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ITAT Raipur Bench

3,210 judgments

M/S MANGLAM AGRICULTURE & FARMS PVT LTD,RAIPUR (CG) vs THE INCOME TAX OFFICER,1(1), RAIPUR (CG)

ITA 285/BIL/2016[2011-12]Status: Disposed21/7/2022AY 2011-12

SHRI ANAND KISHORE BAGREE,RAIPUR vs INCOME TAX OFFICER, WARD 4(4), RAIPUR

ITA 151/RPR/2019[2014-15]Status: Disposed18/7/2022AY 2014-15

NILESH KUMAR AGRAWAL,RAIPUR vs INCOME TAX OFFICER, WARD 4(5), RAIPUR

ITA 116/RPR/2019[2013-14]Status: Disposed18/7/2022AY 2013-14

INCOME TAX OFFICER, WARD-3(3), RAIPUR vs MESERS AAKASH COAL TRADERS, RAIPUR

ITA 58/RPR/2019[2009-10]Status: Disposed10/6/2022AY 2009-10

SHRI SUNIL BABOO AGGARWAL,BHILAI vs INCOME TAX OFFICER, WARD 1(3), BHILAI

ITA 24/RPR/2019[2013-14]Status: Disposed10/6/2022AY 2013-14

M/S BARBRIK PROJECT LIMITED,SURAJPUR (CG) vs THE JOINT COMMISSIONER OF IMCOME TAX CENTRAL CIRCLE-KORBA, KORBA(CG)

ITA 67/BIL/2017[2010-11]Status: Disposed10/6/2022AY 2010-11

PRITHAVI REALCON AND TRANSPORTATION PVT. LTD.,RAIPUR vs INCOME TAX OFFICER, WARD-2(1), RAIPUR

ITA 247/RPR/2017[2014-15]Status: Disposed10/6/2022AY 2014-15

DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE 2(1), RAIPUR vs MANILAL DAYALJI & COMPANY, DHAMTARI

ITA 62/RPR/2019[2008-09]Status: Disposed9/6/2022AY 2008-09

DIGNITY EDUCATION SOCIETY,RAIPUR vs COMMISSIONER OF INCOME TAX(EXEMPTION), BHOPAL

ITA 31/RPR/2019[2018-19]Status: Disposed9/6/2022AY 2018-19

ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(1), RAIPUR vs M/S SANJAY AGRAWAL, RAIPUR

ITA 82/RPR/2018[2013-14]Status: Disposed9/6/2022AY 2013-14

SHRI ASHIT KUMAR DEY,JAGDALPUR vs INCOME TAX OFFICER, JAGDALPUR

ITA 119/RPR/2018[2009-10]Status: Disposed9/6/2022AY 2009-10

SHRI SHRI MAHESH KUMAR DUHLANI,KORBA(CG) vs THE DY. COMMISSIONER OF INCOME TAX,CIRCLE, KORBA, KORBA(CG)

ITA 92/BIL/2017[2011-12]Status: Disposed9/6/2022AY 2011-12

SHRI I.A.DAS,BHILAI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), BHILAI

ITA 75/RPR/2019[2013-14]Status: Disposed8/6/2022AY 2013-14

M/S. AJAY CONSTRUCTION,KORBA vs THE DY. COMMISSIONER OF INCOME TAX, KORBA(CG)

ITA 259/BIL/2016[2010-11]Status: Disposed8/6/2022AY 2010-11

INCOME TAX OFFICER, WARD 1(4), RAIPUR vs MESERS DROLIA ENTERPRISES, RAIPUR

ITA 9/RPR/2019[2010-11]Status: Disposed2/6/2022AY 2010-11

HOLY CROSS INSTITUTE,KEDARPUR,AMBIKAPUR vs COMMISSIONER OF INCOME TAX, EXEMPTION, BHOPAL

ITA 57/RPR/2019[2019-20]Status: Disposed2/6/2022AY 2019-20

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1), RAIPUR, RAIPUR vs MESERS REFRACAST METALLURGICALS PRIVATE LIMITED, RAIPUR

ITA 12/RPR/2019[2014-15]Status: Disposed2/6/2022AY 2014-15

M/S MOHD. FIROZ CONSTRUCTION COMPANY,KANKER vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 2(1), RAIPUR

ITA 127/RPR/2018[2012-13]Status: Disposed2/6/2022AY 2012-13

M/S M/S AJAY CONSTRUCTION,KORBA(CG) vs THE DY. COMMISSIONER OF INCOME TAX, KORBA(CG)

ITA 257/BIL/2016[2012-13]Status: Disposed2/6/2022AY 2012-13

ASSISTANT COMMISSIONER OF INCOME TAX- 4(1), RAIPUR vs SHRI SANJAY KUMAR KOCHAR, RAIPUR

ITA 98/RPR/2018[2013-14]Status: Disposed31/5/2022AY 2013-14