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ITAT Patna Bench
2,994 judgments
SHARAD KESHRI,HIRA PANNA JEWELLERS vs PCIT(CENTRAL), PATNA
ITA 338/PAT/2026[2022-23]Status: Disposed22/10/2026AY 2022-23
SHEO NARAYAN TRUST,KHAJPURA vs CIT EXEMPTION, PATNA
ITA 554/PAT/2026[2025-2026]Status: Disposed16/10/2026AY 2025-2026
MANISH LAL,PATNA, BIHAR vs INCOME TAX OFFICER, ASSESSMENT UNIT
ITA 552/PAT/2026[2015-16]Status: Disposed16/10/2026AY 2015-16
JEEVIKA WOMEN AGRI PRODUCER COMPANY LIMITED,KHAGARIA, BIHAR vs ITO WARD 3(1), PURNIA
ITA 504/PAT/2026[2019-20]Status: Disposed16/10/2026AY 2019-20
MRITUNJAY SINGH,KUDRA vs AO, SASARAM
ITA 454/PAT/2026[2017-2018]Status: Disposed16/10/2026AY 2017-2018
BAIJU ROY,RAJAPUR PUL, PATNA vs ITO WARD 4(2), PATNA, PATNA
ITA 436/PAT/2026[2016-17]Status: Disposed16/10/2026AY 2016-17
BRAJESH KUMAR SUMAN,MUNGER vs ITO WARD 1(1), BHAGALPUR, BHAGALPUR
ITA 433/PAT/2026[2018-19]Status: Disposed16/10/2026AY 2018-19
BRAJESH KUMAR SUMAN,MUNGER vs ITO, BHAGALPUR
ITA 432/PAT/2026[2018-19]Status: Disposed16/10/2026AY 2018-19
SOMRI DEVI,GRAM PIPARIYA, PO- PIPARIYA, LAKHISARAI vs INCOME TAX OFFICER, WARD 2(5),LAKHISARAI, ITO COURT AREA, JAMUI ROAD
ITA 424/PAT/2026[2015-16]Status: Disposed16/10/2026AY 2015-16
AMIT KUMAR RAI,RAMNAGAR, WEST CHAMPARAN vs INCOME TAX OFFICER, BETTIAH, BIHAR
ITA 223/PAT/2026[2020-21]Status: Disposed16/10/2026AY 2020-21
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, PATNA, PATNA vs AJAY KUMAR, BEGUSARAI
ITA 200/PAT/2026[2014-15]Status: Disposed6/10/2026AY 2014-15
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, PATNA vs AJAY KUMAR, SHRI KRISHNA NAGAR, BEGUSARAI
ITA 196/PAT/2026[2013-14]Status: Disposed6/10/2026AY 2013-14
CHAMPION OMDEV CONSTRUCTION LIMITED,PATNA vs ASST COMMISSIONER OF INCOME-TAX CIRCLE 1, PATNA, PATNA
ITA 72/PAT/2026[2023-2024]Status: Disposed30/9/2026AY 2023-2024
CHAMPION OMDEV CONSTRUCTION LIMITED,PATNA vs ACIT CIRCLE 1, PATNA, PATNA
ITA 155/PAT/2026[2017-2018]Status: Disposed30/9/2026AY 2017-2018
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE1, PATNA, PATNA vs CHAMPION OMDEV CONSTRUCTION LIMITED, PATLIPUTRA, PATNA
ITA 547/PAT/2025[2023-24]Status: Disposed30/9/2026AY 2023-24
ARUNA DEVI,PATNA vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT/ITO WARD 4(1), PATNA, PATNA
ITA 69/PAT/2026[2016-17]Status: Disposed30/9/2026AY 2016-17
ACIT, CIRCLE-4, PATNA vs AMIT KUMAR SINGH, PATNA
ITA 95/PAT/2020[2015-16]Status: Disposed30/9/2026AY 2015-16
DCIT CIRCLE-4, PATNA vs AMIT KUMAR SINGH, PATNA
ITA 88/PAT/2020[2017-18]Status: Disposed30/9/2026AY 2017-18
RAKESH KAMAL CHOUDHARY,ARARIA vs THE INCOME TAX OFFICER, PURNEA
ITA 440/PAT/2026[2017-18]Status: Disposed29/9/2026AY 2017-18
NAGENDRA PRASAD,PATNA vs ITO WARD -5(3) PATNA, DAK BANGLOW
ITA 362/PAT/2026[2016-17]Status: Disposed29/9/2026AY 2016-17