← All Benches
ITAT Pune Bench
17,218 judgments
ALPHA FOAM LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1535/PUN/2016[2010-11]Status: Disposed29/6/2018AY 2010-11
SARASWATI MEDICAL FOUNDATION & RESEARCH CENTRE,KOLHAPUR vs PR. COMMISSIONER OF INCOME-TAX (EXEMPTIONS),
ITA 778/PUN/2015[2010-11]Status: Disposed29/6/2018AY 2010-11
JAIN INTERNATIONAL TRADE ORGANISATION,PUNE vs PRINCIPAL COMMISSIONER OF INCOME-TAX (EXEMPTIONS),
ITA 626/PUN/2015[2010-11]Status: Disposed29/6/2018AY 2010-11
M/S. HIRA ENTERPRISES,SATARA vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 103/PUN/2015[2009-10]Status: Disposed29/6/2018AY 2009-10
M/S. HIRA ROLLER & FLOUR MILLS PVT. LTD.,SATARA vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 102/PUN/2015[2009-10]Status: Disposed29/6/2018AY 2009-10
DEPUTY COMMISSIONER OF INCOME-TAX vs INTERVET INDIA PVT. LTD.,
ITA 801/PUN/2014[2004-05]Status: Disposed29/6/2018AY 2004-05
INTERVET INDIA PRIVATE LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 722/PUN/2014[2004-05]Status: Disposed29/6/2018AY 2004-05
INTERVET INDIA PVT. LTD.,PUNE vs DCIT, CIRCLE 1(2), PUNE
ITA 155/PUN/2013[2008-09]Status: Disposed29/6/2018AY 2008-09
D vs DISHTI INDUSTRIES LTD.,, PUNE
ITA 1277/PUN/2016[2011-12]Status: Disposed25/6/2018AY 2011-12
SMT. RATNAPRABHA SATISH MUTHAL,NASHIK vs INCOME TAX OFFICER, NASHIK
ITA 1294/PUN/2017[2009-10]Status: Disposed22/6/2018AY 2009-10
ARATHARAKKAL PUTHUKKUDIYIL MOHAMMAD,NASHIK vs INCOME TAX OFFICER, NASHIK
ITA 1293/PUN/2017[2011-12]Status: Disposed22/6/2018AY 2011-12
M/S. MARCURUS WATER TREATMENT INDIA PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME -TAX, PUNE
ITA 1263/PUN/2017[2009-10]Status: Disposed22/6/2018AY 2009-10
MILIND PADMAKAR MUDAWADKAR,DHULE vs ASSISTANT COMMISSIONER OF INCOME TAX, DHULE
ITA 1162/PUN/2017[2010-11]Status: Disposed22/6/2018AY 2010-11
RAMCHANDRA REDDY,NASHIK vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNE
ITA 1150/PUN/2017[2001-02]Status: Disposed22/6/2018AY 2001-02
RAMCHANDRA REDDY,NASHIK vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNE
ITA 1149/PUN/2017[1999-2000]Status: Disposed22/6/2018AY 1999-2000
RAMCHANDRA REDDY,NASHIK vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNE
ITA 1148/PUN/2017[1998-99]Status: Disposed22/6/2018AY 1998-99
INCOME-TAX OFFICER, PUNE vs ENTERPRISED DB SOFTWARE INDIA PVT.LTD, PUNE
ITA 1105/PUN/2017[2009-10]Status: Disposed22/6/2018AY 2009-10
NEMICHAND PUSHMAL MODI,NASHIK vs INCOME-TAX OFFICER,
ITA 842/PUN/2016[2008-09]Status: Disposed22/6/2018AY 2008-09
KIRLOSKAR PROPRIETARY LTD.,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 837/PUN/2016[2009-10]Status: Disposed22/6/2018AY 2009-10
SHAH LULLA ESTATE DEVELOPERS,SANGLI vs ASSISTANT COMMISSIONER OF INCOME TAX,
ITA 2560/PUN/2016[2011-12]Status: Disposed22/6/2018AY 2011-12
