← All Benches
ITAT Pune Bench
17,218 judgments
CHANDRAKANT RANGANATH GAIKWAD,SATARA vs INCOME TAX OFFICER, SATARA
ITA 613/PUN/2017[2009-10]Status: Disposed18/5/2018AY 2009-10
CHANDRAKANT RANGANATH GAIKWAD,SATARA vs INCOME TAX OFFICER, SATARA
ITA 612/PUN/2017[2008-09]Status: Disposed18/5/2018AY 2008-09
CHANDRAKANT RANGANATH GAIKWAD,SATARA vs INCOME TAX OFFICER, SATARA
ITA 611/PUN/2017[2007-08]Status: Disposed18/5/2018AY 2007-08
CHANDRAKANT RANGANATH GAIKWAD,SATARA vs INCOME TAX OFFICER, SATARA
ITA 610/PUN/2017[2006-07]Status: Disposed18/5/2018AY 2006-07
SMT. MANISHA RAJENDRA BHOSALE,JALNA vs INCOME TAX OFFICER, JALNA
ITA 350/PUN/2017[2011-12]Status: Disposed18/5/2018AY 2011-12
SMT. MANISHA RAJENDRA BHOSALE,JALNA vs INCOME TAX OFFICER, JALNA
ITA 349/PUN/2017[2010-11]Status: Disposed18/5/2018AY 2010-11
SMT. MANISHA RAJENDRA BHOSALE,JALNA vs INCOME TAX OFFICER, JALNA
ITA 348/PUN/2017[2009-10]Status: Disposed18/5/2018AY 2009-10
INCOME TAX OFFICER vs M/S. SHIROLI BUDRUK KRISHAK SEVA SAHAKARI PATSANSTHA MARYADIT, PUNE
ITA 96/PUN/2017[2012-13]Status: Disposed18/5/2018AY 2012-13
DEEPARAJE J. SHIROLE,PUNE vs INCOME TAX OFFICER,
ITA 113/PUN/2017[2007-08]Status: Disposed18/5/2018AY 2007-08
JAYRAJ J SHIROLE,PUNE vs INCOME TAX OFFICER,
ITA 112/PUN/2017[2007-08]Status: Disposed18/5/2018AY 2007-08
JAYASHREE J. SHIROLE,PUNE vs INCOME TAX OFFICER,
ITA 111/PUN/2017[2007-08]Status: Disposed18/5/2018AY 2007-08
INCOME-TAX OFFICER, PUNE vs M/S. SAI DRISHTI CONSTRUCTIONS, PUNE
ITA 932/PUN/2017[2012-13]Status: Disposed17/5/2018AY 2012-13
M/S. NEMINATH ELECTRICALS,PUNE vs INCOME TAX OFFICER,
ITA 79/PUN/2017[2009-10]Status: Disposed17/5/2018AY 2009-10
PARAS JAWARILAL RAKA,JALGAON vs ASSISTANT COMMISSIONER OF INCOME TAX,
ITA 77/PUN/2017[2012-13]Status: Disposed17/5/2018AY 2012-13
FARHATULLAH KHAN HAMEED KHAN,AURANGABAD vs INCOME-TAX OFFICER,
ITA 836/PUN/2016[2008-09]Status: Disposed17/5/2018AY 2008-09
INDIRA SADANAND SHETTY,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 69/PUN/2016[BP: 1997-98 to 2003-04]Status: Disposed17/5/2018
INCOME TAX OFFICER vs M/S. MAHARASHTRA INDUSTRIES & RE-ROLLING MILLS, NASHIK
ITA 2972/PUN/2016[2011-12]Status: Disposed17/5/2018AY 2011-12
HANIF KARMAT SHAIKH,AURANGABAD vs INCOME TAX OFFICER,
ITA 2969/PUN/2016[2010-11]Status: Disposed17/5/2018AY 2010-11
M/S. BORSE BROTHERS INFRASTRUCTURES PRIVATE LIMITED,DHULE vs DEPUTY COMMISSIONER OF INCOME TAX,
ITA 2707/PUN/2016[2010-11]Status: Disposed17/5/2018AY 2010-11
M/S. BORSE BROTHERS INFRASTRUCTURES PRIVATE LIMITED,DHULE vs DEPUTY COMMISSIONER OF INCOME TAX,
ITA 2706/PUN/2016[2009-10]Status: Disposed17/5/2018AY 2009-10
