← All Benches
ITAT Raipur Bench
3,210 judgments
SHRI SANJAY DUA HUF,BILASPUR(CG) vs INCOME TAX OFFICER -1(2), BILASPUR(CG)
ITA 146/BIL/2017[2005-06]Status: Disposed29/10/2021AY 2005-06
SHRI SANJAY DUA,BILASPUR(CG) vs INCOME TAX OFFICER -1(2), BILASPUR(CG)
ITA 145/BIL/2017[2005-06]Status: Disposed29/10/2021AY 2005-06
SHRI SHRI ASHOK NAGPURE,RAIPUR (CG) vs THE INCOME TAX OFFICER, WARD-2 (4), RAIPUR (CG)
ITA 267/BIL/2016[2007-08]Status: Disposed29/10/2021AY 2007-08
SHRI SANJAY DUA,BILASPUR(CG) vs THE INCOME TAX OFFICER,WARD-1(2), BILASPUR(CG)
ITA 22/BIL/2016[2005-06]Status: Disposed29/10/2021AY 2005-06
SHRI SANJAY DUA, HUF,BILASPUR(CG) vs THE INCOME TAX OFFICER,WARD-1(2), BILASPUR(CG)
ITA 21/BIL/2016[2005-06]Status: Disposed29/10/2021AY 2005-06
CONFEDERATION OF PHARMA DEALERS ASSOCIATION,RAIPUR vs COMMISSIONER OF INCOME TAX, EXEMPTION, BHOPAL
ITA 219/RPR/2019[2019-20]Status: Disposed27/10/2021AY 2019-20
PARTHAVI CONSTRUCTION PRIVATE LIMITED,RAIPUR vs ASSISTAT COMMISSIONER OF INCOMETAX, CENTRAL CIRCLE-1, RAIPUR
ITA 99/RPR/2019[2017-18]Status: Disposed26/10/2021AY 2017-18
PARTHAVI CONSTRUCTION PRIVATE LIMITED,RAIPUR vs ASSISTAT COMMISSIONER OF INCOMETAX, CENTRAL CIRCLE-1, RAIPUR
ITA 98/RPR/2019[2016-17]Status: Disposed26/10/2021AY 2016-17
PARTHAVI CONSTRUCTION PRIVATE LIMITED,RAIPUR vs ASSISTAT COMMISSIONER OF INCOMETAX, CENTRAL CIRCLE-1, RAIPUR
ITA 97/RPR/2019[2015-16]Status: Disposed26/10/2021AY 2015-16
PARTHAVI CONSTRUCTION PRIVATE LIMITED,RAIPUR vs ASSISTAT COMMISSIONER OF INCOMETAX, CENTRAL CIRCLE-1, RAIPUR
ITA 96/RPR/2019[2014-15]Status: Disposed26/10/2021AY 2014-15
PARTHAVI CONSTRUCTION PRIVATE LIMITED,RAIPUR vs ASSISTAT COMMISSIONER OF INCOMETAX, CENTRAL CIRCLE-1, RAIPUR
ITA 95/RPR/2019[2013-14]Status: Disposed26/10/2021AY 2013-14
PARTHAVI CONSTRUCTION PRIVATE LIMITED,RAIPUR vs ASSISTAT COMMISSIONER OF INCOMETAX, CENTRAL CIRCLE-1, RAIPUR
ITA 94/RPR/2019[2012-13]Status: Disposed26/10/2021AY 2012-13
PARTHAVI CONSTRUCTION PRIVATE LIMITED,RAIPUR vs ASSISTAT COMMISSIONER OF INCOMETAX, CENTRAL CIRCLE-1, RAIPUR
ITA 93/RPR/2019[2011-12]Status: Disposed26/10/2021AY 2011-12
MOHAN SUKUMARAN,RAIGARH(CG) vs DY. COMMISSIONER OF INCOME TAX, CIRCLE - 1(1), BILASPUR(CG)
ITA 141/BIL/2017[2013-14]Status: Disposed26/10/2021AY 2013-14
MOHAN SUKUMARAN,RAIGARH(CG) vs DY. COMMISSIONER OF INCOME TAX, CIRCLE - 1(1), BILASPUR(CG)
ITA 140/BIL/2017[2012-13]Status: Disposed26/10/2021AY 2012-13
SUN AND SUN INFRAMETRIC PVT. LTD.,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAIPUR
ITA 22/RPR/2021[2016-17]Status: Disposed25/10/2021AY 2016-17
D.C.I.T. CENTRAL CRICLE, RAIPUR vs MAHALAXMI TECHNOCASR LTD, RAIPUR
ITA 259/BIL/2014[2011-12]Status: Disposed25/10/2021AY 2011-12
D.C.I.T. CENTRAL CRICLE, RAIPUR vs MAHALAXMI TECHNOCASR LTD, RAIPUR
ITA 258/BIL/2014[2010-11]Status: Disposed25/10/2021AY 2010-11
D.C.I.T. CENTRAL CRICLE, RAIPUR vs MAHALAXMI TECHNOCASR LTD, RAIPUR
ITA 257/BIL/2014[2009-10]Status: Disposed25/10/2021AY 2009-10
D.C.I.T. CENTRAL CRICLE, RAIPUR vs MAHALAXMI TECHNOCASR LTD, RAIPUR
ITA 256/BIL/2014[2006-07]Status: Disposed25/10/2021AY 2006-07