← All Benches

ITAT Patna Bench

2,994 judgments

ACIT, PATNA vs CENTRAL CO-OPERATIVE BANK LTD,

ITA 29/PAT/2015[2011-12]Status: Disposed7/3/2018AY 2011-12

ACIT vs M/S CENTRAL CO-OPERATIVE BANK LTD.,

ITA 28/PAT/2015[2010-11]Status: Disposed7/3/2018AY 2010-11

M/S PATLIPUTRA EQUIPMENTS PVT LTD vs DCIT,

ITA 18/PAT/2015[2010-11]Status: Disposed7/3/2018AY 2010-11

ACIT vs M/S SHREE GOPAL CONSTRUCTION AND DEVELOPERS CO. PVT LTD.,

ITA 184/PAT/2014[2010-11]Status: Disposed7/3/2018AY 2010-11

ACIT vs M/S S.K.ENTERPRISES,

ITA 182/PAT/2014[2010-11]Status: Disposed7/3/2018AY 2010-11

NAUJAWANAN E MILLAT WELFARE FOUNDATION vs C.I.T.(EXEMPTION),

ITA 58/PAT/2015[]Status: Disposed7/3/2018

ACIT vs M/S AISHWARYA HEALTHCARE,

ITA 54/PAT/2015[2010-11]Status: Disposed7/3/2018AY 2010-11

VIJAY KUMAR PANDAV vs I.T.O.,

ITA 56/PAT/2016[2011-12]Status: Disposed6/3/2018AY 2011-12

LATE VIJAY KR. ARYA, L/H CHHAYA DEVI vs DCIT,

ITA 38/PAT/2016[2012-13]Status: Disposed6/3/2018AY 2012-13

M/S MAGADH HEALTH POINT(P) LTD. vs CIT (CENTRAL),

ITA 60/PAT/2015[2011-12]Status: Disposed6/3/2018AY 2011-12

PRABHAT ZARDA FACTORY (INDIA) PVT LTD. vs PR. C I T (CENTRAL),

ITA 56/PAT/2015[2012-13]Status: Disposed6/3/2018AY 2012-13

AMIT KUMAR NATHANI,BANGALORE vs ITO, W- 1(1), MUZAFFARPUR

ITA 120/PAT/2016[2012-13]Status: Disposed5/3/2018AY 2012-13

PRAKHAR EDUCATION TRUST vs C.I.T.(EXEMPTIONS),

ITA 25/PAT/2015[]Status: Disposed5/3/2018

SRI NARESH KR. AGARWAL,RANCHI vs DCIT, RANCHI

ITA 346/PAT/2003[1996-97]Status: Disposed28/2/2018AY 1996-97