← All Benches
ITAT Pune Bench
17,218 judgments
YOGITA BADGUJAR,THANE vs INCOME-TAX OFFICER,
ITA 2151/PUN/2016[2010-11]Status: Disposed25/7/2018AY 2010-11
GULAB BADGUJAR,THANE vs INCOME-TAX OFFICER,
ITA 2150/PUN/2016[2010-11]Status: Disposed25/7/2018AY 2010-11
ASSISTANT COMMISSIONER OF INCOME-TAX vs SANJIVANI TAKLI SAHAKARI SAKHAR KARKHANA LTD., AHMEDNAGAR
ITA 1501/PUN/2016[2005-06]Status: Disposed25/7/2018AY 2005-06
THE SANJIVANI (TAKLI) SAHAKARI SAKHAR KARKHANA LTD.,AHMEDNAGAR vs ASSISTANT COMMISSIONER OF INCOME-TAX, AHMEDNAGAR
ITA 1236/PUN/2016[2005-06]Status: Disposed25/7/2018AY 2005-06
INCOME-TAX OFFICER vs SMT. ARATI ANAND JOGLEKAR, PUNE
ITA 1163/PUN/2016[2012-13]Status: Disposed25/7/2018AY 2012-13
INCOME-TAX OFFICER vs SYNOPSIS (INDIA) PVT. LTD., (FORMERLY: INGOT SYSTEMS P. LTD.,), BANGALORE
ITA 1942/PUN/2014[2010-11]Status: Disposed25/7/2018AY 2010-11
SPAN ASSOCIATES,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 2167/PUN/2016[2011-12]Status: Disposed24/7/2018AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX vs SAMARTH SAHAKARI BANK LTD., SOLAPUR
ITA 1418/PUN/2016[2012-13]Status: Disposed24/7/2018AY 2012-13
KEDAR PRAKASH VANJAPE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1293/PUN/2016[2011-12]Status: Disposed24/7/2018AY 2011-12
JOINT COMMISSIONER OF INCOME-TAX vs SHRI SHRIRAM PRABHAKAR RANADE, PUNE
ITA 1190/PUN/2016[2009-10]Status: Disposed24/7/2018AY 2009-10
ASSISTANT COMMISSIONER OF INCOME-TAX vs SHRI DEVANAND NARAYANRAO LOTGIRE, AURANGABAD
ITA 1553/PUN/2014[2010-11]Status: Disposed24/7/2018AY 2010-11
M/S JOHNSON MATHEY CHEMICALS INDIA PVT. LTD,THANE vs CIT II, THANE
ITA 4368/MUM/2011[2007-08]Status: Disposed24/7/2018AY 2007-08
INCOME-TAX OFFICER vs SM. RAKHI ANAND VERMA, AURANGABAD
ITA 403/PUN/2016[2010-11]Status: Disposed23/7/2018AY 2010-11
SMT. SADHANA SUNIL JAIN,JALGAON vs INCOME-TAX OFFICER,
ITA 2094/PUN/2016[2008-09]Status: Disposed23/7/2018AY 2008-09
ASSISTANT COMMISSIONER OF INCOME-TAX vs SHRIRAM JAWAHAR SHETKARI SAHAKARI SAKHAR UDYOG, SATARA
ITA 319/PUN/2015[2010-11]Status: Disposed23/7/2018AY 2010-11
ASSISTANT OINT COMMISSIONER OF INCOME-TAX vs PYC HINDU GYMKHANA, PUNE
ITA 187/PUN/2015[2010-11]Status: Disposed23/7/2018AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX vs SHRI RAJENDRA BANSILAL RAISONI, PUNE
ITA 954/PUN/2016[2008-09]Status: Disposed20/7/2018AY 2008-09
M/S. RANG RASAYAN vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 639/PUN/2016[2009-10]Status: Disposed20/7/2018AY 2009-10
INCOME-TAX OFFICER vs M/S. PENTAGON DEVELOPERS, PUNE
ITA 393/PUN/2016[2010-11]Status: Disposed20/7/2018AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX vs CUMMINS RESEARCH & TECHNOLOGY INDIA PVT. LTD., PUNE
ITA 2073/PUN/2016[2009-10]Status: Disposed20/7/2018AY 2009-10
