← All Benches
ITAT Raipur Bench
3,210 judgments
SHRI SANJEEB DAS RUSTOMJEE URBANIA,THANE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, RAIPUR, RAIPUR
ITA 210/RPR/2017[2013-14]Status: Disposed9/5/2022AY 2013-14
SHRI AMIT KUMAR SHIVHARE,KOREA vs INCOME TAX OFFICER 2(3), BILASPUR
ITA 198/RPR/2017[2008-09]Status: Disposed9/5/2022AY 2008-09
M/S CMDC ICPL COAL LIMITED,RAIPUR (CG) vs THE INCOME TAX OFFICER, 3(1), RAIPUR (CG)
ITA 350/BIL/2016[2012-13]Status: Disposed9/5/2022AY 2012-13
M/S CMDC ICPL COAL LIMITED,RAIPUR (CG) vs THE INCOME TAX OFFICER, 3(1), RAIPUR (CG)
ITA 349/BIL/2016[2010-11]Status: Disposed9/5/2022AY 2010-11
M/S CMDC ICPL COAL LIMITED,RAIPUR (CG) vs THE INCOME TAX OFFICER, 3(1), RAIPUR (CG)
ITA 348/BIL/2016[2009-10]Status: Disposed9/5/2022AY 2009-10
THE THE INCOME TAX OFFICER WARD 2(1), RAIPUR (CG) vs M/S M/S HANUMANT INGOTS PVT LTD, RAIPUR (CG)
ITA 335/BIL/2016[2012-13]Status: Disposed9/5/2022AY 2012-13
M/S B.B. VERMA,KORBA(CG) vs THE JOINT COMMISSIONER OF INCOME TAX,RANGE-I, BILASPUR(CG)
ITA 324/BIL/2016[2011-12]Status: Disposed9/5/2022AY 2011-12
SHRI SHRI AJAY KUMAR AGRAWAL,JAGDALPUR (CG) vs THE INCOME TAX OFFICER, JAGDALPUR (CG)
ITA 273/BIL/2016[2012-13]Status: Disposed9/5/2022AY 2012-13
M/S KULKARNI & SAHU BUILDCON PVT.LTD.,BHILAI vs THE DY. COMMISSIONER OF INCOME TAX 1(1), BHILAI
ITA 110/RPR/2018[2014-15]Status: Disposed26/4/2022AY 2014-15
JITENDRA GUPTA,SURAJPUR vs PR. COMMISSIONER OF INCOME TAX-1, RAIPUR
ITA 56/RPR/2021[2015-16]Status: Disposed21/4/2022AY 2015-16
M/S. PRACHI AGRICULTURE & PROPERTIES PVT. LTD.,RAIPUR vs PR. CIT-1, RAIPUR
ITA 30/RPR/2021[2016-17]Status: Disposed21/4/2022AY 2016-17
SHREEMATI MANISHA DUBEY,RAIPUR vs INCOME TAX OFFICER, WARD-4(3), RAIPUR
ITA 126/RPR/2019[2014-15]Status: Disposed20/4/2022AY 2014-15
SHRI ASHFHAQUE QUAMAR,SURGUJA vs PR. COMMISSIONER OF INCOME TAX-1, RAIPUR
ITA 83/RPR/2021[2015-16]Status: Disposed6/4/2022AY 2015-16
THE ASSISTANT COMMISSIONER OF INCOME-TAX-3(1),RAIPUR, RAIPUR (CG) vs M/S M/S RISABH INFRASTRUCTURE PVT LTD, RAIPUR (CG)
ITA 30/BIL/2017[2012-13]Status: Disposed6/4/2022AY 2012-13
THE ASSISTANT COMMISSIONER OF INCOME-TAX-3(1),RAIPUR, RAIPUR (CG) vs M/S M/S RISABH INFRASTRUCTURE PVT LTD, RAIPUR (CG)
ITA 29/BIL/2017[2010-11]Status: Disposed6/4/2022AY 2010-11
M/S SHANTI PARBOILING INDUSTRIES,RAIPUR,RAIPUR (CG) vs THE DY. COMMISSIONER OF INCOME TAX 1(1), RAIPUR (CG)
ITA 12/BIL/2017[2013-14]Status: Disposed6/4/2022AY 2013-14
HARSHAD CHAUDHARY,RAIPUR vs PR. CIT-1, RAIPUR
ITA 36/RPR/2021[2016-17]Status: Disposed5/4/2022AY 2016-17
THE PRAVITRA CRUZ SISTER ASSOCIATION,AMBIKAPUR (CG) vs THE INCOME TAX OFFICER, AMBIKPUR, AMBIKAPUR (CG)
ITA 83/BIL/2017[2009-10]Status: Disposed5/4/2022AY 2009-10
M/S PORWAL INDUSTRIES,RAIPUR vs INCOME TAX OFFICER, WARD-3(3), RAIPUR
ITA 258/RPR/2017[2013-14]Status: Disposed5/4/2022AY 2013-14
M/S ASHOK KHANDELWAL,DHAMTARI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(1), RAIPUR
ITA 223/RPR/2017[2008-09]Status: Disposed5/4/2022AY 2008-09