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ITAT Patna Bench
2,994 judgments
NIRANJANA RAY,PATNA vs ITO WARD-1(1), PATNA
ITA 17/PAT/2026[2015-16]Status: Disposed29/9/2026AY 2015-16
SANAM MEHRA,PATNA vs ITO WARD 1(2) PATNA, PATNA
ITA 488/PAT/2025[2017-18]Status: Disposed29/9/2026AY 2017-18
ISHAN INTERNATIONAL EDUCATIONAL SOCIETY,PATNA vs ASSISTANT COMMISSIONER, PATNA
ITA 469/PAT/2024[2017-18]Status: Disposed29/9/2026AY 2017-18
KALYANI SINGH, RANCHI,RANCHI vs ITO , WARD 3(4), SASARAM, SASARAM
ITA 156/PAT/2026[2017-18]Status: Disposed25/9/2026AY 2017-18
SUDHANSHU BHUSHAN SINHA,PATNA vs AO ITO WARD 6(1), PATNA/ , LOK NAYAK BHAWAN
ITA 441/PAT/2026[2017-18]Status: Heard24/9/2026AY 2017-18
OXYGEN A MOVEMENT EDUCATIONAL TRUST,PATNA vs INCOME TAX OFFICER, EXEMPTION, PATNA
ITA 425/PAT/2026[2021-22]Status: Heard24/9/2026AY 2021-22
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, MUZAFFARPUR, MUZAFFARPUR vs BINDU DEVI, SIWAN
ITA 543/PAT/2025[2023-24]Status: Disposed24/9/2026AY 2023-24
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, MUZAFFARPUR, MUZAFFARPUR vs ANAND KUMAR, CHOWK BAZAR
ITA 542/PAT/2025[2023-24]Status: Disposed24/9/2026AY 2023-24
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, MUZAFFARPUR, MUZAFFARPUR vs ANAND JEWELLERS AND CO., CHOWK BAZAR, PURANI BAZAZI
ITA 541/PAT/2025[2023-24]Status: Disposed24/9/2026AY 2023-24
SIPPY DUBEY,BHAGALPUR vs JCIT, RANGE-1, BHAGALPUR, BHAGALPUR
ITA 501/PAT/2024[2015-16]Status: Heard24/9/2026AY 2015-16
SUDHANSHU BHUSHAN SINHA,PATNA vs AO ITO WARD 6(1), PATNA/ , LOK NAYAK BHAWAN
ITA 441/PAT/2026[2017-18]Status: Disposed24/9/2026AY 2017-18
OXYGEN A MOVEMENT EDUCATIONAL TRUST,PATNA vs INCOME TAX OFFICER, EXEMPTION, PATNA
ITA 425/PAT/2026[2021-22]Status: Disposed24/9/2026AY 2021-22
SIPPY DUBEY,BHAGALPUR vs JCIT, RANGE-1, BHAGALPUR, BHAGALPUR
ITA 501/PAT/2024[2015-16]Status: Disposed24/9/2026AY 2015-16
BIHAR STATE ELECTRICITY BOARD,PATNA vs INCOME TAX OFFICER, WARD 2(1), PATNA
ITA 14/PAT/2023[2012-13]Status: Heard24/9/2026AY 2012-13
RADIOACTIVE HOSPITALITY LLP,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -3, PATNA
ITA 55/PAT/2026[2023-24]Status: Heard23/9/2026AY 2023-24
SAMANWAY SANSTHAN,KODERMA JHARKHAND vs ITO EXEMPTION WARD NO. 1, PATNA
ITA 330/PAT/2026[2018-19]Status: Heard23/9/2026AY 2018-19
MAA CHHINMASTIKA ENTERPRISES PRIVATE LIMITED,SAMASTIPUR vs INCOME TAX OFFICER, WARD 2(1), PATNA, PATNA
ITA 11/PAT/2026[2012-2013]Status: Heard23/9/2026AY 2012-2013
PURNIA TRADERS,MARKETING YARD,GULABBAGH vs COMMISSIONER OF INCOME-TAX (APPEALS), PURNIA
ITA 465/PAT/2026[2015-16]Status: Disposed23/9/2026AY 2015-16
PURNIA TRADERS,MARKETING YARD,GULABBAGH vs COMMISSIONER OF INCOME-TAX (APPEALS), PURNEA
ITA 461/PAT/2026[2015-16]Status: Disposed23/9/2026AY 2015-16
NAGHMA MOSARRAT,GAYA BIHAR vs ITO, GAYA
ITA 306/PAT/2026[2016-17]Status: Disposed23/9/2026AY 2016-17
