No AI summary yet for this case.
Income Tax Appellate Tribunal, RAIPUR BENCH, RAIPUR
Before: SHRI RAVISH SOOD & SHRI JAMLAPPA D. BATTULL
आदेश की प्रधिधलधप अग्रेधर्ि / Copy of the Order forwarded to :
1. 1. अपीलार्थी / The Appellant. 2. प्रत्यर्थी / The Respondent.
3. The CIT (Appeals), Raipur (C.G) 4. The Pr. CIT, Raipur (C.G) 5. दवभागीय प्रदतदनदि, आयकर अपीलीय न्यायादिकरण, रायपुर बेंच, रायपुर / DR, ITAT, Raipur Bench, Raipur.
गार्डफ़ाइल / Guard File. आिेशानुसार / BY ORDER, // True Copy //दनजीसदचव / Private Secretary
आयकर अपीलीय न्यायादिकरण, रायपुर बेंच, रायपुर / ITAT, Raipur
Occurrence Sr Event Attributes Date 1 Draft dictated on 08/02/2022 Sr.PS/PS 2 Draft placed before author 09/02/2022 Sr.PS/PS 3 Draft proposed and placed before the second Member 10/02/2022 Ld JM 4 Draft discussed/approved by second Member 17/02/2022 Ld JM 5 Approved draft comes to the Sr. PS/PS 17/02/2022 Sr.PS/PS 6 Kept for pronouncement on 25/02/2022 Sr.PS/PS 7 Date of uploading of order Sr.PS/PS 8 File sent to Bench Clerk Sr.PS/PS 9 Date on which the file goes to the Head Clerk 10 Date on which file goes to the Asstt Registrar 11 Date of dispatch of order ITAT- Raipur Page 12 of 12