← All Benches

ITAT Raipur Bench

3,210 judgments

M/S SIMPLEX METALS,BHILAI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), BHILAI

ITA 259/RPR/2017[2011-12]Status: Disposed30/3/2022AY 2011-12

M/S BROTHERS R. KOTHARI,KANKER vs DEPUTY COMMISSIONER OF INCOME TAX 2(1), RAIPUR

ITA 246/RPR/2017[2014-15]Status: Disposed30/3/2022AY 2014-15

M/S SUNITA FINLEASE LIMITED,RAIPUR vs INCOME TAX OFFICER, WARD-2(2), RAIPUR

ITA 244/RPR/2017[2014-15]Status: Disposed30/3/2022AY 2014-15

INCOME TAX OFFICER-1(1), BHILAI vs M/S MAHAKAL INPATT PVT. LTD., BHILAI

ITA 238/RPR/2017[2010-11]Status: Disposed30/3/2022AY 2010-11

M/S BAJRANG CONVEYORS,BILASPUR vs INCOME TAX OFFICER, 2(1), BILASPUR

ITA 185/RPR/2017[2009-10]Status: Disposed30/3/2022AY 2009-10

SHRI RAJU LAL MAKHIJA,BILASPUR(CG) vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1), BILASPUR, BILASPUR(CG)

ITA 136/BIL/2017[2006-07]Status: Disposed30/3/2022AY 2006-07

SHRI RAMESH LAL MAKHIJA,BILASPUR(CG) vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1), BILASPUR, BILASPUR(CG)

ITA 135/BIL/2017[2006-07]Status: Disposed30/3/2022AY 2006-07

SHRI SHRI PRITESH KUMAR JAIN,RAIPUR (CG) vs THE DY. COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-1, RAIPUR (CG)

ITA 317/BIL/2016[2012-13]Status: Disposed30/3/2022AY 2012-13

M/S IND SYNERGY LIMITED,RAIPUR (CG) vs THE DY. COMMISSIONER OF INCOME TAX 1(2), RAIPUR (CG)

ITA 312/BIL/2016[2011-12]Status: Disposed30/3/2022AY 2011-12

SHRI SRI JAGANNATH TRANSPORT CORPORATION,RAIPUR (CG) vs THE ASSISTANT COMMISSIONER OF IMCOME TAX 3(1), RAIPUR (CG)

ITA 306/BIL/2016[2012-13]Status: Disposed30/3/2022AY 2012-13

M/S SCANIA STEEL AND POWER LIMITED,RAIGARH(C.G) vs THE DY. COMMISSIONER OF INCOME TAX 1(1), BILASPUR(CG)

ITA 288/BIL/2016[2010-11]Status: Disposed30/3/2022AY 2010-11

SHRI SHRI TEKRAM PATLE,RAIPUR (CG) vs THE DY. COMMISSIONER OF INCOME TAX 1(1), RAIPUR (CG)

ITA 198/BIL/2016[2010-11]Status: Disposed30/3/2022AY 2010-11

SHRI SHRI AJAY KUMAR AGRAWAL,AMBIKAPUR (CG) vs THE INCOOME TAX OFFICER, AMBIKAPUR (CG)

ITA 261/BIL/2016[2011-12]Status: Disposed14/3/2022AY 2011-12

SHRI SHRI AJAY KUMAR AGRAWAL,AMBIKAPUR (CG) vs THE THE INCOME TAX OFFICER, AMBIKAPUR (CG)

ITA 260/BIL/2016[2010-11]Status: Disposed14/3/2022AY 2010-11

M.J. STEELS PVT. LTD.,RAIPUR vs PR. COMMISSIONER OF INCOME TAX-1, RAIPUR

ITA 28/RPR/2021[2015-16]Status: Disposed11/3/2022AY 2015-16

SHRI MANENDRAJEET SINGH BHATIA,PATHALGAON,RAIGARH vs INCOME TAX OFFICER, WARD-2, RAIGARH

ITA 216/RPR/2017[2012-13]Status: Disposed11/3/2022AY 2012-13

THE INCOME TAX OFFICER, WARD 1(1), BILASPUR vs M/S BILASPUR INFRASTRUCTURE PVT LTD, BILASPUR

ITA 186/RPR/2017[2013-14]Status: Disposed11/3/2022AY 2013-14

M/S ARIHNAT INFRAMINING PRIVATE LIMITED,RAIPUR vs THE INCOME TAX OFFICER WARD 3(1), RAIPUR

ITA 225/RPR/2017[2013-14]Status: Disposed10/3/2022AY 2013-14

THE DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE 1(1)BILASPUR, BILASPUR(CG) vs M/S M/S JINDAL POWER LIMITED, TAMNAR,RAIGARH, RAIGARH(CG)

ITA 175/BIL/2017[2011-12]Status: Disposed10/3/2022AY 2011-12

THE INCOME TAX OFFICER -4(1), RAIPUR, RAIPUR (CG) vs M/S MALANI HOLDINGS PVT LTD, RAIPUR, RAIPUR (CG)

ITA 173/BIL/2017[2012-13]Status: Disposed10/3/2022AY 2012-13