← All Benches
ITAT Pune Bench
17,218 judgments
RAJESH PRABHAKAR BHAVE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1717/PUN/2016[2011-12]Status: Disposed22/6/2018AY 2011-12
VITTHAL GURUNATH PATIL,LATUR vs INCOME-TAX OFFICER, LATUR
ITA 1386/PUN/2017[2010-11]Status: Disposed22/6/2018AY 2010-11
DEVENDRA ULFATSINGH YADAV,NASHIK vs INCOME-TAX OFFICER, NASHIK
ITA 1312/PUN/2017[2009-10]Status: Disposed22/6/2018AY 2009-10
INCOME TAX OFFICER, PUNE vs SMT. ROOPA JAYANT GUPTA, PUNE
ITA 1298/PUN/2017[2010-11]Status: Disposed20/6/2018AY 2010-11
INCOME TAX OFFICER, PUNE vs SMT. ROOPA JAYANT GUPTA, PUNE
ITA 1297/PUN/2017[2009-10]Status: Disposed20/6/2018AY 2009-10
INCOME TAX OFFICER, PUNE vs SMT. ROOPA JAYANT GUPTA, PUNE
ITA 1296/PUN/2017[2008-09]Status: Disposed20/6/2018AY 2008-09
DRONAGIRI NAGARI SAHAKARI PATSANTHA MARYADIT,RAIGAD vs INCOME-TAX OFFICER, PANVEL
ITA 1183/PUN/2017[2011-12]Status: Disposed20/6/2018AY 2011-12
TEJRAO BHAGAJI ARAKH,AURANGABAD vs INCOME-TAX OFFICER, NASHIK
ITA 1161/PUN/2017[2005-06]Status: Disposed20/6/2018AY 2005-06
SANJAY VASANTRAO WANI,NASHIK vs INCOME-TAX OFFICER,
ITA 2491/PUN/2016[2012-13]Status: Disposed20/6/2018AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX vs SOCIETY OF SAINT URSULA, PUNE
ITA 1714/PUN/2016[2012-13]Status: Disposed20/6/2018AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX vs M/S. SAI ENTERPRISES, AURANGABAD
ITA 1483/PUN/2016[2012-13]Status: Disposed20/6/2018AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX vs M/S. SAI ENTERPRISES, AURANGABAD
ITA 1338/PUN/2016[2011-12]Status: Disposed20/6/2018AY 2011-12
CHANDRAKANT S. AGARWAL (HUF),PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1103/PUN/2016[2007-08]Status: Disposed20/6/2018AY 2007-08
M/S. PARVAR ENTERPRISES,PUNE vs ADDL. CIT, TDS, PUNE
ITA 1098/PUN/2016[2011-12]Status: Disposed20/6/2018AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX vs SHRI SUBHASH HASTIMAL LODHA,
ITA 1078/PUN/2016[2010-11]Status: Disposed20/6/2018AY 2010-11
ASSISTANT COMMISSIONER OF INCOME-TAX vs KAKADE INFRASTRUCTURE PVT. LTD., PUNE
ITA 854/PUN/2015[2010-11]Status: Disposed20/6/2018AY 2010-11
SHREYA JAYANT JOSHI,NASHIK vs INCOME TAX OFFICER,
ITA 48/PUN/2017[2010-11]Status: Disposed20/6/2018AY 2010-11
SHREYA JAYANT JOSHI,NASHIK vs INCOME TAX OFFICER,
ITA 47/PUN/2017[2009-10]Status: Disposed20/6/2018AY 2009-10
M/S. ANIKET TRADING COMPANY,NASHIK vs DEPUTY COMMISSIONER OF INCOME TAX, NASHIK
ITA 467/PUN/2017[2010-11]Status: Disposed20/6/2018AY 2010-11
INCOME TAX OFFICER, PUNE vs SMT. ROOPA JAYANT GUPTA, PUNE
ITA 1300/PUN/2017[2012-13]Status: Disposed20/6/2018AY 2012-13
