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ITAT Pune Bench

17,218 judgments

DEPUTY COMMISSIONER OF INCOME-TAX vs AJANTA INFRASTRUCTURE PVT. LTD., AURANGABAD

ITA 955/PUN/2016[2012-13]Status: Disposed30/5/2018AY 2012-13

BALCHANDRA PARSHURAM PATIL,RAIGAD vs ASSISTANT COMMISSIONER OF INCOME-TAX,

ITA 1171/PUN/2015[2010-11]Status: Disposed30/5/2018AY 2010-11

ASSISTANT COMMISSIONER OF INCOME-TAX vs VISTEON ENGG. CENTER (I) PVT. LTD., PUNE

ITA 540/PUN/2015[2010-11]Status: Disposed28/5/2018AY 2010-11

VISTEON ENGINEERING CENTER (INDIA) PRIVATE LTD.,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,

ITA 316/PUN/2015[2010-11]Status: Disposed28/5/2018AY 2010-11

M/S. INDUCTION EQUIPMENTS PVT.LTD,PUNE vs INCOME-TAX OFFICER, PUNE

ITA 964/PUN/2017[2010-11]Status: Disposed25/5/2018AY 2010-11

SHRI BHAGWANT SAHAKARI NAGARI PAT LTD.,SOLAPUR vs INCOME-TAX OFFICER, AHMEDNAGAR

ITA 955/PUN/2017[2012-13]Status: Disposed25/5/2018AY 2012-13

SHANTEELAL CHENARAMJI JOSHI,NASHIK vs INCOME-TAX OFFICER, NASHIK

ITA 949/PUN/2017[2010-11]Status: Disposed25/5/2018AY 2010-11

FIROZ AHMED MOH. MOTIN CHOUDHARY,PUNE vs INCOME-TAX OFFICER, PUNE

ITA 942/PUN/2017[2010-11]Status: Disposed25/5/2018AY 2010-11

INCOME TAX OFFICER, PUNE vs SHRI MANJIT SUDHIST KUMAR, PUNE

ITA 1051/PUN/2017[2007-08]Status: Disposed25/5/2018AY 2007-08

PAWANKUMAR JYOTIPRASAD AGARWAL,PUNE vs INCOME-TAX OFFICER, PUNE

ITA 1016/PUN/2017[2012-13]Status: Disposed25/5/2018AY 2012-13

SANTOSH CHANDULAL MANDLECHA,NASHIK vs INCOME-TAX OFFICER, NASHIK

ITA 1007/PUN/2017[2013-14]Status: Disposed25/5/2018AY 2013-14

DEPUTY COMMISSIONER OF INCOME-TAX vs M/S. PARWANI BUILDERS, PUNE

ITA 924/PUN/2016[2012-13]Status: Disposed25/5/2018AY 2012-13

INCOME TAX OFFICER vs M/S. TRINITY STEEL PROFILES PVT. LTD, NASHIK

ITA 2985/PUN/2016[2011-12]Status: Disposed25/5/2018AY 2011-12

MOHEMADMUSTAFA A. KHAN,NASHIK vs INCOME TAX OFFICER,

ITA 2970/PUN/2016[2011-12]Status: Disposed25/5/2018AY 2011-12

AVINASH RAMCHANDRA PHADNIS,PUNE vs INCOME TAX OFFICER,

ITA 2958/PUN/2016[2013-14]Status: Disposed25/5/2018AY 2013-14

RAJESH HANUMANT PAWAR,PUNE vs INCOME TAX OFFICER,

ITA 2910/PUN/2016[2009-10]Status: Disposed25/5/2018AY 2009-10

SITA P. GERA,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX,

ITA 2830/PUN/2016[2005-06]Status: Disposed25/5/2018AY 2005-06

DEPUTY COMMISSIONER OF INCOME-TAX vs M/S. SKODA AUTO A.S., AURANGABAD

ITA 787/PUN/2015[2010-11]Status: Disposed25/5/2018AY 2010-11

DEPUTY COMMISSIONER OF INCOME-TAX vs M/S. SATYAM DEVELOPERS, NAVI MUMBAI

ITA 1226/PUN/2015[2010-11]Status: Disposed25/5/2018AY 2010-11

VILAS BABANRAO RUKARI (HUF),PUNE vs INCOME-TAX OFFICER,

ITA 1645/PUN/2014[2009-10]Status: Disposed25/5/2018AY 2009-10