← All Benches
ITAT Pune Bench
17,218 judgments
M/S. BORSE BROTHERS INFRASTRUCTURES PRIVATE LIMITED,DHULE vs DEPUTY COMMISSIONER OF INCOME TAX,
ITA 2705/PUN/2016[2008-09]Status: Disposed17/5/2018AY 2008-09
ARJUN SHAMDAS BHAGTANI,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 2494/PUN/2016[2007-08]Status: Disposed17/5/2018AY 2007-08
DEVEN SUPERCRITICALS PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 176/PUN/2016[2009-10]Status: Disposed17/5/2018AY 2009-10
VIJAY GRAMIN BIGARSHETI SAH. PATSANSTHA,SOLAPUR vs INCOME-TAX OFFICER, PANDHARPUR
ITA 900/PUN/2017[2012-13]Status: Disposed16/5/2018AY 2012-13
RIDDHA SUSHIL MALIK,NASHIK vs INCOME-TAX OFFICER, NASHIK
ITA 887/PUN/2017[2013-14]Status: Disposed16/5/2018AY 2013-14
SANDEEP PREMCHAND AGARWAL,PUNE vs INCOME TAX OFFICER,
ITA 2957/PUN/2016[2011-12]Status: Disposed16/5/2018AY 2011-12
SUNDEEP SHRIPAL GANGWAL,BEED vs INCOME TAX OFFICER,
ITA 2878/PUN/2016[2013-14]Status: Disposed16/5/2018AY 2013-14
MURLIDHAR SADHURAM KHEMANI,NASHIK vs ASSISTANT COMMISSIONER OF INCOME TAX,
ITA 2855/PUN/2016[2004-05]Status: Disposed16/5/2018AY 2004-05
SUNIL M. KHEMANI,NASHIK vs ASSISTANT COMMISSIONER OF INCOME TAX,
ITA 2854/PUN/2016[2006-07]Status: Disposed16/5/2018AY 2006-07
JAYMIN RAMJI MAHESHWARI,NASHIK vs INCOME TAX OFFICER,
ITA 2739/PUN/2016[2012-13]Status: Disposed16/5/2018AY 2012-13
INCOME-TAX OFFICER vs SMT. SUSHILABAI K. SANKLECHA, NASHIK
ITA 1972/PUN/2016[2008-09]Status: Disposed16/5/2018AY 2008-09
PRAKASH RAMAN CHAUDHARI,NASHIK vs INCOME-TAX OFFICER,
ITA 740/PUN/2016[2011-12]Status: Disposed15/5/2018AY 2011-12
PRAKASH RAMAN CHAUDHARI,NASHIK vs INCOME-TAX OFFICER,
ITA 739/PUN/2016[2010-11]Status: Disposed15/5/2018AY 2010-11
PRAKASH RAMAN CHAUDHARI,NASHIK vs INCOME-TAX OFFICER,
ITA 738/PUN/2016[2008-09]Status: Disposed15/5/2018AY 2008-09
DEPUTY COMMISSIONER OF INCOME-TAX vs PTC SOFTWARE INDIA PVT. LTD., PUNE
ITA 513/PUN/2016[2011-12]Status: Disposed15/5/2018AY 2011-12
INCOME TAX OFFICER vs DOLSE DINESH MANOHAR, AHMEDNAGAR
ITA 2728/PUN/2016[2012-13]Status: Disposed15/5/2018AY 2012-13
ASSISTANT COMMISSIONER OF INCOME-TAX vs SHRI DNYANDEO NINU PATIL, PUNE
ITA 1419/PUN/2015[2011-12]Status: Disposed15/5/2018AY 2011-12
SUNIL DAMODHAR BODKE,NASHIK vs INCOME-TAX OFFICER,
ITA 1369/PUN/2015[2007-08]Status: Disposed15/5/2018AY 2007-08
SUNIL DAMODHAR BODKE,NASHIK vs INCOME-TAX OFFICER,
ITA 1368/PUN/2015[2005-06]Status: Disposed15/5/2018AY 2005-06
CUMMINS INDIA LTD. vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 309/PUN/2014[2009-10]Status: Disposed15/5/2018AY 2009-10