← All Benches
ITAT Raipur Bench
3,211 judgments
GRAMIN SEVA SAHAKARI SAMITI MARYADIT,DHAMTARI(C.G) vs INCOME TAX OFFICER, DHAMTARI, DHAMTARI(C.G)
ITA 120/BIL/2017[2013-14]Status: Disposed4/8/2022AY 2013-14
GRAMIN SEVA SAHAKARI SAMITI MARYADIT,DHAMTARI(C.G) vs INCOME TAX OFFICER, DHAMTARI, DHAMTARI(C.G)
ITA 119/BIL/2017[2013-14]Status: Disposed4/8/2022AY 2013-14
THE GRAMIN SEWA SAHAKARI SAMITI MARYADIT,RAIPUR (CG) vs THE INCOME TAX OFFICER, WARD-1(3),RAIPUR, RAIPUR (CG)
ITA 104/BIL/2017[2013-14]Status: Disposed4/8/2022AY 2013-14
CHHATTISGARH STATE POWER GENERATION CO. LTD.,RAIPUR vs DY. COMMISSIONER OF INCOME TAX (CPC), BENGALURU
ITA 82/RPR/2021[2018-19]Status: Disposed3/8/2022AY 2018-19
THE DY. COMMISSIONER OF INCOME TAX 2(1), RAIPUR, RAIPUR vs M/S BAGADIAYA BROTHERS PVT LTD, RAIPUR, RAIPUR (CG)
ITA 96/BIL/2017[2011-12]Status: Heard3/8/2022AY 2011-12
SHRI PRAMATHA RANJAN BISWAS,KORBA vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE, KORBA
ITA 218/RPR/2017[2012-13]Status: Disposed3/8/2022AY 2012-13
SMT. SEEMA AGRAWAL,RAIGARH vs INCOME TAX OFFICER, WARD -I, RAIGARH
ITA 179/RPR/2017[2011-12]Status: Disposed2/8/2022AY 2011-12
M/S SCC INVESTMENT,RAIGARH vs INCOME TAX OFFICER WARD - I, RAIGARH
ITA 178/RPR/2017[2011-12]Status: Disposed2/8/2022AY 2011-12
UJJWAL JHABAK,RAIPUR vs PR. COMMISSIONER OF INCOME TAX-1, RAIPUR
ITA 87/RPR/2021[2011-12]Status: Heard1/8/2022AY 2011-12
SINDHU YOUTH ASSOCIATION,RAIPUR vs COMMISSIONER OF INCOME TAX EXEMPTION, BHOPAL
ITA 29/RPR/2019[2018-19]Status: Disposed28/7/2022AY 2018-19
ASSISTASNT COMMISSIONER OF INCOME TAX, CIRCLE 4(1), RAIPUR vs M/S SUNIL PARAKH (HUF), RAIPUR
ITA 260/RPR/2017[2013-14]Status: Disposed28/7/2022AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TX, CIRCLE 1(1), RAIPUR vs SHRI OMI BAGADIA, RAIPUR
ITA 248/RPR/2017[2008-09]Status: Disposed28/7/2022AY 2008-09
ASSISTANT COMMISSIONER OF INCOME TAX-2(1), RAIPUR vs M/S MAHENDRA SPONGE 7 POWER PVT LTD, RAIPUR
ITA 197/RPR/2017[2013-14]Status: Disposed28/7/2022AY 2013-14
THE DY. COMMISSIONER OF INCOME TAX 2(1), RAIPUR (CG) vs SHRI SHRI ARUN SINGHANIA, RAIPUR (CG)
ITA 313/BIL/2016[2012-13]Status: Disposed28/7/2022AY 2012-13
THE INCOME TAX OFFICER WARD 1(1), RAIPUR (CG) vs M GODRIWALA PLSTICS PVT LTD, RAIPUR (CG)
ITA 122/BIL/2016[2012-13]Status: Disposed28/7/2022AY 2012-13
M/S NEO TECH ENGINEERING,RAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BENGALURU, RAIPUR
ITA 88/RPR/2022[2018-19]Status: Disposed26/7/2022AY 2018-19
INCOME TAX OFFICER, WARD 1(2), RAIPUR vs MESERS MAMRAJ AND SONS, RAIPUR
ITA 227/RPR/2019[2015-16]Status: Disposed26/7/2022AY 2015-16
INCOME TAX OFFICER, WARD- 1(3), RAIPUR vs SHRI VINOD KUMAR AGRAWAL, RAIPUR
ITA 218/RPR/2019[2010-11]Status: Disposed26/7/2022AY 2010-11
MESERS MAMRAJ AND SONS,RAIPUR vs INCOME TAX OFFICER, WARD 1(2), RAIPUR
ITA 208/RPR/2019[2015-16]Status: Disposed26/7/2022AY 2015-16
INCOME TAX OFFICER, BHATAPARA vs SHRIMATI MEENA AGRAWAL, BALODA BAZAR
ITA 200/RPR/2019[2013-14]Status: Disposed26/7/2022AY 2013-14