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ITAT Raipur Bench

3,210 judgments

THE SHRI BAJRANG ALLOYS LTD.,RAIPUR (CG) vs THE DY. COMMISSIONER OF INCOME TAX 1(2), RAIPUR (CG)

ITA 174/BIL/2016[2012-13]Status: Disposed21/2/2022AY 2012-13

SMT SMT DHEERAJ DEVI KOTHARI,RAJNANDGAON vs THE INCOME TAX OFFICER-1, RAJNANDGAON

ITA 15/BIL/2016[2011-12]Status: Disposed21/2/2022AY 2011-12

M/S MILIND KUMAR RANA,DHAMTARI(C.G) vs THE ASSTT. COMMISSIONER OF INCOME TAX 2(1), RAIPUR (CG)

ITA 132/BIL/2016[2010-11]Status: Disposed21/2/2022AY 2010-11

SHRI DEVI CHAND JAIN vs I.T.O. WARD-2, RAJNANDGAON

ITA 78/BIL/2015[2008-09]Status: Disposed21/2/2022AY 2008-09

KAILASH CHAND AGRAWAL,KORBA vs DY. COMMISSIONER OF INCOME TAX, KORBA

ITA 274/RPR/2016[2008-09]Status: Disposed9/2/2022AY 2008-09

THE THE INCOME TAX OFFICER,JANJGIR CHAMPA, JANJGIR CHAMPA vs M/S M/S AGRATA RETAIL PVT LTD, JANJGIR-CHAMPA (C.G.)

ITA 268/BIL/2016[2012-13]Status: Disposed4/2/2022AY 2012-13

M/S HIND ENERGY AND COAL BENEFICATION(INDIA) LTD.,BILASPUR(CG) vs THE DY. COMMISSIONER OF INCOME TAX,-2(1), BILASPUR(CG)

ITA 224/BIL/2016[2012-13]Status: Disposed3/2/2022AY 2012-13

INCOME TAX OFFICER WARD-1(3), RAIPUR vs SMT. RACHNA DEVI SADHWANI L/H OF LATE SHRI KALYAN DAS SADHWANI, RAIPUR

ITA 15/BIL/2012[2003-04]Status: Disposed3/2/2022AY 2003-04

INCOME TAX OFFICER, JAGDALPUR vs SHRI RAJA VIKRAM, BASTAR

ITA 347/RPR/2014[2007-08]Status: Disposed2/2/2022AY 2007-08

M/S HOTEL BABYLON INN PRIVATE LIMITED, RAIPUR,RAIPUR (CG) vs THE ASSTT. COMMISSIONER OF INCOME TAX 3(1),RAIPUR, RAIPUR (CG)

ITA 25/BIL/2017[2013-14]Status: Disposed31/1/2022AY 2013-14

SHRI SHRI SUCHA SINGH RAI, RAIPUR,RAIPUR (CG) vs THE ASSTT. COMMISSIONER OF INCOME TAX 3(1),RAIPUR, RAIPUR (CG)

ITA 14/BIL/2017[2013-14]Status: Disposed31/1/2022AY 2013-14

M/S RCP INFRATECH PRIVATE LIMITED,RAIPUR (CG) vs ASSISTANT COMMISSIONER OF INCOME TAX- 3(1), RAIPUR (CG)

ITA 109/BIL/2017[2013-14]Status: Disposed31/1/2022AY 2013-14

SHRI MOHAN MOTWANI,BHATAPARA vs INCOME TAX OFFICER, BHATAPARA

ITA 87/RPR/2020[2008-09]Status: Disposed22/11/2021AY 2008-09

SHRI DEEPAK KUMAR AGRAWAL,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX,(CENTRAL)-2, RAIPUR

ITA 252/RPR/2019[2017-18]Status: Disposed22/11/2021AY 2017-18

MESERS GOYAL ENTERPRISES,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX (CENTRAL)-2, RAIPUR

ITA 251/RPR/2019[2017-18]Status: Disposed22/11/2021AY 2017-18

SHRIMATI GURMIT KAUR,BHILAI vs INCOME TAX OFFICER, WARD- 1(4), BHILAI

ITA 180/RPR/2019[2014-15]Status: Disposed22/11/2021AY 2014-15

SHRI VIVEK JAIN,RAIPUR vs INCOME TAX OFFICER, BHATAPARA

ITA 176/RPR/2019[2015-16]Status: Disposed22/11/2021AY 2015-16

MESERS K N INFRATECH PRIVATE LIMITED,RAIPUR vs INCOME TAX OFFICER, WARD 2(1), RAIPUR

ITA 203/RPR/2018[2015-16]Status: Disposed22/11/2021AY 2015-16

SHRI SHRI HORI LAL JAISWAL,KORBA(CG) vs THE INCOME TAX OFFICER -1, KORBA, KORBA(CG)

ITA 69/BIL/2017[2010-11]Status: Disposed22/11/2021AY 2010-11

THE BENGALI GIRLS PRIMARY SCHOOL,RAIPUR,RAIPUR (CG) vs THE DY. COMMISSIONER OF INCOME TAX,CIRCLE, TDS,RAIPUR, RAIPUR (CG)

ITA 27/BIL/2017[2013-14]Status: Disposed22/11/2021AY 2013-14