI SAMAJ,RAIPUR vs COMMISSIONER OF INCOME TAX (EXEMPTION), BHOPAL
ITA 106/RPR/2018[2017-18]Status: Disposed21/9/2022AY 2017-18
M/S ABDUL GAFFAR HAZI HASSAN,BILASPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), BILASPUR
ITA 289/RPR/2017[2013-14]Status: Disposed21/9/2022AY 2013-14
THE REDIANT WAY SCHOOL,RAIPUR (CG) vs THE THE CHIF COMMISIONER OF INCOME TAX, RAIPUR (CG)
ITA 15/BIL/2017[2013-14]Status: Disposed21/9/2022AY 2013-14
SHRI PATEL ENTERPRISES,KORBA(CG) vs DY. COMMISSIONER OF INCOME TAX, CIRCLE- KORBA,
ITA 112/BIL/2017[2012-13]Status: Disposed21/9/2022AY 2012-13
SHRI SHRI RAJENDRA KUMAR AGRAWAL,JANJGIR CHAMPA vs THE THE INCOME TAX OFFICER WARD 2(2), BILASPUR(CG)
ITA 276/BIL/2016[2006-07]Status: Disposed21/9/2022AY 2006-07
MESERS DAYALAL MEGHJI AND COMPANY,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 4(1), RAIPUR
ITA 28/RPR/2020[2013-14]Status: Disposed20/9/2022AY 2013-14
MESERS FASHION HOUSE,RAIPUR vs INCOME TAX OFFICER- 4(3), RAIPUR
ITA 91/RPR/2019[2012-13]Status: Disposed20/9/2022AY 2012-13
MESERS FASHION HOUSE,RAIPUR vs INCOME TAX OFFICER- 4(3), RAIPUR
ITA 90/RPR/2019[2011-12]Status: Disposed20/9/2022AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1), RAIPUR vs SHRI RAKESH SINGH, RAIPUR
ITA 231/RPR/2019[2015-16]Status: Disposed20/9/2022AY 2015-16
GASS MEMORIAL CENTRE,RAIPUR vs COMMISSIONER OF INCOME TAX ( EXEMPTION), BHOPAL
ITA 2/RPR/2019[2015-16]Status: Disposed20/9/2022AY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX, ( CENTRAL)-2, RAIPUR vs SHRI SANJAY KUMAR AGRAWAL, RAIPUR
ITA 179/RPR/2019[2015-16]Status: Disposed20/9/2022AY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX (CENTRAL)-2, RAIPUR vs SHRI SANJAY KUMAR AGRAWAL, RAIPUR
ITA 169/RPR/2019[2016-17]Status: Disposed20/9/2022AY 2016-17