← All Benches
ITAT Pune Bench
17,218 judgments
DEPUTY COMMISSIONER OF INCOME-TAX vs M/S. RANG RASAYAN,
ITA 1495/PUN/2016[2009-10]Status: Disposed20/7/2018AY 2009-10
DEPUTY COMMISSIONER OF INCOME-TAX vs SHRI RAJEDNRA BANSILAL RAISONI, PUNE
ITA 1264/PUN/2016[2005-06]Status: Disposed20/7/2018AY 2005-06
ASSISTANT COMMISSIONER OF INCOME-TAX vs SHARAD NAGARI SAHAKARI BANK LTD., SOLAPUR
ITA 1240/PUN/2016[2012-13]Status: Disposed20/7/2018AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX vs LOKMANGAL CO-OP. BANK LTD.,
ITA 1097/PUN/2016[2011-12]Status: Disposed20/7/2018AY 2011-12
SHRI AMIT ASHOK MUTHA,AHMEDNAGAR vs DEPUTY COMMISSIONER OF INCOME-TAX, AHMEDNAGAR
ITA 1380/PUN/2011[2006-07]Status: Disposed20/7/2018AY 2006-07
DEPUTY COMMISSIONER OF INCOME-TAX vs CHHABI ELECTRICALS PVT. LTD., JALGAON
ITA 588/PUN/2016[2009-10]Status: Disposed19/7/2018AY 2009-10
ASSISTANT COMMISSIONER OF INCOME-TAX vs THE SATARA MERCHANT CO-OP. BANK LTD., SATARA
ITA 1112/PUN/2016[2009-10]Status: Disposed19/7/2018AY 2009-10
SMT. TARADEVI RATANLAL BAFNA,JALGAON vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 2304/PUN/2014[2009-10]Status: Disposed19/7/2018AY 2009-10
DHANANJAY HARI GADGIL vs INCOME-TAX OFFICER,
ITA 1961/PUN/2016[2000-01]Status: Disposed18/7/2018AY 2000-01
INCOME-TAX OFFICER vs M/S. BHARAT GLASS TUBE LTD.,
ITA 1816/PUN/2016[2012-13]Status: Disposed18/7/2018AY 2012-13
ASSISTANT COMMISSIONER OF INCOME-TAX vs M/S. ABHAY COTEX PVT. LTD., JALNA
ITA 1423/PUN/2016[2011-12]Status: Disposed18/7/2018AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX vs M/S. FORCE MOTORS LTS., PUNE
ITA 1413/PUN/2016[2011-12]Status: Disposed18/7/2018AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX vs M/S. FORCE MOTORS LTS., PUNE
ITA 1412/PUN/2016[2010-11]Status: Disposed18/7/2018AY 2010-11
M/S. KALPANA GLASS FIBRE PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1403/PUN/2016[2010-11]Status: Disposed18/7/2018AY 2010-11
FORCE MOTORS LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1206/PUN/2016[2011-12]Status: Disposed18/7/2018AY 2011-12
FORCE MOTORS LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1205/PUN/2016[2010-11]Status: Disposed18/7/2018AY 2010-11
INCOME-TAX OFFICER vs M/S. RADHAKRISHNA TRADING CO., JALNA
ITA 1176/PUN/2016[2011-12]Status: Disposed18/7/2018AY 2011-12
M/S. SUNNYGOLD WINERIES PRIVATE LTD.,PUNE vs JOINT COMMISSIONER OF INCOME-TAX,
ITA 703/PUN/2015[2010-11]Status: Disposed18/7/2018AY 2010-11
DALICHAND H. OSWAL (JAIN),JALGAON vs INCOME-TAX OFFICER,
ITA 498/PUN/2015[2002-03]Status: Disposed18/7/2018AY 2002-03
SAKAL PAPER LTD. vs DEPUTY COMMSSIONER OF INCOME-TAX,
ITA 348/PUN/2015[2008-09]Status: Disposed18/7/2018AY 2008-09