← All Benches
ITAT Pune Bench
17,218 judgments
INCOME-TAX OFFICER vs SAFE PRO PACK LTD., PUNE
ITA 1545/PUN/2016[2008-09]Status: Disposed6/6/2018AY 2008-09
ASSISTANT COMMISSIONER OF INCOME-TAX vs M/S. RDS CONSTRUCTION CO., KOLHAPUR
ITA 134/PUN/2016[2006-07]Status: Disposed6/6/2018AY 2006-07
DEPUTY COMMISSIONER OF INCOME-TAX vs M/S. OM ASSOCIATES, PUNE
ITA 1031/PUN/2016[2011-12]Status: Disposed6/6/2018AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX vs INDRAYANI CO-OP. BANK LTD., PUNE
ITA 1000/PUN/2016[2012-13]Status: Disposed6/6/2018AY 2012-13
MAHESH RAMKISAN RATHI,NASHIK vs COMMISSIONER OF INCOME-TAX - II,
ITA 1334/PUN/2015[2011-12]Status: Disposed6/6/2018AY 2011-12
KIRAN JAYKUMAR PATIL,KOLHAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 2157/PUN/2014[2008-09]Status: Disposed6/6/2018AY 2008-09
KIRAN JAYKUMAR PATIL,KOLHAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 2156/PUN/2014[2007-08]Status: Disposed6/6/2018AY 2007-08
KIRAN JAYKUMAR PATIL,KOLHAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 2155/PUN/2014[2006-07]Status: Disposed6/6/2018AY 2006-07
CONSTRUCTION PROTAL PVT. LTD.,PUNE vs INCOME-TAX OFFICER,
ITA 1608/PUN/2014[2006-07]Status: Disposed6/6/2018AY 2006-07
CONSTRUCTION PROTAL PVT. LTD.,PUNE vs INCOME-TAX OFFICER, PUNE
ITA 1607/PUN/2014[2005-06]Status: Disposed6/6/2018AY 2005-06
SANDVIK ASIA PVT. LTD.,PUNE vs DCIT CIR.- 10, PUNE
ITA 1459/PUN/2010[2006-07]Status: Disposed5/6/2018AY 2006-07
M/S. GANESH AGRO STEEL INDUSTRIES,NASHIK vs ASSISTANT COMMISSIONER OF INCOME TAX, NASHIK
ITA 269/PUN/2017[2011-12]Status: Disposed5/6/2018AY 2011-12
AKZO NOBEL INDIA LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 387/PUN/2016[2011-12]Status: Disposed5/6/2018AY 2011-12
APTARA TECHNOLOGIES PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 291/PUN/2016[2011-12]Status: Disposed5/6/2018AY 2011-12
ASHOK S. AGARWAL,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1227/PUN/2016[2007-08]Status: Disposed5/6/2018AY 2007-08
M/S. L.N. KUNJIR,PUNE vs ADDITIONAL COMMISSIONER OF INCOME-TAX,
ITA 1050/PUN/2016[2011-12]Status: Disposed5/6/2018AY 2011-12
DEPUTY DIRECTOR OF INCOME-TAX, PUNE vs SANDVIK A B., PUNE
ITA 623/PUN/2014[2005-06]Status: Disposed5/6/2018AY 2005-06
DEPUTY DIRECTOR OF INCOME-TAX vs SANDVIK A B., PUNE
ITA 608/PUN/2014[2006-07]Status: Disposed5/6/2018AY 2006-07
MAGNA STEYR INDIA PRIVATE LIMITED,PUNE vs JOINT COMMISSIONER OF INCOME-TAX,
ITA 314/PUN/2014[2009-10]Status: Disposed5/6/2018AY 2009-10
BEED TALUKA DHUD VASAYIK SAHAKARI SANGH LTD,BEED vs INCOME-TAX OFFICER, BEED
ITA 1026/PUN/2017[2013-14]Status: Disposed4/6/2018AY 2013-14