← All Benches
ITAT Raipur Bench
3,210 judgments
THE SEWA SAHAKARI SAMITIT MARYADIT,SINGHOLA,RAJNANDGAON vs THE INCOME TAX OFFICER-1, RAJNANDGAON
ITA 243/BIL/2016[2011-12]Status: Disposed23/2/2022AY 2011-12
THE SEWA SAHAKARI SAMITIT MARYADIT,SOMNI,RAJNANDGAON vs THE INCOME TAX OFFICER-2, RAJNANDGAON
ITA 242/BIL/2016[2011-12]Status: Disposed23/2/2022AY 2011-12
THE SEWA SAHAKARI SAMITIT MARYADIT,JOSHILAMATI,RAJNANDGAON vs THE INCOME TAX OFFICER -1, RAJNANDGAON
ITA 238/BIL/2016[2011-12]Status: Disposed23/2/2022AY 2011-12
M/S GRAMIN SEVA SAHAKARI SAMITI MARYADIT,DHAMTARI(C.G) vs THE INCOME TAX OFFICER, DHAMTARI, DHAMTARI(C.G)
ITA 144/BIL/2016[2011-12]Status: Disposed23/2/2022AY 2011-12
THE GRAMIN SEVA SAHAKARI SAMITI MARYADIT,DHAMTARI(C.G) vs THE INCOME TAX OFFICER, DHAMTARI, DHAMTARI(C.G)
ITA 121/BIL/2016[2011-12]Status: Disposed23/2/2022AY 2011-12
THE GRAMIN SEVA SAHAKARI SAMITI MARYADIT,DHAMTARI(C.G) vs THE INCOME TAX OFFICER, DHAMTARI, DHAMTARI(C.G)
ITA 120/BIL/2016[2011-12]Status: Disposed23/2/2022AY 2011-12
THE GRAMIN SEVA SAHAKARI SAMITI MARYADIT,DHAMTARI(C.G) vs THE INCOME TAX OFFICER, DHAMTARI, DHAMTARI(C.G)
ITA 119/BIL/2016[2011-12]Status: Disposed23/2/2022AY 2011-12
THE GRAMIN SEVA SAHAKARI SAMITI MARYADIT,RAIPUR (CG) vs THE INCOME TAX OFFICER 1(3), RAIPUR (CG)
ITA 117/BIL/2016[2011-12]Status: Disposed23/2/2022AY 2011-12
THE GRAMIN SEVA SAHAKARI SAMITI MARYADIT,RAIPUR vs THE INCOME TAX OFFICER 1(3), RAIPUR (CG)
ITA 116/BIL/2016[2011-12]Status: Disposed23/2/2022AY 2011-12
THE GRAMIN SEVA SAHAKARI SAMITI MARYADIT,RAIPUR (CG) vs THE INCOME TAX OFFICER 1(3), RAIPUR (CG)
ITA 115/BIL/2016[2011-12]Status: Disposed23/2/2022AY 2011-12
THE GRAMIN SEVA SAHAKARI SAMITI MARYADIT,RAIPUR (CG) vs THE INCOME TAX OFFICER 1(3), RAIPUR (CG)
ITA 114/BIL/2016[2011-12]Status: Disposed23/2/2022AY 2011-12
VIKAS MANDGE,DURG vs INCOME TAX OFFICER - 2(1), BILASPUR
ITA 75/RPR/2021[2010-11]Status: Disposed21/2/2022AY 2010-11
M/S G.R. MINERAL & INDUSTRIES PVT LTD,RAIPUR (CG) vs THE DY. COMMISSIONER OF INCOME TAX 1(2), RAIPUR (CG)
ITA 333/BIL/2016[2012-13]Status: Disposed21/2/2022AY 2012-13
M/S G.R. SPONGE & POWER PVT LTD,RAIPUR vs THE DY. COMMISSIONER OF INCOME TAX 1(2), RAIPUR (CG)
ITA 332/BIL/2016[2012-13]Status: Disposed21/2/2022AY 2012-13
SHRI SHRI YOGESH GUPTA,RAIPUR (CG) vs THE ASSISTANT COMMISSIONER OF IMCOME TAX, RAIPUR (CG)
ITA 289/BIL/2016[2012-13]Status: Disposed21/2/2022AY 2012-13
SHRI SHRI DEVI CHAND JAIN,KAWARDHA (C.G.) vs THE INCOME TAX OFFICER, WARD-2, RAJNANDGAON
ITA 277/BIL/2016[2008-09]Status: Disposed21/2/2022AY 2008-09
SHRI SHRI TARUN PUGALIA JAIN,RAIPUR (CG) vs THE INCOME TAX OFFICER,WARD-1(4), RAIPUR (CG)
ITA 272/BIL/2016[2009-10]Status: Disposed21/2/2022AY 2009-10
SHRI SHRI KHUSHIRAM KUNDNANI,RAIPUR (CG) vs THE DY. COMMISSIONER OF INCOME TAX, RAIPUR (CG)
ITA 266/BIL/2016[2011-12]Status: Disposed21/2/2022AY 2011-12
SHRI SHRI KHUSHIRAM KUNDNANI,RAIPUR (CG) vs THE DY. COMMISSIONER OF INCOME TAX, RAIPUR (CG)
ITA 265/BIL/2016[2010-11]Status: Disposed21/2/2022AY 2010-11
SHRI SHRI VIMLESH KUMAR SHARMA,KORBA(CG) vs THE INCOME TAX OFFICER-1, KORBA(CG)
ITA 241/BIL/2016[2008-09]Status: Disposed21/2/2022AY 2008-09
