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ITAT Raipur Bench
3,211 judgments
KANYAKUBJ SABHA,RAIPUR vs COMMISSIONER OF INCOME TAX(EXEMPTION), BHOPAL
ITA 16/RPR/2019[0]Status: Disposed20/9/2022
PRADIP NANDKISHORE DAGA,RAJNANDGAON vs INCOME TAX OFFICER, WARD-2, RAJNANDGAON
ITA 155/RPR/2022[2017-18]Status: Disposed13/9/2022AY 2017-18
RAJESH AGRAWAL,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-2, RAIPUR, RAIPUR
ITA 45/RPR/2020[2015-16]Status: Disposed8/9/2022AY 2015-16
MESERS VKL BUILDCON(INDIA) PRIVATE LIMITED,BHILAI vs INCOME TAX OFFICER, WARD-1(1), BHILAI
ITA 18/RPR/2020[2015-16]Status: Disposed8/9/2022AY 2015-16
SHRI GIRDHAR LAL SAHU,BHILAI vs INCOME TAX OFFICER, WARD 2(2), BHILAI
ITA 17/RPR/2020[2010-11]Status: Disposed8/9/2022AY 2010-11
INCOME TAX OFFICER (EXEMPTION)-1, RAIPUR vs SHRI CHAITANY MAHAPRABHU SHIKSHAN SANSTHAN, RAIPUR
ITA 235/RPR/2019[2014-15]Status: Disposed8/9/2022AY 2014-15
PBS OIL INDUSTRIES LIMITED,DHAMTARI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(1), RAIPUR
ITA 6/RPR/2018[2014-15]Status: Disposed8/9/2022AY 2014-15
M/S DURG EDUCATION AND CHARITABLE SOCIETY,DURG(CG) vs THE COMMISIONER OF INCOME TAX, EXEMPTION, BHOPAL
ITA 35/BIL/2016[2014-15]Status: Disposed8/9/2022AY 2014-15
SHRI SHRI DEVENDRA SINGH DHOT,KORBA(CG) vs THE INCOME TAX OFFICER,WARD 1, KORBA(CG)
ITA 256/BIL/2016[2011-12]Status: Disposed8/9/2022AY 2011-12
NAYA RAIPUR DEVELOPMENT AUTHORITY,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTION), RAIPUR
ITA 63/RPR/2019[2013-14]Status: Disposed2/9/2022AY 2013-14
NAYA RAIPUR DEVELOPMENT AUTHORITY,RAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTION), RAIPUR
ITA 174/RPR/2019[2012-13]Status: Disposed2/9/2022AY 2012-13
KAPIL KUMAR AGRAWAL,KESLA-KHARORA vs INCOME TAX OFFICER, WARD- 1(2), RAIPUR
ITA 49/RPR/2020[2014-15]Status: Heard4/8/2022AY 2014-15
MESERS VANDANA AUTO,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX 1(1), RAIPUR
ITA 73/RPR/2019[2007-08]Status: Heard4/8/2022AY 2007-08
JUG MAHADEV EDUCATION SOCIETY,DURG vs COMMISSIONER OF INCOME TAX(EXEMPTION), BHOPAL
ITA 202/RPR/2019[2019-20]Status: Heard4/8/2022AY 2019-20
SHRI NITESH KUMAR GOYAL,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 4(1), RAIPUR
ITA 164/RPR/2019[2012-13]Status: Disposed4/8/2022AY 2012-13
TRIBHUWAN BAITHA,BHILAI vs ASSISTANT COMMISSIONER OF INCOME TAX,CIRCLE 1(1), BHILAI
ITA 161/RPR/2019[2014-15]Status: Disposed4/8/2022AY 2014-15
TRIBHUWAN BAITHA,BHILAI vs ASSISTANT COMMISSIONER OF INCOME TAX,CIRCLE 1(1), BHILAI
ITA 160/RPR/2019[2013-14]Status: Disposed4/8/2022AY 2013-14
GRAMIN SEWA SAHAKARI SAMITI MARYADIT,VILL: SIRIYADIH, DISTT: BALODABAZAR vs INCOME TAX OFFICER, BHATAPARA
ITA 157/RPR/2019[2013-14]Status: Disposed4/8/2022AY 2013-14
GRAMIN SEWA SAHAKARI SAMITI MARYADIT,VILL: RISDA, DIST: BALODA BAZAR vs INCOME TAX OFFICER, BHATAPARA
ITA 154/RPR/2019[2013-14]Status: Disposed4/8/2022AY 2013-14
GRAMIN SEWA SAHAKARI SAMITI MARYADIT,VILL: POND DIST: RAIPUR vs INCOME TAX OFFICER, WARD- 1(1), RAIPUR
ITA 153/RPR/2019[2013-14]Status: Disposed4/8/2022AY 2013-14