← All Benches
ITAT Pune Bench
17,218 judgments
INCOME TAX OFFICER vs SINDHU JAYPRAKASH NAIR, NASHIK
ITA 2738/PUN/2016[2010-11]Status: Disposed26/7/2018AY 2010-11
INCOME TAX OFFICER vs SINDHU JAYPRAKASH NAIR, NASHIK
ITA 2737/PUN/2016[2009-10]Status: Disposed26/7/2018AY 2009-10
INCOME TAX OFFICER vs WARNA MAHILA SAHAKARI PAT SANSTHA MARYADIT, KOLHAPUR
ITA 2722/PUN/2016[2013-14]Status: Disposed26/7/2018AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX vs M/S. COLUMN SOFTWARE TECHNOLOGIES PVT.LTD, PUNE
ITA 2716/PUN/2016[2009-10]Status: Disposed26/7/2018AY 2009-10
INCOME TAX OFFICER vs M/S. SHREE SANTAJI MAHARAJ NAGARI SAHAKARI PATSANSTHA LTD., NASHIK
ITA 2701/PUN/2016[2013-14]Status: Disposed26/7/2018AY 2013-14
INCOME-TAX OFFICER vs M/S. VAIBHAV METALS, PUNE
ITA 2685/PUN/2016[2010-11]Status: Disposed26/7/2018AY 2010-11
INCOME-TAX OFFICER vs M/S. VAIBHAV METALS, PUNE
ITA 2684/PUN/2016[2009-10]Status: Disposed26/7/2018AY 2009-10
INCOME-TAX OFFICER vs M/S. VAIBHAV METALS, PUNE
ITA 2683/PUN/2016[2008-09]Status: Disposed26/7/2018AY 2008-09
DEPUTY COMMISSIONER OF INCOME TAX vs ORBIT ELECTRICALS PVT.LTD.,(FORMERLY KNOWN AS MACHINES PVT.LTD.), PUNE
ITA 2655/PUN/2016[2008-09]Status: Disposed26/7/2018AY 2008-09
DEPUTY COMMISSIONER OF INCOME TAX vs MAHADU MARUTI BHUJBAL, PUNE
ITA 2650/PUN/2016[2011-12]Status: Disposed26/7/2018AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX vs M/S. POWERCRAFT ELECTRONICS PVT.LTD., KOLHAPUR
ITA 2609/PUN/2016[2011-12]Status: Disposed26/7/2018AY 2011-12
REFCON ENGINEERING SERVICES PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 2240/PUN/2016[2011-12]Status: Disposed26/7/2018AY 2011-12
REFCON ENGINEERING SERVICES PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 2239/PUN/2016[2010-11]Status: Disposed26/7/2018AY 2010-11
REFCON ENGINEERING SERVICES PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 2238/PUN/2016[2009-10]Status: Disposed26/7/2018AY 2009-10
ASSISTANT COMMISSIONER OF INCOME-TAX vs SHREE RAMESHWAR SAHAKARI SAKHAR KARKHANA LTD., JALNA
ITA 2075/PUN/2016[2005-06]Status: Disposed26/7/2018AY 2005-06
DEPUTY COMMISSIONER OF INCOME-TAX vs JOHN DEERE EQUIPMENT PVT. LTD., PUNE
ITA 1343/PUN/2015[2007-08]Status: Disposed26/7/2018AY 2007-08
INCOME-TAX OFFICER vs SHRI MANISH R. DHOOT, AURANGABAD
ITA 1279/PUN/2014[2011-12]Status: Disposed26/7/2018AY 2011-12
KISHOR BANKATLAL BHATTAD,SOLAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 1878/PUN/2013[2007-08]Status: Disposed26/7/2018AY 2007-08
THE ISLAMPUR URBAN CO-OP BANK LTD.,SANGLI vs INCOME-TAX OFFICER,
ITA 694/PUN/2016[2010-11]Status: Disposed25/7/2018AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX vs SMT. SUJATA SANTOSH GAWADE, PUNE
ITA 2194/PUN/2016[2010-11]Status: Disposed25/7/2018AY 2010-11