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ITAT Panaji Bench

1,426 judgments

THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2 (1), PANAJI vs M/S V. M. SALGAOCAR & BROTHERS (P) LTD., VASCO

ITA 88/PAN/2019[2014-15]Status: Disposed22/8/2023AY 2014-15

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2 (1), PANAJI vs M/S V. M. SALGAOCAR & BROTHERS (P) LTD., VASCO

ITA 87/PAN/2019[2013-14]Status: Disposed22/8/2023AY 2013-14

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2 (1), PANAJI vs M/S V. M. SALGAOCAR & BROTHERS (P) LTD., VASCO

ITA 86/PAN/2019[2012-13]Status: Disposed22/8/2023AY 2012-13

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2 (1), PANAJI vs M/S V. M. SALGAOCAR & BROTHERS (P) LTD., VASCO

ITA 85/PAN/2019[2011-12]Status: Disposed22/8/2023AY 2011-12

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

SHRI SHIVASHANKAR URBAN CO-OP. CREDIT SOCIETY LIMITED,GOKAK vs INCOME TAX OFFICER, WARD - 1, GOKAK

ITA 77/PAN/2023[2018-19]Status: Disposed21/8/2023AY 2018-19

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)

SHRI LOKESHWAR CO-OPERATIVE CREDIT SOCIETY NIYAMIT,LOKAPUR vs INCOME TAX OFFICER, WARD - 1 & TPS, BAGALKOT

ITA 76/PAN/2023[2013-14]Status: Disposed21/8/2023AY 2013-14

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)

SHREE ADINATH MINORITY CREDIT SOUHARD SAHAKARI LTD,BELGAUM vs INCOME TAX OFFICER, WARD - 1(3), BELAGAVI

ITA 42/PAN/2023[2018-19]Status: Disposed21/8/2023AY 2018-19

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)

RAMANAGULI GROUP SEVA SAHAKARI SANGHA LIMITED,ANKOLA vs INCOME TAX OFFICER, WARD - 2, KARWAR

ITA 40/PAN/2023[2016-17]Status: Disposed21/8/2023AY 2016-17

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)

SUNADHOLI MAHILA PATTIN SOUHARD SAHAKARI NY,SUNADHOLI vs INCOME TAX OFFICER, WARD - 1, GOKAK

ITA 63/PAN/2022[2017-18]Status: Disposed21/8/2023AY 2017-18

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)

VYAVASAYA SEVA SAHAKARI SANGHA LIMITED,KADATOKA vs INCOME TAX OFFICER, WARD - 2, KARWAR

ITA 117/PAN/2022[2018-19]Status: Disposed21/8/2023AY 2018-19

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)

DIRECTORATE OF HEALTH SERVICES EMPLOYEES CO-OPERATIVE SOCIETY LTD,PANAJI vs INCOME TAX OFFICER, WARD 1(4), PANAJI

ITA 115/PAN/2022[2017-18]Status: Disposed21/8/2023AY 2017-18

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)

PRATHAMIK KRUSHI PATTIN SAHAKARI SANGH NYT,INGALI vs INCOME TAX OFFICER, WARD - 1, NIPANI

ITA 113/PAN/2022[2012-13]Status: Disposed21/8/2023AY 2012-13

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)

NEW ERA SHIPPING LTD,MARMUGAO vs ITO, WARD - 2(3), PANAJI

ITA 28/PAN/2021[2012-13]Status: Disposed21/8/2023AY 2012-13

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

ARIHANT CHARITABLE FOUNDATION,RAIBAG vs COMMISSIONER OF INCOME TAX, EXEMPTION, BENGALURU

ITA 27/PAN/2021[80 G]Status: Disposed21/8/2023

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

KARNATAK GOA PRADESH MAHESHWARI SABHA,BIJAPUR vs CIT(EXEMPTION), BENGALURU

ITA 1/PAN/2021[12AA]Status: Disposed21/8/2023

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

DCIT, CIRCLE - 1(1), PANAJI vs DEMPO INDUSTRIES PRIVATE LTD, PANAJI

ITA 72/PAN/2020[2012-13]Status: Disposed21/8/2023AY 2012-13

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

DEMPO INDUSTRIES PRIVATE LTD,PANAJI vs JCIT, RANGE - 1, PANAJI

ITA 70/PAN/2020[2012-13]Status: Disposed21/8/2023AY 2012-13

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

DEMPO INDUSTRIES PRIVATE LTD,PANAJI vs DCIT, CIRCLE - 1(1), PANAJI

ITA 69/PAN/2020[2010-11]Status: Disposed21/8/2023AY 2010-11

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

DEMPO INDUSTRIES PRIVATE LIMITED,PANAJI vs JCIT, RANGE - 1, PANAJI

ITA 68/PAN/2020[2009-10]Status: Disposed21/8/2023AY 2009-10

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

DEMPO INDUSTRIES PVT. LTD,PANAJI vs ADDL. CIT, RANGE - 1, PANAJI

ITA 67/PAN/2020[2008-09]Status: Disposed21/8/2023AY 2008-09

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)