← All Benches
ITAT Patna Bench
2,994 judgments
KISHORI CAPITAL MARKETS PVT. LTD.,STEPHEN HOUSE vs ITO WARD 2(1), PATNA, LOK NAYAK BHAWAN
ITA 154/PAT/2025[2013-14]Status: Heard22/9/2026AY 2013-14
RAMNISH JAIDEVA,PATNA vs DCIT/ACIT, CIRCLE 5, PATNA
ITA 505/PAT/2026[2017-18]Status: Disposed22/9/2026AY 2017-18
VIKASH KUMAR,WEST CHAMPARAN vs ITO WARD-1(5), BETTIAH
ITA 5/PAT/2026[2016]Status: Disposed22/9/2026
SAMBODHIT,PATNA vs CIT EXEMPTION, PATNA
ITA 427/PAT/2026[NA]Status: Disposed22/9/2026
SAMBODHIT,PATNA vs CIT EXEMPTION, PATNA
ITA 426/PAT/2026[NA]Status: Disposed22/9/2026
UPENDRA KUMAR PRASAD,BHABUA vs ITO WARD (3)(4), SASARAM
ITA 411/PAT/2026[2017-18]Status: Disposed22/9/2026AY 2017-18
NAMITA KUMARI,BHAGALPUR vs INCOME TAX OFFICER WARD 1(1), BHAGALPUR
ITA 30/PAT/2026[2018-2019]Status: Disposed22/9/2026AY 2018-2019
MEDICANA PRIVATE LIMITED ,PATNA vs ASSEESSMENT UNIT , DELHI
ITA 562/PAT/2025[2021-22]Status: Disposed22/9/2026AY 2021-22
ASSISTANT COMMISSIONER OF INCOME TAX, PATNA vs SANJIVANI VIKAS FOUNDATION, PATNA
ITA 307/PAT/2023[2017-18]Status: Heard21/9/2026AY 2017-18
RIMPI SINGH,MUNGER vs INCOME TAX OFFICER, MUNGER
ITA 503/PAT/2026[2022-23]Status: Disposed21/9/2026AY 2022-23
AMAR KISHORE SINGH,ARARIA vs INCOME TAX OFFICER, PURNEA
ITA 415/PAT/2026[2017-18]Status: Disposed21/9/2026AY 2017-18
ASSISTANT COMMISSIONER OF INCOME TAX, PATNA vs SANJIVANI VIKAS FOUNDATION, PATNA
ITA 307/PAT/2023[2017-18]Status: Disposed21/9/2026AY 2017-18
ASHOK SHAH,MAHNAR vs ITO VAISHALI, VAISHALI
ITA 416/PAT/2026[2018-19]Status: Disposed18/9/2026AY 2018-19
SCIENTIFIC EDUCATIONAL PROMOTIONAL & MEDICAL FOUNDATION,JAGDEO PATH, PATNA vs INCOME TAX OFFICER, EXEMPTION WARD-1, PATNA, LOK NAYAK BHAWAN, DAK BUNGLOW ROAD, PATNA
ITA 414/PAT/2026[2026-27]Status: Disposed18/9/2026AY 2026-27
DIVISIONAL COMMISSIONERKOSI DIVISION SAHARSA,SAHARSA vs INCOME TAX OFFICER (TDS) PURNIA, PURNIA
ITA 508/PAT/2026[2014-15]Status: Disposed16/9/2026AY 2014-15
DIVISIONAL COMMISSIONER KOSI DIVISION SAHARSA,SAHARSA vs INCOME TAX OFFICER(TDS) PURNIA, PURNIA
ITA 507/PAT/2026[2017-18]Status: Disposed16/9/2026AY 2017-18
DIVISIONAL COMMISSIONER KOSI DIVISION SAHARSA,SAHARSA vs INCOME TAX OFFICER (TDS) PURNIA, PURNIA,
ITA 506/PAT/2026[2016-17]Status: Disposed16/9/2026AY 2016-17
DIVISIONAL COMMISSIONER KOSI DIVISION SAHARSA,SAHARSA vs INCOME TAX OFFICER (TDS), PURNIA, PURNIA
ITA 484/PAT/2026[2013-14]Status: Disposed16/9/2026AY 2013-14
SAVITRI DEVIPROPERTIES PVT LTD,PATNA vs ITO, PATNA
ITA 447/PAT/2026[2018-19]Status: Disposed11/9/2026AY 2018-19
SHREE LIFE CARE PRIVATE LIMITED,PATNA vs DC/AC, CIRCLE 1, PATNA, LOK NAYAK BHAWAN
ITA 341/PAT/2026[2018-19]Status: Disposed1/9/2026AY 2018-19