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ITAT Raipur Bench

3,210 judgments

THE BENGALI GIRLS PRIMARY SCHOOL,RAIPUR,RAIPUR (CG) vs THE DY. COMMISSIONER OF INCOME TAX,CIRCLE,TDS, RAIPUR, RAIPUR (CG)

ITA 26/BIL/2017[2013-14]Status: Disposed22/11/2021AY 2013-14

JINDAL POWER LIMITEED,RAIGARH vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1), BILASPUR

ITA 3/RPR/2020[2015-16]Status: Disposed29/10/2021AY 2015-16

INCOME TAX OFFICER, WARD 2(1), RAIPUR vs SHRI MANISH AGRAWAL, RAIPUR

ITA 79/RPR/2019[2015-16]Status: Disposed29/10/2021AY 2015-16

MESERSS MOOLCHAND LEASING AND FINANCE PRIVATE LIMITED,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-I, RAIPUR

ITA 214/RPR/2019[2014-15]Status: Disposed29/10/2021AY 2014-15

SANDEEP KOTHARI,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-II, RAIPUR

ITA 213/RPR/2019[2011-12]Status: Disposed29/10/2021AY 2011-12

SHRI PAWAN KUMAR AGRAWAL,BILASPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), BILASPUR

ITA 165/RPR/2019[2012-13]Status: Disposed29/10/2021AY 2012-13

SHRIMATI ANCHAL GARCHA,RAIPUR vs INCOME TAX OFFICER, WARD-3(3), RAIPUR

ITA 163/RPR/2019[2016-17]Status: Disposed29/10/2021AY 2016-17

SANJAY KUMARMITTAL,AMBIKAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE- KORBA, KORBA

ITA 81/RPR/2018[2014-15]Status: Disposed29/10/2021AY 2014-15

SMT. DURGA MITTAL,AMBIKAPUR vs THE INCOME TAX OFFICER, WARD-2, AMBIKAPUR

ITA 44/RPR/2018[2014-15]Status: Disposed29/10/2021AY 2014-15

MAHAVIR ASHOK ENTERPRISES PRIVATE LIMITED,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAIPUR

ITA 35/RPR/2018[2013-14]Status: Disposed29/10/2021AY 2013-14

RAJESH BAJPAI,BILASPUR vs INCOME TAX OFFICER WARD 2(3), BILASPUR

ITA 158/RPR/2018[2010-11]Status: Disposed29/10/2021AY 2010-11

MESEARS R.K. ASSOCIATES & HOTELIERS PRIVATE LIMITED,DURG vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(1), BHILAI

ITA 156/RPR/2018[2012-13]Status: Disposed29/10/2021AY 2012-13

SHRI RANJEET SHARMA,BHILAI vs INCOME TAX OFFICER, WARD 2(2), BHILAI

ITA 13/RPR/2018[2012-13]Status: Disposed29/10/2021AY 2012-13

SHRI SHRI DEEPAK KUMAR GUPTA,RAIGARH(CG) vs THE DY. COMMISSIONER OF INCOME TAX,CIRCLE, 1(1)BILASPUR, BILASPUR(CG)

ITA 73/BIL/2017[2012-13]Status: Disposed29/10/2021AY 2012-13

SHRI SHRI DEEPAK KUMAR GUPTA,RAIGARH(CG) vs THE INCOME TAX OFFICER-1, RAIGARH, RAIGARH(CG)

ITA 72/BIL/2017[2010-11]Status: Disposed29/10/2021AY 2010-11

SHRI SHRI VINAY KUMAR AGRAWAL,SURAJPUR (CG) vs THE JOINT COMMISSIONER OF INCOME TAX,RANGE KORBA, KORBA(CG)

ITA 59/BIL/2017[2009-10]Status: Disposed29/10/2021AY 2009-10

SMT SMT MUMTAZ BEGUM,RAIPUR (CG) vs THE INCOME TAX OFFICER, WARD-4(2),RAIPUR, RAIPUR (CG)

ITA 35/BIL/2017[2012-13]Status: Disposed29/10/2021AY 2012-13

SHRI AMIT KUMAR AGRAWAL,AKALTARA vs DEPUTY COMMISSIONER OF INCOME TAX, 2(1), BILASPUR

ITA 283/RPR/2017[2011-12]Status: Disposed29/10/2021AY 2011-12

THE INCOME TAX OFFICER -4(1), RAIPUR, RAIPUR (CG) vs M/S SEMEC LEASING AND MARKETING PVT LTD, RAIPUR (CG)

ITA 174/BIL/2017[2012-13]Status: Disposed29/10/2021AY 2012-13

THE ASSISTANT COMMISSIONER OF INCOME-TAX-4(1),RAIPUR, RAIPUR (CG) vs M/S M/S VIKAS METALIKS 7 ENERGY LTD, RAIPUR (CG)

ITA 166/BIL/2017[2012-13]Status: Disposed29/10/2021AY 2012-13