← All Benches
ITAT Pune Bench
17,218 judgments
JOINT COMMISSIONER OF INCOME-TAX (OSD) vs PRITHVI ERECTORS & DEVELOPERS PVT. LTD., PUNE
ITA 927/PUN/2016[2008-09]Status: Disposed23/5/2018AY 2008-09
JOINT COMMISSIONER OF INCOME-TAX (OSD) vs PRITHVI ERECTORS & DEVELOPERS PVT. LTD., PUNE
ITA 926/PUN/2016[2007-08]Status: Disposed23/5/2018AY 2007-08
JOINT COMMISSIONER OF INCOME-TAX (OSD) vs PRITHVI ERECTORS & DEVELOPERS PVT. LTD., PUNE
ITA 925/PUN/2016[2006-07]Status: Disposed23/5/2018AY 2006-07
LALJI JETSI MAHESHWARI,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 860/PUN/2016[2011-12]Status: Disposed23/5/2018AY 2011-12
INCOME-TAX OFFICER (EXEMPTIONS) vs MALLIKARJUN HEALTH CARE & RESEARCH CENTRE, SOLAPUR
ITA 700/PUN/2016[2012-13]Status: Disposed23/5/2018AY 2012-13
SHRI SAI INFRASTRUCTURE & DEVELOPERS,JALGAON vs PR. COMMISSIONER OF INCOME-TAX : 2,
ITA 459/PUN/2016[2011-12]Status: Disposed23/5/2018AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX vs M/S. GHODAWAT FOODS INTERNATIONAL PVT. LTD., KOLHAPUR
ITA 1169/PUN/2016[2004-05]Status: Disposed23/5/2018AY 2004-05
M/S. TAO PUBLISHING PVT. LTD. vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1140/PUN/2016[2007-08]Status: Disposed23/5/2018AY 2007-08
FAURECIA INTERIOR SYSTEMS INDIA P. LTD.,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 781/PUN/2015[2010-11]Status: Disposed23/5/2018AY 2010-11
IMERYS NEWQUEST (INDIA) P. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 590/PUN/2015[2010-11]Status: Disposed23/5/2018AY 2010-11
M/S. ADITYA BIRLA HEALTH SERVICES LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 248/PUN/2015[2007-08]Status: Disposed23/5/2018AY 2007-08
PRADIP DATTATRAYA LANGDE,PUNE vs COMMISISONER OF INCOME-TAX : 6,
ITA 1193/PUN/2015[2010-11]Status: Disposed23/5/2018AY 2010-11
ASHOK MOTILAL KATARIYA,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 492/PUN/2015[2008-09]Status: Disposed23/5/2018AY 2008-09
MOHAN LAL JAIN,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 440/PUN/2015[2010-11]Status: Disposed23/5/2018AY 2010-11
COOPER CORPORATION PVT. LTD.,SATARA vs PRINCIPAL COMMISSIONER OF INCOME-TAX : 3,
ITA 1040/PUN/2016[2011-12]Status: Disposed22/5/2018AY 2011-12
M/S. DAULATRAO SONUJI AHER GRAMIN BIGARSHETI SAH. PATSANSTHA MARYADIT,NASHIK vs INCOME-TAX OFFICER, NASHIK
ITA 840/PUN/2017[2013-14]Status: Disposed18/5/2018AY 2013-14
YASHWANTBHAU PATIL GRAMIN BIGARSHETI SAHAKARI PAT SANSTHA LTD,SOLAPUR vs INCOME TAX OFFICER, PANDHARPUR
ITA 705/PUN/2017[2012-13]Status: Disposed18/5/2018AY 2012-13
JIJAMATA MAHILA NAGARI BIGAR SHETI SAHAKARI PAT SANSTHA LTD,SOLAPUR vs INCOME TAX OFFICER, PANDHARPUR
ITA 704/PUN/2017[2008-09]Status: Disposed18/5/2018AY 2008-09
M/S. WORTH ENGINEERING,PUNE vs INCOME TAX OFFICER, PUNE
ITA 637/PUN/2017[2007-08]Status: Disposed18/5/2018AY 2007-08
CHANDRAKANT RANGANATH GAIKWAD,SATARA vs INCOME TAX OFFICER, SATARA
ITA 614/PUN/2017[2010-11]Status: Disposed18/5/2018AY 2010-11
