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ITAT Panaji Bench

1,426 judgments

JCIT, SPECIAL RANGE, PANAJI vs CHOWGULE & COMPANY PRIVATE LIMITED, MORMUGAO

ITA 25/PAN/2020[2012-13]Status: Fixed24/8/2023AY 2012-13

HON’BLE SHRI S. S.GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

JCIT, SPECIAL RANGE, PANAJI vs CHOWGULE & COMPANY PRIVATE LIMITED, MORMUGAO

ITA 24/PAN/2020[2011-12]Status: Fixed24/8/2023AY 2011-12

HON’BLE SHRI S. S.GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

JCIT, SPECIAL RANGE, PANAJI vs CHOWGULE & COMPANY PRIVATE LIMITED, MORUMGAO

ITA 23/PAN/2020[2009-10]Status: Fixed24/8/2023AY 2009-10

HON’BLE SHRI S. S.GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

JCIT, SPECIAL RANGE, PANAJI vs COLORCON ASIA PRIVATE LIMITED, VERNA

ITA 22/PAN/2020[2012-13]Status: Fixed24/8/2023AY 2012-13

HON’BLE SHRI S. S.GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

JCIT, SPECIAL RANGE, PANAJI vs COLORCON ASIA PRIVATE LIMITED, VERNA

ITA 21/PAN/2020[2011-12]Status: Disposed24/8/2023AY 2011-12

HON’BLE SHRI S. S.GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

JCIT, SPECIAL RANGE, PANAJI vs COLORCON ASIA PRIVATE LIMITED, VERNA

ITA 20/PAN/2020[2010-11]Status: Fixed24/8/2023AY 2010-11

HON’BLE SHRI S. S.GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

JCIT, SPECIAL RANGE, PANAJI vs COLORCON ASIA PRIVATE LIMITED, VERNA

ITA 19/PAN/2020[2008-09]Status: Fixed24/8/2023AY 2008-09

HON’BLE SHRI S. S.GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

M/S TRIMURTY INDUSTRIES,CUNCOLIM, SALCETE vs DCIT, CIRCLE - 1, MARGAO

ITA 397/PAN/2018[2009-10]Status: Disposed23/8/2023AY 2009-10

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

MAYA KRISHNAKUMAR AGRAWAL,MARGAO vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, `BENGALURU

ITA 30/PAN/2021[2019-20]Status: Disposed22/8/2023AY 2019-20

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

M/S BHANDARY INDUSTRIAL METALS (P) LIMITED,MIRAMAR, PANAJI vs THE JOINT COMMISSIONER OF INCOME TAX, RANGE - 1, PANAJI

ITA 86/PAN/2020[2000-01]Status: Disposed22/8/2023AY 2000-01

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

SCORPIO IRON LTD,PANAJI vs JCIT, RANGE - 1, PANAJI

ITA 83/PAN/2020[2012-13]Status: Disposed22/8/2023AY 2012-13

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

PENTAIR WATER INDIA PRIVATE LIMITED,VERNA vs JCIT, MARGAO RANGE, MARGAO

ITA 76/PAN/2020[2009-10]Status: Disposed22/8/2023AY 2009-10

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

INCOME TAX OFFICER, WARD - 3, BELGAVI vs SHREE BHAGYALAXMI SAHAKARI SAKKARE KARKHANE NIYAMIT, BELAGAVI

ITA 66/PAN/2020[2013-14]Status: Disposed22/8/2023AY 2013-14

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

ACIT (TDS) CIRCLE, PANAJI vs M/S SADASHIVA SUGARS LIMITED, BAGALKOT

ITA 62/PAN/2020[2014-15]Status: Disposed22/8/2023AY 2014-15

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2 (1), PANAJI vs M/S V. M. SALGAOCAR & BROTHERS (P) LTD., VASCO

ITA 94/PAN/2019[2017-18]Status: Disposed22/8/2023AY 2017-18

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2 (1), PANAJI vs M/S V. M. SALGAOCAR & BROTHERS (P) LTD., VASCO

ITA 93/PAN/2019[2017-18]Status: Disposed22/8/2023AY 2017-18

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2 (1), PANAJI vs M/S V. M. SALGAOCAR & BROTHERS (P) LTD., VASCO

ITA 92/PAN/2019[2016-17]Status: Disposed22/8/2023AY 2016-17

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2 (1), PANAJI vs M/S V. M. SALGAOCAR & BROTHERS (P) LTD., VASCO

ITA 91/PAN/2019[2016-17]Status: Disposed22/8/2023AY 2016-17

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2 (1), PANAJI vs M/S V. M. SALGAOCAR & BROTHERS (P) LTD., VASCO

ITA 90/PAN/2019[2015-16]Status: Disposed22/8/2023AY 2015-16

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2 (1), PANAJI vs M/S V. M. SALGAOCAR & BROTHERS (P) LTD., VASCO

ITA 89/PAN/2019[2015-16]Status: Disposed22/8/2023AY 2015-16

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)