← All Benches
ITAT Pune Bench
17,218 judgments
KALYAN STEELS LTD. vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 1529/PUN/2016[2006-07]Status: Disposed31/5/2018AY 2006-07
DEPUTY COMMISSIONER OF INCOME-TAX vs M/S. JOHNSON MATTHEY CHEMICALS (I) PVT. LTD., RAIGAD
ITA 1314/PUN/2016[2009-10]Status: Disposed31/5/2018AY 2009-10
DEPUTY COMMISSIONER OF INCOME-TAX vs M/S. JOHNSON MATTHEY CHEMICALS (I) PVT. LTD., RAIGAD
ITA 1313/PUN/2016[2006-07]Status: Disposed31/5/2018AY 2006-07
JOHNSON MATTHEY CHEMICALS INDIA PRIVATE LTD.,RAIGAD vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 1275/PUN/2016[2009-10]Status: Disposed31/5/2018AY 2009-10
JOHNSON MATTHEY CHEMICALS INDIA PRIVATE LTD.,RAIGAD vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 1274/PUN/2016[2006-07]Status: Disposed31/5/2018AY 2006-07
MAHESH BHAGWAT CHAUDHARI,JALGAON vs INCOME-TAX OFFICER,
ITA 1248/PUN/2016[2012-13]Status: Disposed31/5/2018AY 2012-13
SATISH MADHUKAR GOKHALE,PUNE vs ADDITIONAL COMMISSIONER OF INCOME-TAX,
ITA 1033/PUN/2016[2005-06]Status: Disposed31/5/2018AY 2005-06
ASSISTANT COMMISSIONER OF INCOME-TAX vs M/S. B.U. BHANDARI DEVELOPERS, PUNE
ITA 1029/PUN/2016[2012-13]Status: Disposed31/5/2018AY 2012-13
KASTURI FOUNDRY PVT. LTD. vs ADDITIONAL COMMISSIONER OF INCOME-TAX,
ITA 1013/PUN/2016[2010-11]Status: Disposed31/5/2018AY 2010-11
INCOME-TAX OFFICER vs M/S. SANDEEP JAGDHANE ASSOCIATES & VENKATKRISHNA J.V., PUNE
ITA 1011/PUN/2016[2012-13]Status: Disposed31/5/2018AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX vs D.M. CORPORATION PVT. LTD., KOLHAPUR
ITA 960/PUN/2015[2012-12]Status: Disposed31/5/2018AY 2012-12
THE RATNAKAR BANK LTD.,KOLHAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 502/PUN/2015[2011-12]Status: Disposed31/5/2018AY 2011-12
THE RATNAKAR BANK LTD.,KOLHAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 501/PUN/2015[2010-11]Status: Disposed31/5/2018AY 2010-11
SINDHUDURGA ZILLA MADHYAMIK ADHYAPAK VA UCCHYA MADHYAMIK SHIKSHAK VA SHIKSHAKETAR KARMACHARI SAHAKARI PATPEDHI MARYADIT,SINDHUDURG vs INCOME-TAX OFFICER,
ITA 154/PUN/2015[2011-12]Status: Disposed31/5/2018AY 2011-12
JOHNSON MATTHEY CHEMICALS INDIA PRIVATE LTD.,RAIGAD vs ADDITIONAL COMMISSIONER OF INCOME-TAX,
ITA 630/PUN/2014[2008-09]Status: Disposed31/5/2018AY 2008-09
MSC SOFTWARE CORPORATION INDIA P.LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 379/PUN/2014[2009-10]Status: Disposed31/5/2018AY 2009-10
ANIL MARUTI SHITOLE,PUNE vs ` INCOME TAX OFFICER,
ITA 75/PUN/2017[2009-10]Status: Disposed30/5/2018AY 2009-10
LAXMAN MARUTI SHITOLE,PUNE vs ` INCOME TAX OFFICER,
ITA 74/PUN/2017[2009-10]Status: Disposed30/5/2018AY 2009-10
YADEVENDRA DILIP SHARMA,AHMEDNAGAR vs ASSISTANT COMMISSIONER OF INCOME-TAX, AHMEDNAGAR CIRCLE, AHMEDNAGAR
ITA 2646/PUN/2017[2014-15]Status: Disposed30/5/2018AY 2014-15
L & T JOHN DEERE PVT. LTD., (FORMERLY KNOWN AS JOHN DEERE EQUIPMENT P LTD) (NOW MERGED WITH JOHN DEERE (I) P LTD),PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, PUNE
ITA 975/PUN/2016[2004-05]Status: Disposed30/5/2018AY 2004-05
