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ITAT Raipur Bench

3,210 judgments

THE ASSISTANT COMMISSIONER OF INCOME TAX (CENTRAL)-2, RAIPUR vs SHRI SANJAY KUMAR AGRAWAL, RAIPUR

ITA 43/RPR/2018[2014-15]Status: Disposed31/5/2022AY 2014-15

THE ASSISTANT COMMISSIONER OF INCOME TAX(CENTRAL)-2, RAIPUR vs M/S RADHESHYAM AGRAWAL, RAIPUR

ITA 42/RPR/2018[2014-15]Status: Disposed31/5/2022AY 2014-15

CHHATTISGARH SPONGE MANUFACTURING CONSORTIUM COALFIELDS PRIVATE LIMITED,RAIPUR vs INCOME TAX OFFICER, WARD 1(3), RAIPUR

ITA 207/RPR/2018[2015-16]Status: Disposed31/5/2022AY 2015-16

INCOME TAX OFFICER, WARD 1(2), RAIPUR vs MESERS SATYANARAYAN NATHULAL, TILDA-NEORA

ITA 178/RPR/2018[2014-15]Status: Disposed31/5/2022AY 2014-15

SHREE SITA EDIBLES LIMITED,DURG vs INCOME TAX OFFICER, WARD 1(1), BHILAI

ITA 151/RPR/2018[2013-14]Status: Disposed31/5/2022AY 2013-14

RAJESH KUMAR DAMODARAN,DURG vs INCOME TAX OFFICER, WARD 1(2), BHILAI

ITA 117/RPR/2018[2013-14]Status: Disposed31/5/2022AY 2013-14

THE INCOME TAX OFFICER -4(3), RAIPUR, RAIPUR (CG) vs SHRI GHANSHYAM DAS VASVANI, RAIPUR, RAIPUR (CG)

ITA 85/BIL/2017[2012-13]Status: Disposed31/5/2022AY 2012-13

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2(1), RAIPUR vs PSA CONSTRUCTION, RAIPUR

ITA 146/RPR/2018[2014-15]Status: Disposed26/5/2022AY 2014-15

MESERS SWARAJ BUILDERS,KORBA vs INCOME TAX OFFICER, WARD-2, KORBA

ITA 189/RPR/2018[2012-13]Status: Disposed25/5/2022AY 2012-13

MESERS TIRUMALA BALAJI ALLOYS PRIVATE LIMITED,RAIGARH vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE1(1), BILASPUR

ITA 183/RPR/2018[2012-13]Status: Disposed25/5/2022AY 2012-13

DIPAK KUMAR PATEL,RAIPUR vs INCOME TAX OFFICER, WARD 3(3), RAIPUR

ITA 173/RPR/2018[2010-11]Status: Disposed25/5/2022AY 2010-11

RAIPUR SECURITIES AND INVESTMENT LIMITED,RAIPUR vs INCOME TAX OFFICER, WARD 3(1), RAIPUR

ITA 164/RPR/2018[2014-15]Status: Disposed25/5/2022AY 2014-15

INCOME TAX OFFICER, WARD 1(2), RAIPUR vs MESERS KACHRULAL JITENDRA KUMAR PROOILING PLANT, TILDDA-NEORA

ITA 177/RPR/2018[2014-15]Status: Disposed24/5/2022AY 2014-15

PANKAJ SURNA,DURG vs INCOME TAX OFFICER, WARD 2(2), BHILAI

ITA 153/RPR/2018[2013-14]Status: Disposed23/5/2022AY 2013-14

MANGILAL PAGARIYA BUILDERS PRIVATE LIMITED,RAIPUR vs INCOME TAX OFFICER, WARD- 3(1), RAIPUR

ITA 56/RPR/2018[2008-09]Status: Heard12/5/2022AY 2008-09

SBJ PROJECTS PRIVATE LIMITED,RAIGARH vs DEPUTY COMMISSIONER OF INCOME, CIRCLE -1(1), BILASPUR

ITA 39/RPR/2018[2014-15]Status: Disposed12/5/2022AY 2014-15

SHRI ABHAY KUMAR JAIN,RAIPUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -3(1), RAIPUR

ITA 23/RPR/2018[2008-09]Status: Disposed10/5/2022AY 2008-09

SHRI ARGOHA DHAM CHARITABLE TRUST,RAIGARH vs COMMISSIONER OF INCOME TAX (EXEMPTION), BHOPAL

ITA 121/RPR/2018[2017-18]Status: Disposed10/5/2022AY 2017-18

THE ASSISTANT COMMISSIONER OF INCOME-TAX-CENTRAL CIRCLE-1,RAIPUR, RAIPUR (CG) vs SHRI SHRI RAKESH PANDEY, RAIPUR, RAIPUR (CG)

ITA 8/BIL/2017[2008-09]Status: Disposed9/5/2022AY 2008-09

M/S M/S SUNITA FINLEASE LIMITED,RAIPUR,RAIPUR (CG) vs THE INCOME TAX OFFICER, WARD-2(1),RAIPUR, RAIPUR (CG)

ITA 7/BIL/2017[2013-14]Status: Disposed9/5/2022AY 2013-14