← All Benches
ITAT Pune Bench
17,218 judgments
INCOME TAX OFFICER, PUNE vs SMT. ROOPA JAYANT GUPTA, PUNE
ITA 1299/PUN/2017[2011-12]Status: Disposed20/6/2018AY 2011-12
AQUATECH SYSTEMS (ASIA) PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 416/PUN/2015[2009-10]Status: Disposed18/6/2018AY 2009-10
INCOME-TAX OFFICER vs SHRI NARESH KISHOR MALKANI, PUNE
ITA 1263/PUN/2015[2009-10]Status: Disposed18/6/2018AY 2009-10
NARESH KISHORE MALKANI,PUNE vs INCOME-TAX OFFICER,
ITA 1236/PUN/2015[2009-10]Status: Disposed18/6/2018AY 2009-10
DY. COMM. OF INCOME-TAX, CIRLCE-1, NASHIK vs M/S. SIDHIVINAYAK ASSOCIATES, NASHIK
ITA 1350/PUN/2011[2008-09]Status: Disposed18/6/2018AY 2008-09
MEENA SOPAN RANE,KOLHAPUR vs INCOME TAX OFFICER, KOLHAPUR
ITA 418/PUN/2017[2008-09]Status: Disposed15/6/2018AY 2008-09
BALKRISHNA MAHIPATI RANE,KOLHAPUR vs INCOME TAX OFFICER, KOLHAPUR
ITA 417/PUN/2017[2008-09]Status: Disposed15/6/2018AY 2008-09
JAIN PROMOTER AND BUILDERS,PUNE vs INCOME-TAX OFFICER, PUNE
ITA 1101/PUN/2017[2003-04]Status: Disposed15/6/2018AY 2003-04
SUBHASH RAMRAO ALONE,PUNE vs INCOME-TAX OFFICER, PUNE
ITA 1053/PUN/2017[2011-12]Status: Disposed15/6/2018AY 2011-12
TASTY BITE EATABLES LTD.,PUNE vs DEPUTY COMMSSIONER OF INCOME-TAX,
ITA 337/PUN/2014[2009-10]Status: Disposed11/6/2018AY 2009-10
M/S. RAMESH BABURAO VELANKAR,SANGLI vs INCOME-TAX OFFICER, WARD - 1(3), SANGLI
ITA 2516/PUN/2017[2009-10]Status: Disposed6/6/2018AY 2009-10
EMERSON CLIMATE TECHNOLOGIES (INDIA) PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(2), PUNE
ITA 2432/PUN/2017[2013-14]Status: Disposed6/6/2018AY 2013-14
ARVIND MITHAILAL AGRAWAL,NASHIK vs DEPUTY COMMISSIONER OF INCOME TAX,
ITA 154/PUN/2017[2007-08]Status: Disposed6/6/2018AY 2007-08
ASSISTANT COMMISSIONER OF INCOME-TAX vs PRIMA PRIVATE LTD., PUNE
ITA 998/PUN/2016[2009-10]Status: Disposed6/6/2018AY 2009-10
ASSISTANT COMMISSIONER OF INCOME-TAX vs PRIMA PRIVATE LTD., PUNE
ITA 997/PUN/2016[2006-07]Status: Disposed6/6/2018AY 2006-07
TEREX INDIA PRIVATE LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 583/PUN/2016[2011-12]Status: Disposed6/6/2018AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX, PUNE vs DEMAG CRANES & COMPONENTS INDIA PVT. LTD., PUNE
ITA 552/PUN/2016[2011-12]Status: Disposed6/6/2018AY 2011-12
ASHOK DEORAO SATHE,AURANGABAD vs INCOME TAX OFFICER,
ITA 2703/PUN/2016[2009-10]Status: Disposed6/6/2018AY 2009-10
M/S. MARATHWADA AUTO CLUSTER,AURANGABAD vs INCOME-TAX OFFICER,
ITA 2455/PUN/2016[2012-13]Status: Disposed6/6/2018AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX vs BAG ELECTRONICS (INDIA) PVT. LTD., PUNE
ITA 1550/PUN/2016[2010-11]Status: Disposed6/6/2018AY 2010-11
