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ITAT Raipur Bench

3,210 judgments

M/S BAHUBALI UDYOG, BILASPUR,BILASPUR(CG) vs THE INCOME TAX OFFICER, WARD-2(1),BILASPUR, BILASPUR(CG)

ITA 157/BIL/2017[2010-11]Status: Disposed9/3/2022AY 2010-11

THE INCOME TAX OFFICER -2(1), RAIPUR (CG) vs M/S M/S AVINASH SELECT BUILDERS 7 DEVELOPERS PVT LTD, RAIPUR (CG)

ITA 346/BIL/2016[2012-13]Status: Disposed9/3/2022AY 2012-13

SHRI SHRI KISHORE KUNDNANI,RAIPUR (CG) vs THE ASSISTANT COMMISSIONER OF IMCOME TAX, RAIPUR (CG)

ITA 310/BIL/2016[2008-09]Status: Disposed9/3/2022AY 2008-09

SHRI SUKHITRAM DEWANGAN, BHILAI,BHILAI(CG) vs THE INCOME TAX OFFICER, WARD-1(4), BHILAI, BHILAI(CG)

ITA 74/BIL/2017[2011-12]Status: Disposed8/3/2022AY 2011-12

SHRI SHRI M.N. MURTHY,BHILAI(CG) vs THE INCOME TAX OFFICER, WARD-1(5), BHILAI, BHILAI(CG)

ITA 47/BIL/2017[1999-2000]Status: Disposed7/3/2022AY 1999-2000

SHRI SHRI M.N. MURTHY,BHILAI(CG) vs THE INCOME TAX OFFICER, WARD-1(5), BHILAI, BHILAI(CG)

ITA 46/BIL/2017[1997-98]Status: Disposed7/3/2022AY 1997-98

SHRI BHOJRAJ LALCHAND NAWANI,MUMBAI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), BHILAI

ITA 245/RPR/2017[2014-15]Status: Disposed7/3/2022AY 2014-15

MANISH KUMAR SINGH,AMBIKAPUR vs INCOME TAX OFFICER, WARD-2, AMBIKAPUR

ITA 59/RPR/2021[2015-16]Status: Disposed25/2/2022AY 2015-16

SHRI SHRI KHUSHIRAM KUNDNANI,RAIPUR (CG) vs THE DY. COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE, RAIPUR (CG)

ITA 284/BIL/2016[2012-13]Status: Disposed25/2/2022AY 2012-13

SHRI SHRI KHUSHIRAM KUNDNANI,RAIPUR (CG) vs THE DY. COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE, RAIPUR (CG)

ITA 283/BIL/2016[2011-12]Status: Disposed25/2/2022AY 2011-12

SHRI SHRI KHUSHIRAM KUNDNANI,RAIPUR (CG) vs THE DY. COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE, RAIPUR (CG)

ITA 282/BIL/2016[2010-11]Status: Disposed25/2/2022AY 2010-11

SHRI SHRI KHUSHIRAM KUNDNANI,RAIPUR (CG) vs THE DY. COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE, RAIPUR (CG)

ITA 281/BIL/2016[2009-10]Status: Disposed25/2/2022AY 2009-10

SHRI SHRI KHUSHIRAM KUNDNANI,RAIPUR (CG) vs THE DY. COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE, RAIPUR (CG)

ITA 280/BIL/2016[2008-09]Status: Disposed25/2/2022AY 2008-09

SHRI SHRI KHUSHIRAM KUNDNANI,RAIPUR (CG) vs THE DY. COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE, RAIPUR (CG)

ITA 279/BIL/2016[2007-08]Status: Disposed25/2/2022AY 2007-08

SHRI SHRI KHUSHIRAM KUNDNANI,RAIPUR (CG) vs THE DY. COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE, RAIPUR (CG)

ITA 278/BIL/2016[2006-07]Status: Disposed25/2/2022AY 2006-07

THE GRAMIN SEVA SAHAKARI SAMITI MARYADIT,RAIPUR (CG) vs TJE INCOME TAX OFFICER 1(3), RAIPUR (CG)

ITA 305/BIL/2016[2011-12]Status: Disposed23/2/2022AY 2011-12

THE GRAMIN SEVA SAHAKARI SAMITI MARYADIT,BALODA BAZAR(C.G0 vs THE INCOME TAX OFFICER 1(3), RAIPUR (CG)

ITA 303/BIL/2016[2011-12]Status: Disposed23/2/2022AY 2011-12

HE SEWA SAHAKARI SAMITIT MARYADIT, SURGI,RAJNANDGAON vs THE INCOME TAX OFFICER-2, RAJNANDGAON

ITA 246/BIL/2016[2011-12]Status: Disposed23/2/2022AY 2011-12

THE SEWA SAHAKARI SAMITIT MARYADIT,RAMPUR,RAJNANDGAON vs THE INCOME TAX OFFICER-1, RAJNANDGAON

ITA 245/BIL/2016[2011-12]Status: Disposed23/2/2022AY 2011-12

THE SEWA SAHAKARI SAMITIT MARYADIT,GHATULA,RAJNANDGAON vs THE INCOME TAX OFFICER-2, RAJNANDGAON

ITA 244/BIL/2016[2011-12]Status: Disposed23/2/2022AY 2011-12