← All Benches
ITAT Pune Bench
17,218 judgments
BHAGWAN UKHARDU MAHAJAN,JALGAON vs JOINT COMMISSIONER OF INCOME-TAX,
ITA 2402/PUN/2016[2011-12]Status: Disposed1/6/2018AY 2011-12
BHANSILAL RAMNATH AGARWAL CHARITABLE TRUST vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1147/PUN/2016[2007-08]Status: Disposed1/6/2018AY 2007-08
BHANSILAL RAMNATH AGARWAL CHARITABLE TRUST vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1136/PUN/2016[2011-12]Status: Disposed1/6/2018AY 2011-12
BHANSILAL RAMNATH AGARWAL CHARITABLE TRUST vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1134/PUN/2016[2009-10]Status: Disposed1/6/2018AY 2009-10
BHANSILAL RAMNATH AGARWAL CHARITABLE TRUST vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1133/PUN/2016[2008-09]Status: Disposed1/6/2018AY 2008-09
AJAY B. SHIRKE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1043/PUN/2016[2007-08]Status: Disposed1/6/2018AY 2007-08
AJAY B. SHIRKE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1042/PUN/2016[2006-07]Status: Disposed1/6/2018AY 2006-07
THE POONA STUD FARM PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1035/PUN/2016[2011-12]Status: Disposed1/6/2018AY 2011-12
GERA DEVELOPMENTS PVT. LTD.,PUNE vs COMMISSIONER OF INCOME-TAX (APPEALS) -1,
ITA 1609/PUN/2014[2005-06]Status: Disposed1/6/2018AY 2005-06
KALYANKARI PRATISHTHAN,NASHIK vs COMMISSIONER OF INCOME-TAX 1,
ITA 1583/PUN/2014[]Status: Disposed1/6/2018
KALYANKARI PRATISHTHAN,NASHIK vs COMMISSIONER OF INCOME-TAX 1,
ITA 1582/PUN/2014[]Status: Disposed1/6/2018
DY. CIT, CIRCLE 1(2), PUNE vs GERA DEVELOPMENT PVT. LTD., PUNE
ITA 767/PUN/2013[2005-06]Status: Disposed1/6/2018AY 2005-06
GERA DEVELOPMENTS PVT. LTD.,PUNE vs ASST. CIT, CIRCLE 1(2), PUNE
ITA 597/PUN/2013[2005-06]Status: Disposed1/6/2018AY 2005-06
ASSISTANT COMMISSIONER OF INCOME TAX, ICHALKARANJI vs PARIKH SHANKARLAL KUNDANMAL, KOLHAPUR
ITA 736/PUN/2017[2009-10]Status: Disposed31/5/2018AY 2009-10
ASSISTANT COMMISSIONER OF INCOME TAX, ICHALKARANJI vs PARIKH SHANKARLAL KUNDANMAL, KOLHAPUR
ITA 735/PUN/2017[2006-07]Status: Disposed31/5/2018AY 2006-07
ASSISTANT COMMISSIONER OF INCOME TAX, ICHALKARANJI vs PARIKH SHANKARLAL KUNDANMAL, KOLHAPUR
ITA 734/PUN/2017[2005-06]Status: Disposed31/5/2018AY 2005-06
ASSISTANT COMMISSIONER OF INCOME TAX, ICHALKARANJI vs PARIKH SHANKARLAL KUNDANMAL, KOLHAPUR
ITA 733/PUN/2017[2004-05]Status: Disposed31/5/2018AY 2004-05
ASHTA LINERS PVT. LTD. vs ADDITIONAL COMMISSIONER OF INCOME-TAX,
ITA 971/PUN/2016[2010-11]Status: Disposed31/5/2018AY 2010-11
M/S. U.K. JEWELLERS,PUNE vs INCOME-TAX OFFICER,
ITA 1543/PUN/2016[2010-11]Status: Disposed31/5/2018AY 2010-11
AVINASH RAMKRISHNA SABNIS,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 154/PUN/2016[2009-10]Status: Disposed31/5/2018AY 2009-10
