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ITAT Patna Bench

3,025 judgments

ANJANI KUMAR SRIVASTVA,GHAZIABAD vs ITO WARD 1(5), BETTIAH, BETTIAH

ITA 292/PAT/2026[2016-17]Status: Disposed3/7/2026AY 2016-17

VIBHA DEVI,PATHRA ENGLISH, ORHANPUR, MUFFASIL, NAWADA vs INCOME TAX OFFICER, WARD 2(1), PATNA, LOK NAYAK BHAWAN, DAK BUNGLOW ROAD

ITA 290/PAT/2026[2019-20]Status: Disposed3/7/2026AY 2019-20

VIBHA DEVI,PATHRA ENGLISH, ORHANPUR, MUFFASIL, NAWADA vs INCOME TAX OFFICER, WARD 2(1), PATNA, LOK NAYAK BHAWAN, DAK BUNGLOW ROAD, PATNA

ITA 289/PAT/2026[2016-17]Status: Disposed3/7/2026AY 2016-17

MD MAYEEDUR RAHMAN,AURANGABAD vs INCOME TAX OFFICER WARD 3(3), AURANGABD, INCOME TAX OFFICE, RAI KASHI NATH CHOWK, GAYA

ITA 287/PAT/2026[2017-18]Status: Disposed3/7/2026AY 2017-18

BHOLA SINGH,SAMASTIPUR vs ITO, SAMASTIPUR

ITA 283/PAT/2026[2017-18]Status: Disposed3/7/2026AY 2017-18

DEOVRAT ,PATNA vs ITO WARD 4(1), PATNA

ITA 78/PAT/2026[2018-19]Status: Disposed2/7/2026AY 2018-19

AMIT KUMAR DUBEY,JHARKHAND vs ACIT WARD 3(3), AURANGABAD, AURANGABAD

ITA 168/PAT/2026[2015-2016]Status: Disposed2/7/2026AY 2015-2016

JEETENDRA KUMAR GUPTA,LOKE NATH NAGAR, BAGDOGRA, SILIGURI, DARJEELING vs INCOME TAX OFFICER WARD 2(1) BEGUSARAI, INCOME TAX OFFICE, NH- , HARHAR CHOWK BEGUSARARI

ITA 165/PAT/2026[2015-16]Status: Disposed2/7/2026AY 2015-16

SIS PROSEGUR HOLDINGS PRIVATE LIMITED,PATNA vs ITO WARD 2(1), PATNA, PATNA

ITA 143/PAT/2026[2020-21]Status: Disposed2/7/2026AY 2020-21

VIKASH KRISHNA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, PATNA

ITA 224/PAT/2026[2020-21]Status: Disposed30/6/2026AY 2020-21

THE NAWADA CENTRAL COOPERATIVE BANK LIMITED,NAWADA vs INCOME TAX OFFICER, WARD 2(1), PATNA, PATNA

ITA 193/PAT/2026[2017-2018]Status: Disposed30/6/2026AY 2017-2018

SATISH MANDAL,KANKARBAGH, PATNA vs DCIT/ACIT CEN CIR2, PATNA, PATNA

ITA 170/PAT/2026[2013-14]Status: Disposed30/6/2026AY 2013-14

SATISH MANDAL,PATNA EAST CHITRAGUPT NAGAR, ROAD NO.-, KANKARBAGH vs DCIT/ACIT CENTRAL CIRCLE2 PATNA, PATNA

ITA 169/PAT/2026[2014-45]Status: Disposed30/6/2026AY 2014-45

SARITA DEVI,NALANDA vs INCOME TAX OFFICER, WARD 2 (3), BIHARSHARIF

ITA 166/PAT/2026[2015-16]Status: Disposed30/6/2026AY 2015-16

BIHAR LIVESTOCK DEVELOPMENT AGENCY,PATNA vs ASSESSMENT UNIT, ITO EXEMPTION WARD 1, PATNA

ITA 142/PAT/2026[2020-21]Status: Disposed30/6/2026AY 2020-21

RANJEET KUMAR ,PATNA vs ITO WARD 5(1), PATNA

ITA 140/PAT/2026[2020-21]Status: Disposed30/6/2026AY 2020-21

SANJAY KUMAR,PATNA vs INCOME TAX OFFICER, WARD 6(1), PATNA, PATNA

ITA 419/PAT/2025[2019-20]Status: Disposed30/6/2026AY 2019-20

IRA SINHA,SIWAN vs ASSISTANT COMMISSIONER OF INCOME TAX, MUZAFFARPUR

ITA 278/PAT/2026[2017-18]Status: Disposed29/6/2026AY 2017-18

BASANT KUMAR GUPTA,DISTRICT SUPAUL, BIHAR vs ITO WARD 3(4), SAHARSA, SAHARSA BIHAR

ITA 277/PAT/2026[2020-21]Status: Disposed29/6/2026AY 2020-21

SALIM ANSARI,PATNA vs INCOME TAX OFFICER, PATNA

ITA 26/PAT/2026[2018-2019]Status: Disposed29/6/2026AY 2018-2019