← All Benches
ITAT Pune Bench
17,218 judgments
INCOME-TAX OFFICER vs MAGIC SOFTWARE ENTERPRISES INDIA PVT. LTD., PUNE
ITA 1802/PUN/2013[2008-09]Status: Disposed18/7/2018AY 2008-09
M/S. V.S. JOSHI & ASSOCIATES,KOLHAPUR vs INCOME TAX OFFICER, KOLHAPUR
ITA 477/PUN/2017[2012-13]Status: Disposed18/7/2018AY 2012-13
RAMCHANDRA DADA SHINDE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 2461/PUN/2016[2006-07]Status: Disposed18/7/2018AY 2006-07
M/S. NAMRATA CITY CENTRE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 2450/PUN/2016[2012-13]Status: Disposed18/7/2018AY 2012-13
M/S. NAMRATA CITY CENTRE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 2449/PUN/2016[2011-12]Status: Disposed18/7/2018AY 2011-12
DHANANJAY HARI GADGIL vs INCOME-TAX OFFICER,
ITA 1965/PUN/2016[2005-06]Status: Disposed18/7/2018AY 2005-06
DHANANJAY HARI GADGIL vs INCOME-TAX OFFICER,
ITA 1964/PUN/2016[2004-05]Status: Disposed18/7/2018AY 2004-05
DHANANJAY HARI GADGIL vs INCOME-TAX OFFICER,
ITA 1963/PUN/2016[2002-03]Status: Disposed18/7/2018AY 2002-03
DHANANJAY HARI GADGIL vs INCOME-TAX OFFICER,
ITA 1962/PUN/2016[2001-02]Status: Disposed18/7/2018AY 2001-02
ASSISTANT COMMISSIONER OF INCOME-TAX vs SHRI KANTILAL HASTIMAL SANCHETI, PUNE
ITA 2421/PUN/2016[2012-13]Status: Disposed17/7/2018AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX vs M/S. PARADISE CONSTRUCTION, PUNE
ITA 1493/PUN/2016[2011-12]Status: Disposed17/7/2018AY 2011-12
NITTEN SHRIKANT CHOUGULE,KOLHAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX, KOLHAPUR
ITA 647/PUN/2015[2010-11]Status: Disposed17/7/2018AY 2010-11
ASSISTANT COMMSSIONER OF INCOME-TAX vs SMT. TARADEVI RATANLAL BAFNA, JALGAON
ITA 366/PUN/2015[2011-12]Status: Disposed17/7/2018AY 2011-12
M/S. AGRAWAL BUSINESS CORPORATION,NASHIK vs ASSISTANT COMMISSIONER OF INCOME TAX,
ITA 164/PUN/2017[2013-14]Status: Disposed10/7/2018AY 2013-14
SANGLI DISTRICT CENTRAL CO-OP. BANK LTD.,SANGLI vs PR. COMMISSIONER OF INCOME-TAX : 1,
ITA 728/PUN/2016[2012-13]Status: Disposed10/7/2018AY 2012-13
SATISH DHANESHAN KOLLARA,RAIGAD vs INCOME-TAX OFFICER,
ITA 343/PUN/2015[2011-12]Status: Disposed6/7/2018AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX vs SHRI ABHIJIT SURESH JADHAV, PUNE
ITA 1612/PUN/2015[2011-12]Status: Disposed6/7/2018AY 2011-12
ABHAY DATTATRAYA SHELKE,AHMEDNAGAR vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 1544/PUN/2015[2010-11]Status: Disposed6/7/2018AY 2010-11
RUPALI SANJAY BEDMUTHA,MANMAD vs INCOME-TAX OFFICER,
ITA 2591/PUN/2016[2009-10]Status: Disposed29/6/2018AY 2009-10
VIJAY CONSTRUCTION,NASHIK vs INCOME-TAX OFFICER,
ITA 1755/PUN/2016[2008-09]Status: Disposed29/6/2018AY 2008-09