← All Benches
ITAT Raipur Bench
3,210 judgments
SMT. SHAHNAJ SHEIKH,KORBA(CG) vs INCOME TAX OFFICER- I, KORBA(CG)
ITA 148/BIL/2017[2010-11]Status: Disposed5/4/2022AY 2010-11
ARIHANT JEWELLERS PVT. LTD.,BHILAI vs PR. CIT-1, RAIPUR
ITA 61/RPR/2021[2011-12]Status: Disposed1/4/2022AY 2011-12
SHRI AKHILESH JAIN,RAIPUR vs PR. CIT-1, RAIPUR
ITA 60/RPR/2021[2016-17]Status: Disposed1/4/2022AY 2016-17
SHRI SWAPNIL KUMAR JAIN,CHAMPA (CG) vs INCOME TAX OFFICER- JANJGIR, CHAMPA,
ITA 106/BIL/2017[2010-11]Status: Disposed1/4/2022AY 2010-11
SHRI SHEO BHAGWAN GOEL,RAIPUR (CG) vs THE ASSISTANT COMMISSIONER OF IMCOME TAX, RAIPUR (CG)
ITA 290/BIL/2016[2012-13]Status: Disposed1/4/2022AY 2012-13
SHRI SHRI KAILASH CHAND AGRAWAL,KORBA(CG) vs THE DY. COMMISSIONER OF INCOME TAX, KORBA(CG)
ITA 275/BIL/2016[2010-11]Status: Disposed1/4/2022AY 2010-11
M/S ATHARVA RAINBOW INFRATECH,RAIPUR (CG) vs THE DY. COMMISSIONER OF INCOME TAX 1(1), RAIPUR (CG)
ITA 177/BIL/2016[2012-13]Status: Disposed1/4/2022AY 2012-13
KUSH KEDIA vs A.C.I.T. 2(1), RAIPUR (CG)
ITA 106/BIL/2015[2005-06]Status: Disposed31/3/2022AY 2005-06
KUSH KEDIA vs A.C.I.T. 2(1), RAIPUR (CG)
ITA 105/BIL/2015[2004-05]Status: Disposed31/3/2022AY 2004-05
SHRI SHRI RAJENDRA PRASAD TIWARI,RAIPUR (CG) vs THE PRINCIPAL COMMISSIONER OF INCOME TAX-1, RAIPUR (CG)
ITA 70/BIL/2017[2012-13]Status: Heard30/3/2022AY 2012-13
M/S BARBRIK PROJECT LIMITED,SURAJPUR (CG) vs THE JOINT COMMISSIONER OF INCOME TAX,RANGE KORBA, KORBA(CG)
ITA 68/BIL/2017[2011-12]Status: Disposed30/3/2022AY 2011-12
SHRI SHRI PRAHLAD RAI AGRAWAL,SURAJPUR (CG) vs THE ASSISTANT COMMISSIONER OF IMCOME TAX CENTRAL CIRCLE-KORBA, KORBA(CG)
ITA 66/BIL/2017[2007-08]Status: Disposed30/3/2022AY 2007-08
SHRI SHRI PRAHLAD RAI AGRAWAL,SURAJPUR (CG) vs THE ASSISTANT COMMISSIONER OF IMCOME TAX CENTRAL CIRCLE-KORBA, KORBA(CG)
ITA 65/BIL/2017[2006-07]Status: Disposed30/3/2022AY 2006-07
SHRI SHRI PRAHLAD RAI AGRAWAL,SURAJPUR (CG) vs THE ASSISTANT COMMISSIONER OF IMCOME TAX CENTRAL CIRCLE-KORBA, KORBA(CG)
ITA 64/BIL/2017[2005-06]Status: Disposed30/3/2022AY 2005-06
THE BILASPUR NAGRIK SAHAKARI BANK LTD,BILASPUR(CG) vs THE DY. COMMISSIONER OF INCOME TAX,CIRCLE, 1(1)BILASPUR, BILASPUR(CG)
ITA 55/BIL/2017[2012-13]Status: Disposed30/3/2022AY 2012-13
SHRI SHRI NITESHKUMAR GOYAL, RAIPUR,RAIPUR (CG) vs THE INCOME TAX OFFICER, WARD-4(4),RAIPUR, RAIPUR (CG)
ITA 36/BIL/2017[2012-13]Status: Disposed30/3/2022AY 2012-13
MANILAL DAYALJI & CO,DHAMTARI vs DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE 2(1), RAIPUR
ITA 290/RPR/2017[2013-14]Status: Disposed30/3/2022AY 2013-14
SMT. ALKA JAIN,BALOD vs INCOME TAX OFFICER, WARD 1(2), BHILAI
ITA 287/RPR/2017[2013-14]Status: Disposed30/3/2022AY 2013-14
SHRI LAXMI KANT MODI,BILASPUR vs INCOME TAX OFFICER, WARD 1(2), BILASPUR
ITA 284/RPR/2017[2012-13]Status: Disposed30/3/2022AY 2012-13
INCOME TAX OFFICER, JANJGIR CHAMPA vs SHRI PRITAM SINGH GABEL, SAKTI
ITA 272/RPR/2017[2008-09]Status: Disposed30/3/2022AY 2008-09