← All Benches
ITAT Pune Bench
17,218 judgments
INCOME-TAX OFFICER vs SHRI VILAS BABANRAO RUKARI (HUF), PUNE
ITA 1640/PUN/2014[2009-10]Status: Disposed25/5/2018AY 2009-10
STATE BANK OF INDIA STAFF CO-OPERATIVE CREDIT SOCIETY LTD,SOLAPUR vs INCOME-TAX OFFICER, SOLAPUR
ITA 968/PUN/2017[2011-12]Status: Disposed25/5/2018AY 2011-12
M/S. S P M TOOLS,KOLHAPUR vs ADDITIONAL COMMISSIONER OF INCOME-TAX,
ITA 907/PUN/2016[2007-08]Status: Disposed24/5/2018AY 2007-08
RAGHAVDAS EDUCATIONAL & MEDICAL FOUNDATION & RESEARCH CENTRE,PUNE vs COMMISSIONER OF INCOME-TAX (EXEMPTION),
ITA 780/PUN/2016[]Status: Disposed24/5/2018
SHREE MARUTI DEVASTHAN,PUNE vs COMMISSIONER OF INCOME-TAX (EXEMPTION),
ITA 779/PUN/2016[]Status: Disposed24/5/2018
MOHD. ARIF PATEL,RAIGAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, PANVEL
ITA 604/PUN/2016[2008-09]Status: Disposed24/5/2018AY 2008-09
ASSISTANT COMMISISONER OF INCOME-TAX vs FAURECIA INTERIOR SYSTEMS INDIA PVT. LTD., PUNE
ITA 1722/PUN/2015[2008-09]Status: Disposed24/5/2018AY 2008-09
SHRI TELI MUNNA IBRAHIM,JALGAON vs CIT-II, NASHIK
ITA 1091/PUN/2013[2008-09]Status: Disposed24/5/2018AY 2008-09
EAGLE HOME APPLIANCES P. LTD ( FORMERLY M.S, TRDER TEAM LTD) vs CIT-7,
ITA 5419/MUM/2008[2005-2006]Status: Disposed24/5/2018AY 2005-2006
SARIKA CHANDRAKANT JAIN,NANDURBAR vs INCOME-TAX OFFICER, DHULE
ITA 977/PUN/2017[2011-12]Status: Disposed23/5/2018AY 2011-12
SHREE GURUDATTA MEDICAL STORES & COTTON GINNERS PVT. LTD.,JALGAON vs INCOME-TAX OFFICER, JALGAON
ITA 803/PUN/2017[2013-14]Status: Disposed23/5/2018AY 2013-14
SANGRAM PRATAPRAO PATIL,PUNE vs INCOME TAX OFFICER, PUNE
ITA 672/PUN/2017[2010-11]Status: Disposed23/5/2018AY 2010-11
UMESH CHANDRASHEKHAR KABBUR,SATARA vs INCOME TAX OFFICER, SATARA
ITA 668/PUN/2017[2013-14]Status: Disposed23/5/2018AY 2013-14
GAGANDEEP MAAN,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 656/PUN/2017[2009-10]Status: Disposed23/5/2018AY 2009-10
INCOME-TAX OFFICER, PUNE vs SHRI GAGANDEEP AMARPAL MAAN, PUNE
ITA 1078/PUN/2017[2009-10]Status: Disposed23/5/2018AY 2009-10
P.P. ENTERPRISES,PANVEL vs INCOME-TAX OFFICER, PANVEL
ITA 1010/PUN/2017[2009-10]Status: Disposed23/5/2018AY 2009-10
ENDRESS + HAUSER FLOWTEC (INDIA) PVT. LTD.,AURANGABAD vs JOINT COMMISSIONER OF INCOME-TAX,
ITA 996/PUN/2016[2010-11]Status: Disposed23/5/2018AY 2010-11
ENDRESS + HAUSER FLOWTEC (INDIA) PVT. LTD.,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 995/PUN/2016[2008-09]Status: Disposed23/5/2018AY 2008-09
DEPUTU COMMISSIONER OF INCOME-TAX vs M/S. ENDRESS + HAUSER FLOWTEC (INDIA) P.LTD., AURANGABAD
ITA 949/PUN/2016[2010-11]Status: Disposed23/5/2018AY 2010-11
GANESH BHASKARRAO MANEDESHMUKH,PUNE vs INCOME-TAX OFFICER,
ITA 928/PUN/2016[2010-11]Status: Disposed23/5/2018AY 2010-11
